High Courts20 Feb 2013Allowed
Kumari Tulika Tandon Vs Hajari Lal and Others
Rajasthan High Court · (2013) 1 WLN 593
COURT ARCHIVE
Rajasthan High Court judgments
44,813 judgments · page 965 of 2,241
High Courts20 Feb 2013
Commissioner of Income Tax Vs Arihant Tiles and Marbles (P) Ltd. and Others
Rajasthan High Court · (2013) 257 CTR 169 : (2013) 352 ITR 20
Income Tax Act, 1961 — Section 260A, 80HHC
High Courts20 Feb 2013
M/s. Parle Products P. Ltd. Vs State of Rajasthan and Others
Rajasthan High Court · (2013) 60 VST 246
High Courts20 Feb 2013
Ashu Singh Vs Raghuveer Dayal and Another
Rajasthan High Court · (2013) 2 WLN 349
Contempt of Courts Act, 1971 — Section 12, 2(b)Transfer of Property Act, 1882 — Section 52
High Courts20 Feb 2013
Chun Singh Vs State of Rajasthan
Rajasthan High Court · (2014) CriLJ 219 : (2013) 2 WLN 397
Criminal Procedure Code, 1973 (CrPC) — Section 313Penal Code, 1860 (IPC) — Section 148, 149, 302, 323, 325
High Courts20 Feb 2013Allowed
Murtikar Vikas Samiti, Alwar and Others Vs Mangelal Sharma and Others Director, National Capital Area Project and Another Vs Shri Ashok Kumar Sharma and Another
Rajasthan High Court · (2013) 02 RAJ CK 0047
Rajasthan Urban Improvement Trust (Disposal of Urban Land) Rules, 1974 — Rule 17
High Courts19 Feb 2013
Commercial Taxes Officer Vs Fridge Corporation of Rajasthan (M/s.)
Rajasthan High Court · (2014) 1 RLW 295
Rajasthan Sales Tax Act, 1994 — Section 86
High Courts19 Feb 2013
M.S. Mathur Vs State of Rajasthan and Others
Rajasthan High Court · (2013) LabIC 3987
High Courts19 Feb 2013
Ashoka Industries Vs Commissioner of Central Excise
Rajasthan High Court · (2013) 21 GSTR 542
High Courts19 Feb 2013Allowed
Ramkesh and Another Vs State of Rajasthan
Rajasthan High Court · (2013) 2 WLN 504
Criminal Procedure Code, 1973 (CrPC) — Section 161, 164, 374Penal Code, 1860 (IPC) — Section 313, 376, 376(2)(g)
High Courts19 Feb 2013
United India Insurance Company Ltd. Vs Pabu Ram and Others
Rajasthan High Court · (2013) 4 RLW 2840 : (2013) 2 WLN 284
Motor Vehicles Act, 1988 — Section 147, 147(1), 173
High Courts19 Feb 2013Allowed
Jitin Baghmar Vs State of Rajasthan and Another
Rajasthan High Court · (2014) CriLJ 151
High Courts18 Feb 2013Dismissed
Ramniwas Vs The Industrial Tribunal and Another
Rajasthan High Court · (2013) 02 RAJ CK 0172
High Courts18 Feb 2013Allowed
Vidhyadhar Singh Dhaka and Another Vs State of Rajasthan and Others
Rajasthan High Court · (2013) 02 RAJ CK 0163
High Courts18 Feb 2013
Assistant Commercial Taxes Officer, Anti-Evasion Vs Iqbal Khan
Rajasthan High Court · (2013) 64 VST 538
High Courts18 Feb 2013
All Residents of Village Phalna Vs State of Rajasthan and Others
Rajasthan High Court · (2013) 1 CDR 473 : (2014) 2 RLW 1114
Constitution of India, 1950 — Article 226
High Courts18 Feb 2013
Sangam Pole Works Vs State of Rajasthan
Rajasthan High Court · (2013) 4 RLW 3519
High Courts15 Feb 2013Allowed
Madan Lal Vs The State of Rajasthan and Others
Rajasthan High Court · (2013) 02 RAJ CK 0178
High Courts15 Feb 2013Allowed
Sudarshan Gaur and Others Vs RPSC and Others Devendra Kumar Saini Vs State of Raj. and Others
Rajasthan High Court · (2013) 02 RAJ CK 0162