COURT ARCHIVE

Rajasthan High Court judgments

44,813 judgments · page 958 of 2,241

High Courts21 Mar 2013

Martin and Harris Pvt. Ltd. Vs Rajendra Mehta and Others

Rajasthan High Court · (2013) 3 CDR 1291

Civil Procedure Code, 1908 (CPC) — Order 6 Rule 17, Order 7 Rule 14Constitution of India, 1950 — Article 227Contract Act, 1872 — Section 230

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High Courts21 Mar 2013

Pratap Singh and Others Vs Board of Revenue and Others

Rajasthan High Court · (2013) 03 RAJ CK 0073

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High Courts21 Mar 2013Allowed

Udai Singh and Another Vs State of Rajasthan

Rajasthan High Court · (2013) 3 RLW 2593

Criminal Procedure Code, 1973 (CrPC) — Section 313, 428Penal Code, 1860 (IPC) — Section 34, 447Scheduled Castes and the Scheduled Tribes (Prevention of Atrocities) Act, 1989 — Section 3(i)(v), 3(i)(X)

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High Courts21 Mar 2013Dismissed

Rajasthan State Road Transport Corporation Vs Shri Ranjeet Singh Choudhary and Another

Rajasthan High Court · (2013) 03 RAJ CK 0051

Industrial Disputes Act, 1947 — Section 33(2)(b), 33(c)(2)

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High Courts20 Mar 2013

Phoosa Ram and Another Vs State of Rajasthan

Rajasthan High Court · (2014) 1 RLW 127

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High Courts20 Mar 2013

Commercial Taxes Officer Vs L.G. Electronics India Limited and Another

Rajasthan High Court · (2013) 200 ECR 318 : (2013) 64 VST 347

Rajasthan Sales Tax Act, 1994 — Section 2(39)Rajasthan Sales Tax Rules, 1995 — Rule 25(1)(b)

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High Courts20 Mar 2013Dismissed

Atul Chotiya Vs Rajendra Kumar Mandiwal and Others

Rajasthan High Court · (2013) 3 CDR 1287

Civil Procedure Code, 1908 (CPC) — Order 39 Rule 1, Order 39 Rule 2Criminal Procedure Code, 1973 (CrPC) — Section 156(3)

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High Courts20 Mar 2013Dismissed

Ravi Kumar Sharma Vs The State of Rajasthan and Others

Rajasthan High Court · (2013) 03 RAJ CK 0046

Constitution of India, 1950 — Article 14, 16Rajasthan Panchayati Raj Act, 1994 — Section 102

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High Courts20 Mar 2013Dismissed

The Union of India and Another Vs Sarawgi Charitable Trust

Rajasthan High Court · (2013) 03 RAJ CK 0031

Dental Council of India (Establishment of New Dental Colleges, Opening of New or Higher Course of Study or Training and increase of Admission Capacity in Dental Colleges) Regulations, 2006 — Regulation 11

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High Courts20 Mar 2013Dismissed