COURT ARCHIVE

Rajasthan High Court judgments

44,813 judgments · page 974 of 2,241

High Courts24 Jan 2013Allowed

Beeram Vs State of Rajasthan and Others

Rajasthan High Court · (2013) 01 RAJ CK 0169

Criminal Procedure Code, 1973 (CrPC) — Section 161, 313Evidence Act, 1872 — Section 27Penal Code, 1860 (IPC) — Section 300, 302, 304, 323, 34

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High Courts24 Jan 2013Allowed

Kiran Pal Choudhary Vs State of Rajasthan and Others

Rajasthan High Court · (2013) 01 RAJ CK 0168

Criminal Procedure Code, 1973 (CrPC) — Section 161, 174, 482Penal Code, 1860 (IPC) — Section 107, 120B, 306

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High Courts24 Jan 2013

Bhawani Shanker Sharma Vs State of Rajasthan and Others

Rajasthan High Court · (2014) 1 CDR 488 : (2013) 2 WLN 114

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High Courts24 Jan 2013

Bhairavnath Agrofin Pvt. Ltd. Vs Commissioner of Income Tax

Rajasthan High Court · (2013) 259 CTR 51 : (2013) 354 ITR 276

Income Tax Act, 1961 — Section 148

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High Courts24 Jan 2013

Late Gyan Chand Jain Vs Commissioner of Income Tax

Rajasthan High Court · (2013) 258 CTR 467 : (2013) 354 ITR 662

Income Tax Act, 1961 — Section 131, 260A

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High Courts24 Jan 2013Allowed

Pushkarna Brahmin Bhimji-Ka-Mohalla Vikas Samiti Vs LR's of Damodar Das

Rajasthan High Court · (2013) 1 WLN 538

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High Courts24 Jan 2013Dismissed

Union of India and Others Vs Sanjay Jain

Rajasthan High Court · (2013) 2 WLN 189

Civil Procedure Code, 1908 (CPC) — Section 96

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High Courts24 Jan 2013Dismissed

Nawal Kishore and Others Vs Madhoprashad

Rajasthan High Court · (2013) 2 WLN 190

Civil Procedure Code, 1908 (CPC) — Section 115Rajasthan Tenancy Act, 1955 — Section 207, 91

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High Courts24 Jan 2013Allowed

Shanti Devi (Smt.) Vs State of Rajasthan

Rajasthan High Court · (2013) 2 WLN 355

Constitution of India, 1950 — Article 21Drugs and Cosmetics Act, 1940 — Section 16, 17C, 18A, 18A(1), 18A(6)

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High Courts24 Jan 2013Dismissed

Ritu Kumari Vs Surendra Kumar

Rajasthan High Court · (2013) 2 WLN 194

Civil Procedure Code, 1908 (CPC) — Order 7 Rule 11, 115Hindu Marriage Act, 1955 — Section 9

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High Courts23 Jan 2013Dismissed

ICICI Lombard General Insurance Co. Ltd. Vs Devendra Singh and Others

Rajasthan High Court · (2013) 01 RAJ CK 0269

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High Courts23 Jan 2013

Ramjan and Others Vs Sukhdev Singh and Others

Rajasthan High Court · (2013) 4 CDR 1723

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High Courts23 Jan 2013Allowed

Tej Singh Vs Hanumangarh Central Co-Operative Bank Ltd. and Others

Rajasthan High Court · (2013) 4 CDR 2245 : (2013) 2 WLN 250

Rajasthan Co-operative Societies Act, 2001 — Section 125, 30B

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High Courts23 Jan 2013

Hari Kishan Sharma Vs The State of Rajasthan and Another

Rajasthan High Court · (2013) 2 WLN 175

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High Courts23 Jan 2013Dismissed

Nathu Lal and Others Vs Asha Ram and Others

Rajasthan High Court · (2013) 1 WLN 421

Civil Procedure Code, 1908 (CPC) — Order 1 Rule 10, Order 1 Rule 8

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High Courts23 Jan 2013Allowed

Suo Moto Vs State of Rajasthan and Others

Rajasthan High Court · (2013) 01 RAJ CK 0161

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High Courts23 Jan 2013Allowed

Jai Narayan and Others Vs Om Prakash and Others

Rajasthan High Court · (2013) 3 CDR 1233

Civil Procedure Code, 1908 (CPC) — Order 7 Rule 11Rajasthan Court Fees and Suits Valuation Act, 1961 — Section 24, 38

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High Courts23 Jan 2013Dismissed

Sanganer Agro and Cold Storage Pvt. Ltd. and Another Vs Janki Devi and Others

Rajasthan High Court · (2013) 2 WLN 213

Civil Procedure Code, 1908 (CPC) — Order 7 Rule 11, Order 7 Rule 11(d), 115Rajasthan Tenancy Act, 1955 — Section 207

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High Courts23 Jan 2013Dismissed

Kumari Anand Vs Smt. Bhikhi Bai and Others

Rajasthan High Court · (2013) 1 WLN 404

Civil Procedure Code, 1908 (CPC) — Order 7 Rule 14, Order 7 Rule 14(3), 151

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High Courts23 Jan 2013Dismissed

Aditeyendra Garg Alias Guddu Vs State of Raj. and Others

Rajasthan High Court · (2013) 01 RAJ CK 0075

Constitution of India, 1950 — Article 226Guardians and Wards Act, 1890 — Section 6Hindu Marriage Act, 1955 — Section 9

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