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Rajasthan High Court judgments

44,813 judgments · page 968 of 2,241

High Courts11 Feb 2013Disposed Off

Kamla Prasad Vs State of Rajasthan

Rajasthan High Court · (2014) CriLJ 2582 : (2013) 2 RLW 1845

Criminal Procedure Code, 1973 (CrPC) — Section 313, 397, 401, 482Penal Code, 1860 (IPC) — Section 161, 279, 304A, 337, 338Probation of Offenders Act, 1958 — Section 4
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High Courts11 Feb 2013Dismissed

Gauri Shankar Vs Ram Sahay

Rajasthan High Court · (2013) 1 WLN 559

Civil Procedure Code, 1908 (CPC) — Order 43 Rule 1(d), Order 9 Rule 13Limitation Act, 1963 — Section 5
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High Courts08 Feb 2013Dismissed

Shridhar Vs Swamisharan

Rajasthan High Court · (2013) 02 RAJ CK 0108

Civil Procedure Code, 1908 (CPC) — Order 43 Rule 1, Order 9 Rule 13Evidence Act, 1872 — Section 114, 114(f)General Clauses Act, 1897 — Section 27
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