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Rajasthan High Court judgments

44,813 judgments · page 962 of 2,241

High Courts01 Mar 2013Dismissed

Raj Talreja Vs Smt. Kavita Talreja

Rajasthan High Court · AIR 2013 Raj 148 : (2013) 2 DMC 592 : (2013) 2 WLN 76

Criminal Procedure Code, 1973 (CrPC) — Section 107, 116Family Courts Act, 1984 — Section 19Hindu Marriage Act, 1955 — Section 13, 13B, 28
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High Courts01 Mar 2013Allowed

Suman Vs Puran Chand and Others

Rajasthan High Court · (2013) CriLJ 3703 : (2013) 2 DMC 203

Criminal Procedure Code, 1973 (CrPC) — Section 397, 401Penal Code, 1860 (IPC) — Section 406, 498A
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High Courts28 Feb 2013Disposed Off

Ganga Sahai Sharma Vs State of Raj. and Others

Rajasthan High Court · (2013) 3 CDR 1153 : (2013) 2 WLN 89

Civil Procedure Code, 1908 (CPC) — Order 1 Rule 10, Order 23 Rule 1, Order 23 Rule 1(1), Order 23 Rule 1(2), 11Constitution of India, 1950 — Article 21, 226, 227, 32Jaipur Development Authority Act, 1982 — Section 72
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High Courts28 Feb 2013Dismissed

Narayan Lal Vs Rent Tribunal and Others

Rajasthan High Court · (2013) 3 CDR 1262 : (2013) 2 RCR(Rent) 365

Civil Procedure Code, 1908 (CPC) — Order 6 Rule 4General Clauses Act, 1897 — Section 6, 6(c), 9(1)(ii)Transfer of Property Act, 1882 — Section 108(j)
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High Courts27 Feb 2013

Hakim Khan and Another Vs State of Rajasthan

Rajasthan High Court · (2013) 4 RLW 2785

Criminal Procedure Code, 1973 (CrPC) — Section 207, 209, 313Evidence Act, 1872 — Section 106, 114, 114(a), 27Penal Code, 1860 (IPC) — Section 120B, 201, 302, 34, 364
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