High Courts22 Feb 2013Dismissed

Raju Ram Vs State of Raj. and Another

Rajasthan High Court · (2013) 3 RLW 2075

Criminal Procedure Code, 1973 (CrPC) — Section 482Employees State Insurance Act, 1948 — Section 40, 85(a)General Clauses Act, 1897 — Section 26
High Courts22 Feb 2013Dismissed

Tara Chand and Others Vs Mahendra Kumar and Another

Rajasthan High Court · (2013) 3 CDR 1299 : (2013) 3 RLW 2427 : (2013) 3 WLN 241

Civil Procedure Code, 1908 (CPC) — Order 21 Rule 100, Order 21 Rule 101, Order 21 Rule 102, Order 21 Rule 103, Order 21 Rule 97Limitation Act, 1963 — Section 6, 8
High Courts21 Feb 2013Partly Allowed

Arjun Singh Vs RSRTC and Another

Rajasthan High Court · (2013) 4 CDR 1874 : (2013) LabIC 3884 : (2013) 4 RLW 2909 : (2013) 3 SCT 824 : (2013) 3 WLN 289

Constitution of India, 1950 — Article 14, 16, 226, 39(d)Industrial Disputes Act, 1947 — Section 33A
High Courts21 Feb 2013Allowed

Mst. Kamla Vs Mst. Mangi Bai and Others

Rajasthan High Court · AIR 2013 Raj 144 : (2013) 3 CDR 1317 : (2014) 1 RLW 177 : (2013) 2 WLN 1

Civil Procedure Code, 1908 (CPC) — Order 23 Rule 3, 141Hindu Succession Act, 1956 — Section 14Succession Act, 1925 — Section 266, 276, 295, 384
High Courts21 Feb 2013Disposed Off

Kanhaiya Lal Vs Anju Devi and Others

Rajasthan High Court · (2013) 3 CDR 1226

Civil Procedure Code, 1908 (CPC) — Order 16 Rule 1, Order 16 Rule 1(3), Order 16 Rule 14, Order 16 Rule 1A, Order 16 Rule 2Limitation Act, 1963 — Section 5Representation of the People Act, 1951 — Section 86(3), 87, 87(1)