High Courts18 Mar 2013Partly Allowed
Dalveer Singh Vs State of Rajasthan
Rajasthan High Court · (2013) CriLJ 3064
Constitution of India, 1950 — Article 21Criminal Procedure Code, 1973 (CrPC) — Section 311, 397(2)Penal Code, 1860 (IPC) — Section 409
COURT ARCHIVE
Rajasthan High Court judgments
44,813 judgments · page 959 of 2,241
High Courts18 Mar 2013Partly Allowed
Rafique Mohammed Vs Anisa and Others
Rajasthan High Court · (2013) CriLJ 3082 : (2013) 3 DMC 316
Criminal Procedure Code, 1973 (CrPC) — Section 125
High Courts18 Mar 2013Allowed
Union of India and Others Vs The Central Administrative Tribunal and Another
Rajasthan High Court · (2013) LabIC 4110
High Courts18 Mar 2013Disposed Off
Alok Sharma Vs State of Rajasthan and Another
Rajasthan High Court · (2014) 1 BC 160
High Courts18 Mar 2013Disposed Off
Alok Sharma Vs State of Rajasthan and Another
Rajasthan High Court · (2013) 4 RCR(Criminal) 67 : (2014) 3 RLW 1954
High Courts15 Mar 2013Dismissed
Mohammed Mustafa Ansari Vs The High Court of Judicature for Rajasthan and Others
Rajasthan High Court · (2013) 2 WLN 510
Rajasthan Civil Services (Classification, Control and Appeal) Rules, 1958 — Rule 16
High Courts15 Mar 2013Allowed
M/s. Cimmco Birla Ltd. Vs State of Rajasthan and Others
Rajasthan High Court · (2013) 137 FLR 899 : (2013) 3 LLJ 455 : (2013) 2 LLN 794
Constitution of India, 1950 — Article 31CIndustrial Disputes Act, 1947 — Section 18, 18(3)Payment of Gratuity Act, 1972 — Section 4, 7(3A)
High Courts15 Mar 2013
Smt. Shanti and Others Vs Smt. Keshar and Others
Rajasthan High Court · (2013) 03 RAJ CK 0055
High Courts15 Mar 2013Dismissed
Shri Nrusinh Sanskrit Pathshala Vs State of Rajasthan
Rajasthan High Court · (2013) 03 RAJ CK 0054
Civil Procedure Code, 1908 (CPC) — Order 41 Rule 1, Order 41 Rule 27, Order 41 Rule 27(1), 80, 96Evidence Act, 1872 — Section 116Registration Act, 1908 — Section 17, 49
High Courts15 Mar 2013
Laxmi Kanwar and Others etc. etc. Vs State and Others etc. etc.
Rajasthan High Court · (2013) 3 CDR 1249 : (2013) LabIC 2439
High Courts14 Mar 2013Dismissed
Dr. T.C. Barjatia Vs State of Rajasthan
Rajasthan High Court · (2013) LabIC 2225 : (2013) 3 RLW 2260 : (2013) 3 WLN 308
Constitution of India, 1950 — Article 14, 226, 227, 311(2), 32Penal Code, 1860 (IPC) — Section 304APrevention of Corruption Act, 1988 — Section 13(1), 7
High Courts12 Mar 2013Dismissed
Tripti Vyas and Others Vs State of Rajasthan and Another
Rajasthan High Court · (2013) ALLMR(Cri) 276 : (2013) 4 BC 335 : (2014) 3 RLW 1980 : (2013) 2 WLN 162
Criminal Procedure Code, 1973 (CrPC) — Section 251, 254, 260, 262, 263Negotiable Instruments Act, 1881 (NI) — Section 138, 142, 143, 143(1), 144Penal Code, 1860 (IPC) — Section 120B, 302
High Courts12 Mar 2013Dismissed
Tripati Vyas Vs State of Rajasthan and Another Vinita Ajmera Vs State of Rajasthan Niranjan Ajmera Vs Pankaj Soni
Rajasthan High Court · (2014) 1 Crimes 46 : (2013) 4 RCR(Criminal) 110
High Courts11 Mar 2013Dismissed
Jalis Pradhan Vs State of Rajasthan
Rajasthan High Court · (2013) 03 RAJ CK 0072
Criminal Procedure Code, 1973 (CrPC) — Section 161, 164, 319, 82, 82Penal Code, 1860 (IPC) — Section 376
High Courts11 Mar 2013
Imran Vs State of Raj. and Another
Rajasthan High Court · (2013) 03 RAJ CK 0062
High Courts11 Mar 2013
Karnav Leather Ltd. Vs R.C. Meena, Provisional Liquidator and Another
Rajasthan High Court · (2013) 114 CLA 343 : (2014) 183 CompCas 529
Sick Industrial Companies (Special Provisions) Act, 1985 — Section 20
High Courts08 Mar 2013Dismissed
Durga Prasad Sharma and Others Vs The Registrar General, Rajasthan High Court and Others
Rajasthan High Court · (2013) 2 WLN 361
High Courts08 Mar 2013
Manish Soni Vs Usha Soni
Rajasthan High Court · (2013) 2 WLN 334
Criminal Procedure Code, 1973 (CrPC) — Section 125Hindu Marriage Act, 1955 — Section 13Penal Code, 1860 (IPC) — Section 498A
High Courts08 Mar 2013Dismissed
Adarsh Devi (Smt.) Vs Suresh Chand and Others
Rajasthan High Court · AIR 2013 Raj 199 : (2013) 2 WLN 391
Rajasthan Pre-emption Act, 1966 — Section 6(1)