High Courts01 Feb 2013
Raisa Vs Gulam Rasul and Another Mohammad Farukh and Another Vs Gulam Rasul and Others
Rajasthan High Court · (2013) 2 RCR(Rent) 16
Civil Procedure Code, 1908 (CPC) — Order 9 Rule 13Constitution of India, 1950 — Article 227
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Rajasthan High Court judgments
44,813 judgments · page 971 of 2,241
High Courts01 Feb 2013Dismissed
The United India Insurance Co. Ltd. Vs Mahendra Kumar Jat and Others
Rajasthan High Court · (2013) 02 RAJ CK 0157
High Courts01 Feb 2013Allowed
L.Rs. of Heera Singh Vs State of Rajasthan and Another
Rajasthan High Court · (2014) 2 BC 577 : (2014) 1 RCR(Criminal) 1045
High Courts01 Feb 2013Dismissed
Purshottam and Another Vs The Appellate Rent Tribunal and Others
Rajasthan High Court · (2013) 2 CDR 1064 : (2013) 2 RCR(Rent) 375
Civil Procedure Code, 1908 (CPC) — Order 41 Rule 5Constitution of India, 1950 — Article 226, 227
High Courts01 Feb 2013
Assistant Commercial Taxes Officer Vs Tata Iron and Steel Company Ltd.
Rajasthan High Court · (2013) 62 VST 464
Rajasthan Value Added Tax Act, 2003 — Section 76(2)(b), 76(6), 78(2), 78(5), 84
High Courts01 Feb 2013
Krupali Stones Private Limited Vs State of Rajasthan
Rajasthan High Court · (2013) 1 CDR 485 : (2013) 2 WLN 300
High Courts01 Feb 2013Allowed
Mahaveer Prasad and Others Vs The State of Rajasthan and Others
Rajasthan High Court · (2013) 3 CDR 1685 : (2013) 1 WLN 457
Rajasthan Irrigation and Drainage Act, 1954 — Section 20, 21, 22, 23, 24
High Courts01 Feb 2013
Chotu Lal and Another Vs Smt. Kesar and Others
Rajasthan High Court · (2013) 1 WLN 551
Civil Procedure Code, 1908 (CPC) — Order 1 Rule 10, Order 41 Rule 27
High Courts01 Feb 2013Dismissed
Sushil Kumar Vs L.Rs. of Smt. Ranjana Ben and Others
Rajasthan High Court · (2013) 1 CDR 590
Civil Procedure Code, 1908 (CPC) — Order 41 Rule 5Constitution of India, 1950 — Article 227
High Courts01 Feb 2013
Dilip Singh Shakatwat Vs State of Rajasthan and Others
Rajasthan High Court · (2013) 1 WLN 588
Constitution of India, 1950 — Article 226
High Courts01 Feb 2013
Ram Kumar Dhaka Vs State of Rajasthan and Others
Rajasthan High Court · (2013) 3 CDR 1672 : (2014) 1 RLW 560 : (2013) 1 WLN 449
Rajasthan Panchayati Raj Act, 1994 — Section 97
High Courts01 Feb 2013Dismissed
The United India Insurance Co. Ltd. Vs Rama and Others
Rajasthan High Court · (2013) 02 RAJ CK 0030
High Courts01 Feb 2013
Assistant Commercial Taxes Officer, Ward-II Vs Yogesh Goyal and Sons
Rajasthan High Court · (2013) 66 VST 120
High Courts31 Jan 2013Disposed Off
Abdul Jabbar Vs State of Rajasthan
Rajasthan High Court · (2013) 01 RAJ CK 0266
High Courts31 Jan 2013
National Insurance Co. Ltd. Vs Shri Kailash Chand Vaishnav and Another
Rajasthan High Court · (2013) 01 RAJ CK 0262
High Courts31 Jan 2013
Rajasthan Housing Board Vs Anna Ram and Others
Rajasthan High Court · (2013) 3 CDR 1401 : (2013) 1 WLN 468
Civil Procedure Code, 1908 (CPC) — Order 7 Rule 11Constitution of India, 1950 — Article 227Rajasthan Land Revenue Act, 1956 — Section 102A, 111, 128, 90B, 90B(7)
High Courts31 Jan 2013
Hotel Mansingh, Jaipur Vs Judge, Labour Court, Jaipur and Another
Rajasthan High Court · (2013) 137 FLR 492 : (2013) 2 LLJ 654 : (2013) 1 LLN 796 : (2013) LLR 486
Constitution of India, 1950 — Article 142Industrial Disputes Act, 1947 — Section 25F, 25G, 25H
High Courts31 Jan 2013Disposed Off
Kurda Ram Vs State of Rajasthan
Rajasthan High Court · (2013) 01 RAJ CK 0038
High Courts31 Jan 2013
Prahlad Meena Vs State of Rajasthan
Rajasthan High Court · (2013) 01 RAJ CK 0031
High Courts31 Jan 2013Dismissed
State of Rajasthan Vs Smt. Salma @ Pinnu
Rajasthan High Court · (2013) 3 WLN 188
Penal Code, 1860 (IPC) — Section 120B, 201, 301, 302