High Courts29 Jan 2013
Rajasthan Rajya Vidyut Utpadan Nigam Ltd. Vs Karam Singh and Another
Rajasthan High Court · (2013) 137 FLR 638
Industrial Disputes Act, 1947 — Section 10
COURT ARCHIVE
Rajasthan High Court judgments
44,813 judgments · page 973 of 2,241
High Courts29 Jan 2013Dismissed
Bhagwat Singh Vs Miss. Basanti Manihar and Others
Rajasthan High Court · (2013) 1 WLN 394
Civil Procedure Code, 1908 (CPC) — Order 1 Rule 10, Order 39 Rule 1, Order 39 Rule 2, Order 6 Rule 17
High Courts29 Jan 2013Dismissed
Laxmi Narain Sharma Vs Firm Sriniwas and Company
Rajasthan High Court · (2013) 2 WLN 206
Civil Procedure Code, 1908 (CPC) — Section 115Partnership Act, 1932 — Section 41, 42
High Courts29 Jan 2013
Malkhan Vs The State of Rajasthan
Rajasthan High Court · (2013) 01 RAJ CK 0056
High Courts29 Jan 2013Allowed
Mukesh Solanki Vs State of Rajasthan and Others
Rajasthan High Court · (2013) 01 RAJ CK 0052
Constitution of India, 1950 — Article 142, 15, 16, 16(4), 335
High Courts29 Jan 2013Partly Allowed
Bhagwan Sahai Vs Hari Prasad and Others
Rajasthan High Court · (2013) 01 RAJ CK 0036
High Courts29 Jan 2013Allowed
Rajasthan Rajya Path Parivahan Nigam Vs Additional District Judge No. 5 and Others
Rajasthan High Court · (2014) 1 CDR 320
High Courts29 Jan 2013Disposed Off
Padmaram Vs Superintendent (Prosecution), Central Customs and Excise Department
Rajasthan High Court · (2013) 01 RAJ CK 0005
High Courts28 Jan 2013
General Manager, Rajasthan State Road Transport Corporation Vs Deen Mohammad and Others
Rajasthan High Court · (2013) 01 RAJ CK 0263
High Courts28 Jan 2013Dismissed
M/s. R.N. Metals Vs The Rajasthan Vidhyut Utpadan Nigam Ltd. and Others
Rajasthan High Court · (2013) 2 WLN 52
High Courts28 Jan 2013Dismissed
J.K. Synthetics Ltd. Vs Labour Court and Another
Rajasthan High Court · (2013) 138 FLR 304
Civil Procedure Code, 1908 (CPC) — Order 41 Rule 17, Order 41 Rule 17(1), Order 41 Rule 19, Order 41 Rule 21, Order 9 Rule 9Constitution of India, 1950 — Article 226
High Courts28 Jan 2013
Smt. Bhawna Lodha Vs Director General of Income Tax and Others
Rajasthan High Court · (2013) 257 CTR 176 : (2013) 354 ITR 134 : (2013) 3 RLW 2372 : (2013) 214 TAXMAN 273 : (2013) 1 WLN 495
Income Tax Act, 1961 — Section 132, 132B, 143(3), 148, 153A
High Courts28 Jan 2013
Sanjay Jain @ Nawab through his father Kailash Chand Panday Vs State of Rajasthan and Others
Rajasthan High Court · (2013) 01 RAJ CK 0127
Conservation of Foreign Exchange and Prevention of Smuggling Activities Act, 1974 — Section 10, 11, 12, 12(6), 3Constitution of India, 1950 — Article 142, 161, 226Criminal Procedure Code, 1973 (CrPC) — Section 2(c), 389, 401, 426, 432
High Courts28 Jan 2013Dismissed
Neenu Ram Vs LR's of Kunna Ram and Others
Rajasthan High Court · (2013) 1 WLN 535
Constitution of India, 1950 — Article 227
High Courts28 Jan 2013Partly Allowed
Subhan Khan Vs State of Rajasthan
Rajasthan High Court · (2014) 1 WLN 454
High Courts28 Jan 2013Dismissed
Madan Lal Vs Rajendra Kumar and Others
Rajasthan High Court · (2014) 1 CDR 248
High Courts24 Jan 2013Dismissed
Rajesh Singhal Vs Shri Satyapal Verma
Rajasthan High Court · (2013) 4 CDR 2218 : (2013) 3 RLW 1977
Constitution of India, 1950 — Article 227, 235Criminal Procedure Code, 1973 (CrPC) — Section 299, 482, 82, 83Penal Code, 1860 (IPC) — Section 420
High Courts24 Jan 2013
Prem Chand Goyal Vs State of Rajasthan and Another
Rajasthan High Court · (2014) 1 Crimes 192
High Courts24 Jan 2013Dismissed
Rambharosi Lal and Others Vs State of Rajasthan and Others
Rajasthan High Court · (2014) 1 CDR 328 : (2013) 1 WLN 583
Rajasthan Tenancy Act, 1955 — Section 15, 19, 53