High Courts07 Feb 2013Dismissed
Shyam Lal Vs State of Rajasthan
Rajasthan High Court · (2013) 4 WLN 356
COURT ARCHIVE
Rajasthan High Court judgments
44,813 judgments · page 969 of 2,241
High Courts07 Feb 2013
Jeewana Ram Alias Jawan Mal Vs Shri Vikram Singh
Rajasthan High Court · (2013) 1 CDR 488
High Courts07 Feb 2013
Smt. Aroma M. Philemon Vs State of Rajasthan and Another
Rajasthan High Court · (2013) CriLJ 1933
Criminal Procedure Code, 1973 (CrPC) — Section 155(2), 156(1), 482Penal Code, 1860 (IPC) — Section 107, 306
High Courts07 Feb 2013Dismissed
Madan Lal Vs Champa Lal
Rajasthan High Court · (2013) 1 CDR 494 : (2013) 1 RCR(Rent) 498
Civil Procedure Code, 1908 (CPC) — Order 41 Rule 27, 100Constitution of India, 1950 — Article 227
High Courts07 Feb 2013Dismissed
Meenakshi Metacast (P) Ltd. Vs State of Rajasthan and Others Raj Kumar Nalwaya Vs State (Mines and Geology) and Others Smt. Anita Jain Vs State and Others
Rajasthan High Court · (2013) 3 CDR 1309 : (2013) 3 EFLT 483 : (2013) 1 WLN 480
Constitution of India, 1950 — Article 226Mines and Minerals (Development and Regulation) Act, 1957 — Section 11, 17, 17A, 17A(2)
High Courts07 Feb 2013Dismissed
Manohar Singh and Others Vs Roop Kumar and Others
Rajasthan High Court · (2013) 2 WLN 357
High Courts07 Feb 2013Dismissed
RSRTC Vs Smt. Raggo Devi and Others Kamlesh Devi and Others Vs Rajasthan State Road Transport Corporation and Another
Rajasthan High Court · (2013) 02 RAJ CK 0033
High Courts06 Feb 2013
Mumtaz Hussain Vs Abdul Latif alias Bundu
Rajasthan High Court · (2013) 2 WLN 444
Civil Procedure Code, 1908 (CPC) — Order 41 Rule 27
High Courts06 Feb 2013
State of Rajasthan Vs Judge, Labour Court and Another
Rajasthan High Court · (2013) 1 CDR 479
Constitution of India, 1950 — Article 227Industrial Disputes Act, 1947 — Section 2(s), 25F, 25G, 25H
High Courts06 Feb 2013
Commissioner of Income Tax Vs Legal Representatives of Mangi Lal
Rajasthan High Court · (2013) 257 CTR 248 : (2013) 352 ITR 422
Civil Procedure Code, 1908 (CPC) — Order 22 Rule 4Income Tax Act, 1961 — Section 148, 260A
High Courts06 Feb 2013Partly Allowed
The National Insurance Co. Ltd. Vs Smt. Rampyari and Others
Rajasthan High Court · (2013) 02 RAJ CK 0034
High Courts05 Feb 2013
Gyan Singh and Another Vs Hukum Singh and Others
Rajasthan High Court · (2013) 02 RAJ CK 0187
High Courts05 Feb 2013Dismissed
RSRTC Vs Smt. Saroj Dave and Others Smt. Saroj Dave and Others Vs Gopal Singh and Another
Rajasthan High Court · (2013) 02 RAJ CK 0156
High Courts05 Feb 2013
National Insurance Co. Ltd. Vs Smt. Narmada Devi and Others
Rajasthan High Court · (2013) 02 RAJ CK 0155
High Courts05 Feb 2013Dismissed
Bishan Singh Vs Iqbal Singh
Rajasthan High Court · (2013) 2 CDR 910 : (2013) 1 WLN 395
Civil Procedure Code, 1908 (CPC) — Order 8 Rule 10, Order 9 Rule 13, 96
High Courts05 Feb 2013Allowed
Tara Chand Choudhary Vs Oriental Insurance Company Ltd. and Others
Rajasthan High Court · (2013) 2 CDR 593 : (2013) 3 RLW 2390 : (2013) 3 SCT 830
Constitution of India, 1950 — Article 226
High Courts05 Feb 2013Dismissed
Kailash Chandra Sharma Vs ICICI Bank Limited and Others
Rajasthan High Court · AIR 2013 Raj 163 : (2014) 2 BC 242 : (2013) 2 WLN 255
Securitisation and Reconstruction of Financial Assets and Enforcement of Security Interest Act, 2002 (SARFAESI) — Section 13, 13(12), 13(2), 38
High Courts05 Feb 2013
Smt. Gita Devi and Others Vs Rajesh Kumar and Others
Rajasthan High Court · (2013) 02 RAJ CK 0040
High Courts05 Feb 2013Dismissed
National Insurance Co. Ltd. and Another Vs Gajanand and Others
Rajasthan High Court · (2013) 02 RAJ CK 0027
High Courts05 Feb 2013Allowed
Ashok Jindal Vs State of Rajasthan
Rajasthan High Court · (2014) 1 RCR(Criminal) 1047