High Courts21 Jan 2013
Bharat Singh Vs The State of Rajasthan and Others
Rajasthan High Court · (2013) 1 WLN 549
Penal Code, 1860 (IPC) — Section 376
COURT ARCHIVE
Rajasthan High Court judgments
44,813 judgments · page 976 of 2,241
High Courts21 Jan 2013Allowed
Asha Ram Vs State of Rajasthan
Rajasthan High Court · (2013) 2 WLN 365
Criminal Procedure Code, 1973 (CrPC) — Section 389, 389(1), 389(3)Penal Code, 1860 (IPC) — Section 420, 468, 471Prevention of Corruption Act, 1988 — Section 13(1)(d), 13(2)
High Courts21 Jan 2013Dismissed
Rajendra Vs State of Rajasthan and Others
Rajasthan High Court · (2013) 1 WLN 489
Penal Code, 1860 (IPC) — Section 363, 366
High Courts18 Jan 2013Disposed Off
Praveen Chand Mandawaria Vs Special Judge, ACB Cases and Another
Rajasthan High Court · (2013) 01 RAJ CK 0265
High Courts18 Jan 2013
Harlal Vs State of Rajasthan and Others
Rajasthan High Court · (2013) 01 RAJ CK 0251
High Courts18 Jan 2013Dismissed
Ghanshyam Vs Srikrishna Bhati and Others
Rajasthan High Court · (2013) 2 WLN 230
Civil Procedure Code, 1908 (CPC) — Section 100Constitution of India, 1950 — Article 227
High Courts18 Jan 2013Dismissed
Hukma Ram Vs State of Rajasthan and Others
Rajasthan High Court · (2013) 2 WLN 223
High Courts18 Jan 2013
Smt. Rajesh Choudhary and Others Vs Manmohan Rai and Another
Rajasthan High Court · (2013) 3 ACC 339 : (2014) ACJ 1785
High Courts18 Jan 2013Dismissed
Sushil Kumar Masar Vs The Rajasthan University of Health Sciences and Another
Rajasthan High Court · (2013) 2 WLN 204
High Courts18 Jan 2013Dismissed
Leela Devi (Smt.) Vs Smt. Kamla and Another
Rajasthan High Court · (2013) 2 WLN 216
Civil Procedure Code, 1908 (CPC) — Order 26 Rule 9, Order 39 Rule 7Constitution of India, 1950 — Article 227
High Courts17 Jan 2013Dismissed
Vijai Singh Kulhari Vs State and Another
Rajasthan High Court · (2013) 01 RAJ CK 0270
High Courts17 Jan 2013Dismissed
M/s. Shree Mangi Lal Bishnoi Vs The State of Rajasthan and Others
Rajasthan High Court · (2013) 01 RAJ CK 0267
High Courts17 Jan 2013
Gram Panchayat Vs State of Rajasthan and Another
Rajasthan High Court · (2013) 2 WLN 212
High Courts17 Jan 2013Dismissed
Vijay Prakash Sharma Vs Bharat Sanchar Nigam Ltd.
Rajasthan High Court · (2013) 2 WLN 198
Civil Procedure Code, 1908 (CPC) — Order 7 Rule 11, 115
High Courts17 Jan 2013Disposed Off
Abdul Bari @ Kalu and Others Vs State of Rajasthan
Rajasthan High Court · (2013) 01 RAJ CK 0248
High Courts17 Jan 2013
State of Rajasthan Vs Kesar Singh
Rajasthan High Court · (2013) 3 WLN 182
Criminal Procedure Code, 1973 (CrPC) — Section 313, 378(iii)Rajasthan Excise Act, 1950 — Section 16, 54, 54(a), 54(d)
High Courts17 Jan 2013Dismissed
United India Insurance Company Ltd. Vs Amit Kumar and others
Rajasthan High Court · (2013) 01 RAJ CK 0222
High Courts17 Jan 2013
Atul and Others Vs State of Rajasthan and Others
Rajasthan High Court · (2013) 2 WLN 297
High Courts17 Jan 2013Allowed
Hari Singh Vs State of Rajasthan and Others
Rajasthan High Court · (2013) CriLJ 1619
Penal Code, 1860 (IPC) — Section 224, 302