High Courts10 Oct 2022Allowed
Harsilal Vs State
Rajasthan High Court · (2022) 10 RAJ CK 0010
Code Of Criminal Procedure, 1973 — Section 389
COURT ARCHIVE
Rajasthan High Court judgments, 2022
1,243 judgments · page 15 of 63
High Courts10 Oct 2022Disposed Of
Bhagwati Filling Station Vs State Of Rajasthan And Others
Rajasthan High Court · (2022) 10 RAJ CK 0003
Rajasthan Land Revenue Act, 1956 — Section 91
High Courts10 Oct 2022Allowed
Purkha Ram Vs State Of Rajasthan
Rajasthan High Court · (2022) 10 RAJ CK 0002
Code Of Criminal Procedure, 1973 — Section 439Prevention Of Corruption Act, 1988 — Section 7
High Courts10 Oct 2022Allowed
Jitendra @ Jeetu Vs State Of Rajasthan
Rajasthan High Court · (2022) 10 RAJ CK 0001
Narcotic Drugs And Psychotropic Substances Act, 1985 — Section 8, 21, 29Code Of Criminal Procedure, 1973 — Section 439
High Courts30 Sept 2022Disposed Of
MLD Paramedical Institute Kekri, (Ajmer) Rajasthan Vs State Of Rajasthan And Others
Rajasthan High Court · (2022) 09 RAJ CK 0086
High Courts30 Sept 2022Allowed
Hindustan Petroleum Corporation Ltd And Others Vs Kanta Garasiya
Rajasthan High Court · (2022) 09 RAJ CK 0085
High Courts30 Sept 2022Allowed
Govind Ram Jakhar And Others Vs State Of Rajasthan And Others
Rajasthan High Court · (2022) 09 RAJ CK 0084
Constitution Of India, 1950 — Article 309Rajasthan Civil Service (Absorption Of Ex-Servicemen) Rules, 1988 — Rule 2Rajasthan Municipal (Subordinate And Ministerial Staff) Service Rules, 1963 — Rule 2, 9, 9(2)
High Courts30 Sept 2022Disposed Of
State Of Rajasthan And Others Vs Rais Mohammad
Rajasthan High Court · (2022) 09 RAJ CK 0083
Rajasthan Civil Services (Classification, Control And Appeal) Rules, 1958 — Rule 13(5), 22
High Courts30 Sept 2022Dismissed
State Of Rajasthan And Others Vs Leela Dhar
Rajasthan High Court · (2022) 09 RAJ CK 0082
High Courts30 Sept 2022Dismissed
Ajit Singh Vs State Of Rajasthan And Others
Rajasthan High Court · (2022) 09 RAJ CK 0081
Constitution Of India, 1950 — Article 226Rajasthan Motor Vehicles Rules, 1990 — Rule 5
High Courts29 Sept 2022Disposed Of
Kishan Lal Bheel Vs State Of Rajasthan And Others
Rajasthan High Court · (2022) 09 RAJ CK 0080
Code Of Criminal Procedure, 1973 — Section 41A, 482Indian Penal Code, 1860 — Section 420
High Courts29 Sept 2022Dismissed
Bhanwar Lal Vs State Of Rajasthan
Rajasthan High Court · (2022) 09 RAJ CK 0079
Code Of Criminal Procedure, 1973 — Section 439Indian Penal Code, 1860 — Section 376
High Courts29 Sept 2022Allowed
Aasif Solank Vs State Of Rajasthan
Rajasthan High Court · (2022) 09 RAJ CK 0078
Code Of Criminal Procedure, 1973 — Section 439Indian Penal Code, 1860 — Section 354D, 386, 376(2)(n)
High Courts29 Sept 2022Allowed
Bheru Lal Vs State Of Rajasthan
Rajasthan High Court · (2022) 09 RAJ CK 0077
Code Of Criminal Procedure, 1973 — Section 439Indian Penal Code, 1860 — Section 376
High Courts29 Sept 2022Allowed
Kalu Ram And Others Vs State Of Rajasthan
Rajasthan High Court · (2022) 09 RAJ CK 0076
Code Of Criminal Procedure, 1973 — Section 439Indian Penal Code, 1860 — Section 34, 323, 325, 327, 354
High Courts28 Sept 2022Disposed Of
Pankaj Joshi Vs State Of Rajasthan And Others
Rajasthan High Court · (2022) 09 RAJ CK 0070
Code Of Criminal Procedure, 1973 — Section 41A, 482Indian Penal Code, 1860 — Section 406, 420
High Courts27 Sept 2022Dismissed/Allowed
Salim Kha And Others Vs State Of Rajasthan
Rajasthan High Court · (2022) 09 RAJ CK 0075
Code Of Criminal Procedure, 1973 — Section 389
High Courts27 Sept 2022Allowed
Sher Singh @ Shrawan Singh Vs State Of Rajasthan
Rajasthan High Court · (2022) 09 RAJ CK 0074
Code Of Criminal Procedure, 1973 — Section 389
High Courts27 Sept 2022Allowed
Goverdhan Singh Vs State Of Rajasthan
Rajasthan High Court · (2022) 09 RAJ CK 0073
Indian Penal Code, 1860 — Section 386, 389, 500, 501, 506Code Of Criminal Procedure, 1973 — Section 439
High Courts27 Sept 2022Disposed Of
Sharwan Kumar Bishnoi Vs RPSC, Ajmer
Rajasthan High Court · (2022) 09 RAJ CK 0072