High Courts01 Apr 2013Dismissed
Ramesh Kumar Dalmiya Vs The State of Rajasthan and Another
Rajasthan High Court · (2014) 1 CCR 177 : (2013) 3 WLN 24
Income Tax Act, 1961 — Section 65, 66Penal Code, 1860 (IPC) — Section 120B, 406, 420
COURT ARCHIVE
Rajasthan High Court judgments
44,813 judgments · page 957 of 2,241
High Courts01 Apr 2013Allowed
Balwant Singh Vs State of Rajasthan and Others
Rajasthan High Court · (2013) 3 WLN 38
High Courts01 Apr 2013Dismissed
Sarso Bai and Others Vs The Court of Additional District Judge (Fast Track) and Others
Rajasthan High Court · (2013) 2 WLN 531
Civil Procedure Code, 1908 (CPC) — Order 18 Rule 3, 151Constitution of India, 1950 — Article 227
High Courts01 Apr 2013Dismissed
Rajasthan Housing Board Vs Sunder Lal
Rajasthan High Court · (2014) 2 CDR 659 : (2013) 3 CDR 1565 : (2013) 3 LLJ 377
Industrial Disputes Act, 1947 — Section 33(c)(2)
High Courts01 Apr 2013
Indrapal Singh Vs Industrial Tribunal and Another
Rajasthan High Court · (2013) 138 FLR 921
Industrial Disputes Act, 1947 — Section 33(2)(b)
High Courts01 Apr 2013Disposed Off
Harbans Singh and Another Vs Smt. Sukhdev Kaur
Rajasthan High Court · (2013) 3 WLN 17
High Courts30 Mar 2013Partly Allowed
Krishan Chander Vs State of Rajasthan
Rajasthan High Court · (2014) 2 DMC 104 : (2013) 4 RLW 2926
High Courts30 Mar 2013Disposed Off
Dr. Anila Jain Vs State of Rajasthan and Others
Rajasthan High Court · (2013) 2 CDR 1038
High Courts30 Mar 2013Allowed
Gurudwara Prabandhak Committee (Jaipur West) Vs Goms Defence Colony Association for Welfare and Development and Others
Rajasthan High Court · (2013) 2 CDR 1021
High Courts29 Mar 2013
Jetha Ram Vs State of Rajasthan and Others
Rajasthan High Court · (2014) 1 BC 498 : (2013) 4 RLW 3137
High Courts29 Mar 2013
Maina Garhwal Vs State of Rajasthan and Another
Rajasthan High Court · (2013) 3 CDR 1703
High Courts29 Mar 2013Dismissed
Atharuddeen Panwar and Another Vs Sabir Khan and Another Usha Porwal Vs Atharuddeen Panwar and Others
Rajasthan High Court · (2014) 1 CDR 366
High Courts29 Mar 2013Dismissed
Nihar Jain Vs Tapesh Panwar and Others
Rajasthan High Court · (2013) 03 RAJ CK 0065
Jai Narain Vyas University Jodhpur Act, 1962 — Section 12(5)
High Courts29 Mar 2013
Commissioner of Income Tax Vs Suram Holding (P.) Ltd.
Rajasthan High Court · (2014) 220 TAXMAN 327
High Courts22 Mar 2013Disposed Off
Porwal Trading Corporation (M/s) Vs M/s. Global Syntex (B.H.L.) Ltd. and Another
Rajasthan High Court · (2013) 4 RLW 3339
High Courts22 Mar 2013Disposed Off
Gulab Singh Vs Ashok Kumar
Rajasthan High Court · (2013) 4 BC 688 : (2013) 3 RLW 2099
Criminal Procedure Code, 1973 (CrPC) — Section 372, 378(4)Negotiable Instruments Act, 1881 (NI) — Section 138
High Courts22 Mar 2013
Nirmal Jeet Rana Vs Amar Singh
Rajasthan High Court · (2013) 2 WLN 135
Criminal Procedure Code, 1973 (CrPC) — Section 372, 378(4)Negotiable Instruments Act, 1881 (NI) — Section 138
High Courts22 Mar 2013Dismissed
Vikram Singh Vs State of Rajasthan and Another
Rajasthan High Court · (2013) 03 RAJ CK 0057
Criminal Procedure Code, 1973 (CrPC) — Section 161, 164, 313, 397, 401Penal Code, 1860 (IPC) — Section 120B, 365, 366, 376, 511
High Courts22 Mar 2013
Ranjeet Singh Vs State of Rajasthan and Others Rohitash Kumar Vs State of Rajasthan and Others
Rajasthan High Court · (2013) 4 CDR 2190
High Courts22 Mar 2013Dismissed
Bajaj Allianz General Insurance Company Ltd. Vs Vinod Bihari Saxena and Others
Rajasthan High Court · (2013) 3 CDR 1342