High Courts16 Sept 2022Allowed

Mahaveer Vs State Of Rajasthan And Others

Rajasthan High Court · (2022) 09 RAJ CK 0046

Code Of Criminal Procedure, 1973 — Section 251, 263(g), 482Negotiable Instruments Act, 1881 — Section 138, 138(a), 138(b), 138(c), 145, 145(1), 145(2)
High Courts15 Sept 2022Allowed

Sonu Vs State Of Rajasthan

Rajasthan High Court · (2022) 09 RAJ CK 0045

Code Of Criminal Procedure, 1973 — Section 439Indian Penal Code, 1860 — Section 380, 457
High Courts15 Sept 2022Allowed

Ramsingh Vs State Of Rajasthan

Rajasthan High Court · (2022) 09 RAJ CK 0044

Code Of Criminal Procedure, 1973 — Section 439Indian Penal Code, 1860 — Section 363, 366, 376(2)(N)Protection Of Children From Sexual Offences Act, 2012 — Section 5(1), 6
High Courts15 Sept 2022Allowed

Manoharlal Vs State Of Rajasthan

Rajasthan High Court · (2022) 09 RAJ CK 0037

Information Technology Act, 2000 — Section 66?, 67(?)Indian Penal Code, 1860 — Section 376(2), 384, 506Code Of Criminal Procedure, 1973 — Section 439
High Courts15 Sept 2022Allowed

Shahrukh @ Abba Vs State

Rajasthan High Court · (2022) 09 RAJ CK 0036

Indian Penal Code, 1860 — Section 392Code Of Criminal Procedure, 1973 — Section 439
High Courts13 Sept 2022Dismissed

Mohanlal Vs State

Rajasthan High Court · (2022) 09 RAJ CK 0033

Code Of Criminal Procedure, 1973 — Section 482Prevention Of Corruption Act, 1988 — Section 4, 7, 13 (1)(d), 13(2), 20Indian Penal Code, 1860 — Section 161
High Courts13 Sept 2022Dismissed

Dalaram Vs State Of Rajasthan

Rajasthan High Court · (2022) 09 RAJ CK 0032

Code Of Criminal Procedure, 1973 — Section 439Narcotic Drugs And Psychotropic Substances Act, 1985 — Section 8, 15