High Courts13 Feb 2013
Arjun Singh Vs State and Others
Rajasthan High Court · AIR 2013 Raj 136
Rajasthan Panchayati Raj Act, 1994 — Section 65
COURT ARCHIVE
Rajasthan High Court judgments
44,813 judgments · page 967 of 2,241
High Courts13 Feb 2013Partly Allowed
Municipal Council Vs State of Rajasthan and Others
Rajasthan High Court · (2014) 1 CDR 380 : (2013) 4 RLW 3341
High Courts12 Feb 2013
Smt. Chandri Devi and Others Vs Ram Das and Others
Rajasthan High Court · (2013) 4 CDR 2172
High Courts12 Feb 2013
Assistant Commercial Taxes Officer, Anti-Evasion-II Vs Electrolux Kelvinator Ltd.
Rajasthan High Court · (2013) 64 VST 379
Rajasthan Sales Tax Act, 1954 — Section 2(p)
High Courts12 Feb 2013
Gunmala Chhitora Vs Radhey Shyam and Others
Rajasthan High Court · (2013) 1 RCR(Rent) 531 : (2013) 1 WLN 567
High Courts12 Feb 2013
Mohd. Sartaj @ Vikky @ Sonu Vs State of Rajasthan
Rajasthan High Court · (2013) 02 RAJ CK 0084
Criminal Procedure Code, 1973 (CrPC) — Section 161, 313Evidence Act, 1872 — Section 35Penal Code, 1860 (IPC) — Section 161, 361, 363, 366, 375
High Courts12 Feb 2013Disposed Off
Magni Ram Vs ADJ (FT) and Others
Rajasthan High Court · (2013) 2 CDR 1077
Constitution of India, 1950 — Article 227Registration Act, 1908 — Section 49
High Courts12 Feb 2013Dismissed
National Insurance Company Ltd. Vs Prabhu Ram and Others
Rajasthan High Court · (2013) 1 WLN 605
High Courts12 Feb 2013Dismissed
United India Insurance Company Ltd. Vs Smt. Deobai and Others
Rajasthan High Court · (2013) 3 ACC 557 : (2013) 2 WLN 234
Civil Procedure Code, 1908 (CPC) — Order 41 Rule 27
High Courts12 Feb 2013
Dr. B.S. Tandon Vs The State of Rajasthan and Another
Rajasthan High Court · (2013) 2 WLN 330
Constitution of India, 1950 — Article 21, 226, 47
High Courts11 Feb 2013Allowed
Harinarayan Tak Vs State of Rajasthan and Another
Rajasthan High Court · (2013) 02 RAJ CK 0181
High Courts11 Feb 2013
Pramod Kumar Vs State of Rajasthan and Others
Rajasthan High Court · (2014) 1 CDR 509
High Courts11 Feb 2013
Chetan Das Vs Smt. Anusuya Tak
Rajasthan High Court · (2014) 2 CDR 1141 : (2013) 3 RLW 2032
Constitution of India, 1950 — Article 12, 226, 227Evidence Act, 1872 — Section 74Limitation Act, 1963 — Section 3, 3(1)
High Courts11 Feb 2013
Manohar Lal Jakhodia Vs Shambhu Dayal and Another
Rajasthan High Court · (2013) 02 RAJ CK 0113
High Courts11 Feb 2013Allowed
Bhanwar Singh and Others Vs Central Government and Others
Rajasthan High Court · (2013) 1 WLN 616
Arbitration and Conciliation Act, 1996 — Section 34, 37National Highways Act, 1956 — Section 3G, 3G(5)
High Courts11 Feb 2013Allowed
Smt. Chanan Rani Vs Sardar Nanak Singh and Others
Rajasthan High Court · (2013) 4 CDR 1808
Civil Procedure Code, 1908 (CPC) — Order 41 Rule 1, Order 41 Rule 22, 96
High Courts11 Feb 2013Dismissed
Tufel Ahmed Khan and Others Vs Habbibur Rehman Khan and Others
Rajasthan High Court · (2013) 02 RAJ CK 0079
Civil Procedure Code, 1908 (CPC) — Section 104, 151, 43
High Courts11 Feb 2013Allowed
Birma Ram Vs Smt. Manju and Others
Rajasthan High Court · (2013) 2 WLN 58 : (2013) 1 WLN 586
Motor Vehicles Act, 1988 — Section 173