High Courts17 Oct 2022Allowed
Moola Ram Vs State Of Rajasthan
Rajasthan High Court · (2022) 10 RAJ CK 0026
Code Of Criminal Procedure, 1973 — Section 439Indian Penal Code, 1860 — Section 409
COURT ARCHIVE
Rajasthan High Court judgments, 2022
1,243 judgments · page 14 of 63
High Courts17 Oct 2022Allowed
Manoj Kumar Vs State Of Rajasthan
Rajasthan High Court · (2022) 10 RAJ CK 0025
Code Of Criminal Procedure, 1973 — Section 439Narcotic Drugs And Psychotropic Substances Act, 1985 — Section 8, 18, 25, 29
High Courts14 Oct 2022Allowed
Anwar Husain Vs State Of Rajasthan
Rajasthan High Court · (2022) 10 RAJ CK 0024
Code Of Criminal Procedure, 1973 — Section 389
High Courts14 Oct 2022Partly Allowed
Vikash And Others Vs State Of Rajasthan
Rajasthan High Court · (2022) 10 RAJ CK 0023
Indian Penal Code, 1860 — Section 307, 323, 327, 341, 395Code Of Criminal Procedure, 1973 — Section 439
High Courts14 Oct 2022Allowed
Sharvan Kumar Vs State Of Rajasthan
Rajasthan High Court · (2022) 10 RAJ CK 0022
Indian Penal Code, 1860 — Section 307, 323, 341Code Of Criminal Procedure, 1973 — Section 439
High Courts14 Oct 2022Allowed
Kalpesh Vs State Of Rajasthan
Rajasthan High Court · (2022) 10 RAJ CK 0021
Indian Penal Code, 1860 — Section 307, 323, 327, 341, 395Code Of Criminal Procedure, 1973 — Section 439
High Courts13 Oct 2022Allowed
Bali Vs State Of Rajasthan
Rajasthan High Court · (2022) 10 RAJ CK 0017
Evidence Act, 1872 — Section 106Code Of Criminal Procedure, 1973 — Section 389
High Courts13 Oct 2022Allowed
Ramesh And Others Vs State Of Rajasthan
Rajasthan High Court · (2022) 10 RAJ CK 0016
Indian Penal Code, 1860 — Section 143, 308, 323, 341Code Of Criminal Procedure, 1973 — Section 439
High Courts12 Oct 2022Allowed
Irfan Vs State
Rajasthan High Court · (2022) 10 RAJ CK 0020
Code Of Criminal Procedure, 1973 — Section 439Indian Penal Code, 1860 — Section 120B, 302, 341Arms Act, 1959 — Section 25
High Courts12 Oct 2022Allowed
Kulpreet Singh @ Nita Vs State
Rajasthan High Court · (2022) 10 RAJ CK 0019
Indian Penal Code, 1860 — Section 120B, 365, 394, 411Code Of Criminal Procedure, 1973 — Section 439
High Courts12 Oct 2022Dismissed
Narayannath Vs State Of Rajasthan
Rajasthan High Court · (2022) 10 RAJ CK 0015
Code Of Criminal Procedure, 1973 — Section 439Indian Penal Code, 1860 — Section 34, 307, 323, 324, 325, 326, 447
High Courts12 Oct 2022Allowed
Kalu Ram @ Rahul Kumar Vs State Of Rajasthan
Rajasthan High Court · (2022) 10 RAJ CK 0014
Indian Penal Code, 1860 — Section 170, 171, 406, 420Code Of Criminal Procedure, 1973 — Section 439
High Courts12 Oct 2022Partly Allowed
Mana Ram And Others Vs State Of Rajasthan
Rajasthan High Court · (2022) 10 RAJ CK 0004
Code Of Criminal Procedure, 1973 — Section 313, 374(2)Indian Penal Code, 1860 — Section 34, 147, 148, 149, 302, 323, 325Evidence Act, 1872 — Section 27
High Courts11 Oct 2022Dismissed
Gordhan Vs State
Rajasthan High Court · (2022) 10 RAJ CK 0009
Code Of Criminal Procedure, 1973 — Section 439Indian Penal Code, 1860 — Section 304
High Courts11 Oct 2022Allowed
Kuldeep Singh @ Sandeep Singh Vs State
Rajasthan High Court · (2022) 10 RAJ CK 0008
Code Of Criminal Procedure, 1973 — Section 439Indian Penal Code, 1860 — Section 34, 323, 324, 325, 341, 394, 427, 504
High Courts11 Oct 2022Allowed
Samrath Vs State
Rajasthan High Court · (2022) 10 RAJ CK 0007
Indian Penal Code, 1860 — Section 304BCode Of Criminal Procedure, 1973 — Section 439
High Courts11 Oct 2022Allowed
Sitaram Vs State
Rajasthan High Court · (2022) 10 RAJ CK 0006
Code Of Criminal Procedure, 1973 — Section 439
High Courts10 Oct 2022Disposed Of
Manav Dharma Viklang Sewa Sansthan Vs State Of Rajasthan And Others
Rajasthan High Court · (2022) 10 RAJ CK 0013
Rajasthan Para Medical Council Act, 2008 — Section 30
High Courts10 Oct 2022Disposed Of
Foojaram And Others Vs State Of Rajasthan And Others
Rajasthan High Court · (2022) 10 RAJ CK 0012
High Courts10 Oct 2022Dismissed
Mishri Lal Jat Vs State Of Rajasthan And Others
Rajasthan High Court · (2022) 10 RAJ CK 0011