COURT ARCHIVE

Rajasthan High Court judgments

44,813 judgments · page 970 of 2,241

High Courts04 Feb 2013Allowed

Iqbal Kaur and Others Vs Jagdish Prasad and Others

Rajasthan High Court · (2013) 4 CDR 2147 : (2013) 3 RLW 1995

Civil Procedure Code, 1908 (CPC) — Order 5 Rule 11, Order 5 Rule 17, Order 5 Rule 20, Order 9 Rule 13, 151Limitation Act, 1963 — Section 3, 5

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High Courts04 Feb 2013Dismissed

Amar Singh Chouhan Vs Manager, Midas Mink Optical Pvt. Ltd. and Others

Rajasthan High Court · (2013) 2 CDR 1017

Industrial Disputes Act, 1947 — Section 2

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High Courts04 Feb 2013Allowed

Jhamuku Lal and Another Vs L.Rs. of Balu Ram and Another

Rajasthan High Court · (2013) 2 CDR 906

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High Courts04 Feb 2013Dismissed

M/s. Manzoor Ali Mohammad Ali Vs Addl. District Judge and Others

Rajasthan High Court · (2013) 2 WLN 311

Civil Procedure Code, 1908 (CPC) — Order 1 Rule 10Constitution of India, 1950 — Article 227

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High Courts04 Feb 2013Dismissed

Bhanwar Lal Vs Chaganlal and Another

Rajasthan High Court · (2013) 2 CDR 888 : (2013) 1 WLN 436

Civil Procedure Code, 1908 (CPC) — Order 8 Rule 6CCriminal Procedure Code, 1973 (CrPC) — Section 145

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High Courts04 Feb 2013Dismissed

Deen Dayal Vs State of Rajasthan and Others

Rajasthan High Court · (2013) 2 CDR 891

Constitution of India, 1950 — Article 226

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High Courts04 Feb 2013Dismissed

Yakub Bhati Vs State of Rajasthan and Others

Rajasthan High Court · (2013) 2 CDR 904

Constitution of India, 1950 — Article 226(3)

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High Courts04 Feb 2013Dismissed

Gram Panchayat Mungthala Vs Bahadur Singh

Rajasthan High Court · (2013) 2 WLN 348

Civil Procedure Code, 1908 (CPC) — Order 7 Rule 11

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High Courts04 Feb 2013

Hari Singh Vs State of Rajasthan and Others

Rajasthan High Court · (2013) 3 CDR 1660 : (2013) 4 RLW 3413

Minor Mineral Concession Rules, 1986 — Rule 17(2)

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High Courts04 Feb 2013Dismissed

Babu Lal Sharma Vs State of Rajasthan and Another

Rajasthan High Court · (2013) 02 RAJ CK 0043

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High Courts04 Feb 2013

Mool Ram and Another Vs General Public

Rajasthan High Court · AIR 2013 Raj 207

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High Courts04 Feb 2013

Assistant Commissioner (Anti Evasion) Vs Chamunda Petro Chemicals

Rajasthan High Court · (2014) 71 VST 466

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High Courts01 Feb 2013

Commercial Taxes Officer Vs R.S. Metals Ltd.

Rajasthan High Court · (2014) 71 VST 255

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High Courts01 Feb 2013Dismissed

ICICI Lombard General insurance Co. Vs Maliram and Others

Rajasthan High Court · (2013) 02 RAJ CK 0188

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High Courts01 Feb 2013Disposed Off

Mohammad Shakir @ Shekhar Vs Jamal Khan and Others

Rajasthan High Court · (2013) 02 RAJ CK 0184

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High Courts01 Feb 2013Disposed Off

Kishan Lal Vs State of Rajasthan and Another

Rajasthan High Court · (2013) 02 RAJ CK 0183

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High Courts01 Feb 2013

State of Rajasthan and Others Vs Chiranji Lal

Rajasthan High Court · (2013) LabIC 3985

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High Courts01 Feb 2013Disposed Off

Renu Shankyawal Vs Rajasthan University of Health Sciences, Jaipur and Another

Rajasthan High Court · (2013) 02 RAJ CK 0174

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High Courts01 Feb 2013Disposed Off

Ravindra Yadav and Others Vs Rajasthan University of Health Sciences, Jaipur and Another

Rajasthan High Court · (2013) 02 RAJ CK 0173

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High Courts01 Feb 2013

National Insurance Co. Ltd. Vs Kamal Kishore Saini and Others Kamal Kishore Saini Vs Mukesh and Others

Rajasthan High Court · (2013) 02 RAJ CK 0164

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