High Courts08 Aug 2022Dismissed
Roshan Vs State Of Rajasthan
Rajasthan High Court · (2022) 08 RAJ CK 0024
Code Of Criminal Procedure, 1973 — Section 167(2), 167(2)(a)(i), 482Indian Penal Code, 1860 — Section 302, 449Arms Act, 1959 — Section 4, 25
COURT ARCHIVE
Rajasthan High Court judgments, 2022
1,243 judgments · page 22 of 63
High Courts08 Aug 2022Disposed Of
Kiran Deep Kaur And Others Vs State Of Rajasthan And Others
Rajasthan High Court · (2022) 08 RAJ CK 0023
Code Of Criminal Procedure, 1973 — Section 482
High Courts08 Aug 2022Disposed Of
Charu Solanki And Others Vs State Of Rajasthan And Others
Rajasthan High Court · (2022) 08 RAJ CK 0022
Code Of Criminal Procedure, 1973 — Section 482
High Courts08 Aug 2022Disposed Of
Pooja And Others Vs State Of Rajasthan And Others
Rajasthan High Court · (2022) 08 RAJ CK 0021
Code Of Criminal Procedure, 1973 — Section 482
High Courts08 Aug 2022Dismissed
Kanhaiya Lal Vs State Of Rajasthan And Others
Rajasthan High Court · (2022) 08 RAJ CK 0020
Code Of Criminal Procedure, 1973 — Section 482Indian Penal Code, 1860 — Section 323, 341, 354
High Courts08 Aug 2022Dismissed
Piyush Dosi Vs State Of Rajasthan And Others
Rajasthan High Court · (2022) 08 RAJ CK 0019
Code Of Criminal Procedure, 1973 — Section 243, 243(2), 245, 482Negotiable Instruments Act, 1881 — Section 138
High Courts08 Aug 2022Disposed Of
M/s Ridley Life Science Private Limited Delhi Vs State Of Rajasthan And Others
Rajasthan High Court · (2022) 08 RAJ CK 0018
Code Of Criminal Procedure, 1973 — Section 482Narcotic Drugs And Psychotropic Substances Act, 1985 — Section 68E, 68F
High Courts08 Aug 2022Partly Allowed
Girdhari Ram Vs State
Rajasthan High Court · (2022) 08 RAJ CK 0017
Code Of Criminal Procedure, 1973 — Section 164, 374Indian Penal Code, 1860 — Section 302, 304II, 307, 325
High Courts05 Aug 2022Allowed
Nikhil Nigam Vs State Of Rajasthan
Rajasthan High Court · (2022) 08 RAJ CK 0016
Indian Penal Code, 1860 — Section 120B, 420Code Of Criminal Procedure, 1973 — Section 439
High Courts05 Aug 2022Allowed
Charanjeet Singh And Others Vs State
Rajasthan High Court · (2022) 08 RAJ CK 0015
Indian Penal Code, 1860 — Section 34, 323, 354Code Of Criminal Procedure, 1973 — Section 439
High Courts05 Aug 2022Allowed
Bhanwra Ram @ Bhanwar Lal Vs State Of Rajasthan
Rajasthan High Court · (2022) 08 RAJ CK 0014
Indian Penal Code, 1860 — Section 323, 341, 354, 376, 511Code Of Criminal Procedure, 1973 — Section 439
High Courts05 Aug 2022Allowed
Ganesh Das Vs State Of Rajasthan
Rajasthan High Court · (2022) 08 RAJ CK 0013
Indian Penal Code, 1860 — Section 306Code Of Criminal Procedure, 1973 — Section 439
High Courts04 Aug 2022Allowed
Rekha Kumari Vs Hemendra Choudhary @ Hemraj
Rajasthan High Court · (2022) 08 RAJ CK 0026
Hindu Marriage Act, 1955 — Section 13BEvidence Act, 1872 — Section 165
High Courts04 Aug 2022Allowed
Hittu Singh And Others Vs State Of Rajasthan
Rajasthan High Court · (2022) 08 RAJ CK 0012
Code Of Criminal Procedure, 1973 — Section 439Indian Penal Code, 1860 — Section 143, 307, 323, 324, 326, 341, 427
High Courts04 Aug 2022Allowed
Amra Ram Vs State Of Rajasthan
Rajasthan High Court · (2022) 08 RAJ CK 0011
Code Of Criminal Procedure, 1973 — Section 439Indian Penal Code, 1860 — Section 147, 148, 149, 307, 323, 324, 325, 326, 341, 365, 367, 427
High Courts04 Aug 2022Allowed
Sonu @ Tonu Vs State
Rajasthan High Court · (2022) 08 RAJ CK 0010
Code Of Criminal Procedure, 1973 — Section 439Indian Penal Code, 1860 — Section 302
High Courts04 Aug 2022Allowed
Shantilal @ Tonu Vs State
Rajasthan High Court · (2022) 08 RAJ CK 0009
Narcotic Drugs And Psychotropic Substances Act, 1985 — Section 8, 15, 29Code Of Criminal Procedure, 1973 — Section 439
High Courts03 Aug 2022Allowed
Chandmal Vs State Of Rajasthan
Rajasthan High Court · (2022) 08 RAJ CK 0008
Indian Penal Code, 1860 — Section 363, 379, 384, 506Code Of Criminal Procedure, 1973 — Section 439
High Courts03 Aug 2022Allowed
Ashok Vs State Of Rajasthan
Rajasthan High Court · (2022) 08 RAJ CK 0007
Code Of Criminal Procedure, 1973 — Section 439Indian Penal Code, 1860 — Section 376
High Courts03 Aug 2022Allowed
Manish Vs State Of Rajasthan
Rajasthan High Court · (2022) 08 RAJ CK 0006
Indian Penal Code, 1860 — Section 34, 307, 323, 324, 341Arms Act, 1959 — Section 4, 25Code Of Criminal Procedure, 1973 — Section 439