High Courts08 Mar 2013Allowed
Mst. Laxma and Others Vs Jagdish and Another
Rajasthan High Court · (2013) 2 WLN 532
Criminal Procedure Code, 1973 (CrPC) — Section 156, 156(1), 156(3), 190, 190(1)(a)Penal Code, 1860 (IPC) — Section 120B, 420, 467, 468
COURT ARCHIVE
Rajasthan High Court judgments
44,813 judgments · page 960 of 2,241
High Courts08 Mar 2013Allowed
Mukesh Vs State of Rajasthan
Rajasthan High Court · (2013) 2 WLN 517
Criminal Procedure Code, 1973 (CrPC) — Section 313, 437APenal Code, 1860 (IPC) — Section 302, 34
High Courts08 Mar 2013Dismissed
Kulwant Rai and Another Vs State of Rajasthan
Rajasthan High Court · (2013) 03 RAJ CK 0030
High Courts07 Mar 2013Dismissed
Shri Nath Rai and Others Vs Shri Kalyan Sahai Dangachayach
Rajasthan High Court · (2013) 3 CDR 1241
Civil Procedure Code, 1908 (CPC) — Section 96Transfer of Property Act, 1882 — Section 11, 54, 58, 58(a), 58(c)
High Courts07 Mar 2013
Kailash Prasad Sharma Vs State of Rajasthan and Others
Rajasthan High Court · (2013) 03 RAJ CK 0043
High Courts07 Mar 2013Dismissed
Phool Chand Vs Rent Tribunal Baran and Others
Rajasthan High Court · (2013) 2 RLW 1761 : (2013) 2 WLN 120
Constitution of India, 1950 — Article 226, 227Evidence Act, 1872 — Section 101, 102, 106Penal Code, 1860 (IPC) — Section 106
High Courts07 Mar 2013Dismissed
Mohd. Sarvar Aazmi and Others Vs State of Rajasthan
Rajasthan High Court · (2013) CriLJ 3156
Constitution of India, 1950 — Article 21Explosive Substances Act, 1908 — Section 3, 4, 5, 6Penal Code, 1860 (IPC) — Section 121A, 124A, 153A, 302, 307
High Courts06 Mar 2013
M/s. Kaizen Organics Pvt. Ltd. Vs Union of India and Others
Rajasthan High Court · (2013) 293 ELT 326 : (2014) 24 GSTR 417
Arbitration and Conciliation Act, 1996 — Section 11, 34, 34(1), 34(3)Central Excises and Salt Act, 1944 — Section 11A, 35, 35B, 35B(1), 35EEConstitution of India, 1950 — Article 226
High Courts06 Mar 2013Disposed Off
B.S. College of Veterinary Medicine Vs Union of India and Others
Rajasthan High Court · (2014) 1 CDR 526
High Courts05 Mar 2013Dismissed
State of Rajasthan and Others Vs Bhagwan Lal and Another
Rajasthan High Court · (2013) 2 WLN 104
High Courts05 Mar 2013Dismissed
Devi Lal Soni Vs State of Rajasthan and Others
Rajasthan High Court · (2013) 2 WLN 102
Constitution of India, 1950 — Article 227
High Courts05 Mar 2013Dismissed
State of Rajasthan Vs Smt. Sulochna Devi
Rajasthan High Court · (2013) 2 WLN 220
Land Acquisition Act, 1894 — Section 4, 5A, 5A(1), 5A(2), 6
High Courts05 Mar 2013Dismissed
M/s. Nushar Engineering Works Vs M/s. Santosh Traders
Rajasthan High Court · (2013) 3 CDR 1502 : (2013) 2 WLN 181
Central Excises and Salt Act, 1944 — Section 11ACivil Procedure Code, 1908 (CPC) — Order 39 Rule 1, Order 39 Rule 2, Order 43 Rule 1(r)Constitution of India, 1950 — Article 136, 226, 32
High Courts05 Mar 2013Dismissed
RSRTC and Another Vs Nirbal Singh and Others
Rajasthan High Court · (2013) 4 CDR 2185
High Courts05 Mar 2013Dismissed
New India Assurance Co. Ltd. Vs Meenu Singh and Others
Rajasthan High Court · (2014) 1 ACC 795
High Courts04 Mar 2013
Govind Puri Vs Laxmi Narayan and Another
Rajasthan High Court · (2014) 2 CCR 21 : (2013) 4 RLW 3195
High Courts04 Mar 2013
Dr. T.C. Barjatia Vs State of Rajasthan
Rajasthan High Court · (2013) 3 CDR 1588
High Courts04 Mar 2013
Smt. Vimla Devi and Others Vs Babulal and Another
Rajasthan High Court · (2014) 1 CDR 358
High Courts04 Mar 2013Allowed
Karnail Singh Vs State of Rajasthan
Rajasthan High Court · (2014) 1 WLN 458