High Courts30 Jan 2013
M/s. Shekhar Construction Pvt. Ltd. Vs The State of Rajasthan and Another
Rajasthan High Court · AIR 2013 Raj 203 : (2014) 1 CDR 237
COURT ARCHIVE
Rajasthan High Court judgments
44,813 judgments · page 972 of 2,241
High Courts30 Jan 2013Dismissed
State of Rajasthan Vs Devilal
Rajasthan High Court · (2013) CriLJ 1963 : (2013) 2 RLW 1559
Criminal Procedure Code, 1973 (CrPC) — Section 161, 164, 354, 366(1), 43Evidence Act, 1872 — Section 27Penal Code, 1860 (IPC) — Section 302
High Courts30 Jan 2013Dismissed
M/s. S.N. Champawat Vs State of Raj. and Others
Rajasthan High Court · (2013) 1 WLN 415
Rajasthan Court Fees and Suits Valuation Act, 1961 — Section 24(e)
High Courts30 Jan 2013
Sardar Singh Vs Prabhu Singh and Another
Rajasthan High Court · (2013) 1 WLN 440
Motor Vehicles Act, 1988 — Section 173
High Courts30 Jan 2013Dismissed
Satya Narayan Bhatnagar Vs The Labour Court, Ajmer and Others
Rajasthan High Court · (2013) LabIC 1299 : (2013) 2 LLJ 524
Constitution of India, 1950 — Article 12, 142Industrial Disputes Act, 1947 — Section 10, 11A, 25G, 25H
High Courts30 Jan 2013
Vinod Singhal Vs State of Rajasthan and Others
Rajasthan High Court · (2013) 01 RAJ CK 0110
High Courts30 Jan 2013Dismissed
Sandeep Jain Vs Smt. Kaushalya Devi and Others
Rajasthan High Court · (2013) 01 RAJ CK 0054
High Courts30 Jan 2013Disposed Off
Roshan Lal Vs Raj. Housing Board
Rajasthan High Court · (2013) 01 RAJ CK 0032
High Courts30 Jan 2013Disposed Off
Rajendra and Others Vs M/s. Bansi Ram Kartar Chand Lal Kothi Keshar Ganj, Ajmer and Another
Rajasthan High Court · (2013) 01 RAJ CK 0022
High Courts30 Jan 2013
New India Assurance Co. Ltd. Vs Mohan Kanwar and Another
Rajasthan High Court · (2014) 2 ACC 653 : (2014) ACJ 371
High Courts29 Jan 2013Dismissed
Neha Choudhary and Others Vs State and Others
Rajasthan High Court · (2013) 4 CDR 1900
High Courts29 Jan 2013
Hindustan Petroleum Corporation Ltd. Vs Ram Bagh Palace Hotel Ltd. and Another
Rajasthan High Court · (2013) 2 WLN 423
Civil Procedure Code, 1908 (CPC) — Section 151
High Courts29 Jan 2013
Lal Shankar Vs Kachru and Laxi
Rajasthan High Court · (2013) 2 CDR 944 : (2013) 3 RLW 2394
Civil Procedure Code, 1908 (CPC) — Order 14 Rule 2, Order 14 Rule 5, Order 41 Rule 1, Order 41 Rule 35, Order 43 Rule 1
High Courts29 Jan 2013Dismissed
Manglaram Choudhary Vs Chairman, J.V.V.N. Ltd. and Others
Rajasthan High Court · (2013) 2 CDR 805 : (2013) 2 LLN 790 : (2013) 3 RLW 2300 : (2013) 3 SCT 822
Constitution of India, 1950 — Article 226
High Courts29 Jan 2013
Madhav Marbles and Granites Ltd. Vs Assistant Commissioner of Income Tax
Rajasthan High Court · (2013) 256 CTR 329 : (2013) 352 ITR 331
Income Tax Act, 1961 — Section 10B, 260A, 80AB, 80B(5), 80HHC
High Courts29 Jan 2013
Udaipur Zila Sahakari Bhumi Vikas Bank Ltd. Vs M/s. Agro Sales and Service
Rajasthan High Court · (2013) 1 WLN 408
Civil Procedure Code, 1908 (CPC) — Order 5 Rule 20, Order 9 Rule 13
High Courts29 Jan 2013Allowed
Jarnel Singh Vs Khushi Mohammed and Others
Rajasthan High Court · (2013) 1 WLN 398
Civil Procedure Code, 1908 (CPC) — Order 41 Rule 27
High Courts29 Jan 2013
Anand Kanwar (Smt.) Vs Samander Singh @ Samunder Singh
Rajasthan High Court · (2013) 1 WLN 402
Civil Procedure Code, 1908 (CPC) — Order 8 Rule 9
High Courts29 Jan 2013Allowed
Bhanwar Lal Vs Ram Chandra and Another
Rajasthan High Court · (2013) 1 WLN 430
Civil Procedure Code, 1908 (CPC) — Order 39 Rule 1, Order 39 Rule 2, Order 8 Rule 6A
High Courts29 Jan 2013
Commissioner of Income Tax Vs Haswani Arts
Rajasthan High Court · (2013) 256 CTR 335 : (2013) 352 ITR 574 : (2013) 3 RLW 1926
Income Tax Act, 1961 — Section 10A, 133A, 260A, 28, 80HHC