High Courts04 Mar 2013
Raghunath and Others Vs State of Rajasthan and Others
Rajasthan High Court · (2013) 2 WLN 309
COURT ARCHIVE
Rajasthan High Court judgments
44,813 judgments · page 961 of 2,241
High Courts04 Mar 2013
Nathu Ram and Another Vs Kamla Devi and Others
Rajasthan High Court · (2013) 2 WLN 308
Constitution of India, 1950 — Article 227
High Courts04 Mar 2013Allowed
Kamlesh Negi and Another Vs State of Rajasthan and Another
Rajasthan High Court · (2014) 1 DMC 182 : (2014) 1 RCR(Criminal) 837 : (2013) 3 RLW 2420
Criminal Procedure Code, 1973 (CrPC) — Section 200, 202, 468, 468(2)(c), 473Penal Code, 1860 (IPC) — Section 323, 406, 469, 472, 498A
High Courts04 Mar 2013
Indian Oil Corporation and Others Vs Shyam Sunder
Rajasthan High Court · AIR 2013 Raj 170 : (2013) 2 WLN 438
High Courts04 Mar 2013
Bhatia and Company Vs Union of India
Rajasthan High Court · (2013) 199 ECR 197 : (2013) 293 ELT 485
Central Excises and Salt Act, 1944 — Section 35FConstitution of India, 1950 — Article 14, 226
High Courts04 Mar 2013
Dr. S.C. Jain Vs The State of Rajasthan
Rajasthan High Court · (2013) 03 RAJ CK 0061
High Courts04 Mar 2013Dismissed
RSRTC Vs Smt. Mamuni Devi and Others
Rajasthan High Court · (2013) 4 CDR 2194
High Courts04 Mar 2013Dismissed
Rajendra Singh Vs Anand Swaroop
Rajasthan High Court · (2013) 2 RLW 1780
Civil Procedure Code, 1908 (CPC) — Section 115Constitution of India, 1950 — Article 226, 227Penal Code, 1860 (IPC) — Section 120B, 302
High Courts04 Mar 2013
Firoz Khan Vs State of Rajasthan and Others
Rajasthan High Court · (2013) 2 WLN 338
High Courts04 Mar 2013
Roshani Devi Vs State of Rajasthan and Others
Rajasthan High Court · (2013) 2 WLN 316
Rajasthan Panchayati Raj Act, 1994 — Section 38, 38(1), 38(1)(b)
High Courts04 Mar 2013Dismissed
Ex-Rect. Rajesh Kumar Vs The State of Rajasthan and Another
Rajasthan High Court · (2013) 2 WLN 87
Constitution of India, 1950 — Article 14, 16
High Courts04 Mar 2013Allowed
Maharshi Dayanand Saraswati University and Another Vs Mool Singh Tanwar
Rajasthan High Court · (2013) 2 WLN 369
High Courts04 Mar 2013Allowed
M/s. Gupta Chemicals Pvt. Ltd. and Others Vs The Insecticide Inspector, Subject Specialist (Plant Protection) Agri. and Another
Rajasthan High Court · (2014) 1 WLN 462
High Courts04 Mar 2013Dismissed
Rajasthan State Road Transport Corporation and Others Vs Lilmma and Others Smt. Leelamma Vs Satya Narayan and Another
Rajasthan High Court · (2014) 1 CDR 360
High Courts04 Mar 2013Disposed Off
Banwari Lal Saini Vs Board of Secondary Education Rajasthan
Rajasthan High Court · (2013) 03 RAJ CK 0007
High Courts01 Mar 2013Allowed
Surendra Singh Vs State of Rajasthan and Others
Rajasthan High Court · (2013) 2 WLN 319
Constitution of India, 1950 — Article 226Prevention of Corruption Act, 1988 — Section 13(1)(3), 13(2), 7
High Courts01 Mar 2013
Manglam Cement Limited Vs The Superintendent, Central Excise and Others M/s. Protech Enterprise Vs Union of India and Others
Rajasthan High Court · (2013) 259 CTR 74 : (2013) 197 ECR 237 : (2013) 290 ELT 353 : (2013) 21 GSTR 271 : (2013) 30 STR 225
Central Excises and Salt Act, 1944 — Section 11, 11A, 35, 35A, 35B
High Courts01 Mar 2013Allowed
United India Insurance Company Ltd. Vs Shri V.K. Gopala Krishna Pillai and Others
Rajasthan High Court · (2014) ACJ 568 : (2013) 4 RLW 2999 : (2013) 2 WLN 430
Workmens Compensation Act, 1923 — Section 3, 30
High Courts01 Mar 2013
Komal Jain Vs State of Rajasthan and Others
Rajasthan High Court · (2013) LabIC 3148