High Courts15 Feb 2013Dismissed
Birdha Ram Vs Manohar Lal
Rajasthan High Court · (2013) 1 WLN 571
Civil Procedure Code, 1908 (CPC) — Order 43 Rule 1, Order 7 Rule 11, Order 7 Rule 11(a), Order 7 Rule 11(f), 104
COURT ARCHIVE
Rajasthan High Court judgments
44,813 judgments · page 966 of 2,241
High Courts15 Feb 2013
Surendra Kumar Vs Jabrudeen and Others
Rajasthan High Court · (2013) 1 WLN 612
Civil Procedure Code, 1908 (CPC) — Order 39 Rule 1, Order 39 Rule 2
High Courts15 Feb 2013
The State of Rajasthan Vs Shri Laxmi Narain Maharshi
Rajasthan High Court · (2013) 02 RAJ CK 0052
High Courts15 Feb 2013Allowed
Lal Singh Vs Magan Singh
Rajasthan High Court · (2013) 1 WLN 596
Civil Procedure Code, 1908 (CPC) — Order 41 Rule 23A, Order 41 Rule 25, Order 41 Rule 27, Order 41 Rule 28, Order 43 Rule 1(u)
High Courts14 Feb 2013Disposed off
Pyare Lal Vs State of Rajasthan
Rajasthan High Court · (2013) 02 RAJ CK 0194
High Courts14 Feb 2013
Rasheed Khan Vs The State of Rajasthan
Rajasthan High Court · (2013) 02 RAJ CK 0179
High Courts14 Feb 2013
Girraj Prasad Vs State of Rajasthan and Others
Rajasthan High Court · (2013) 4 CDR 1846
High Courts14 Feb 2013Allowed
Dal Chand and Others Vs Board of Revenue for Rajasthan and Others
Rajasthan High Court · (2013) 2 WLN 381
Rajasthan Land Revenue Act, 1956 — Section 84
High Courts14 Feb 2013Disposed Off
Bela Middle School Vs Hemlata and Others
Rajasthan High Court · (2013) 2 WLN 202
Rajasthan Non-Government Educational Institutions Act, 1989 — Section 19
High Courts14 Feb 2013Allowed
United India Insurance Company Ltd. Vs Smt. Charanjeet Kaur and Others
Rajasthan High Court · (2013) 4 ACC 200 : (2013) 1 WLN 580
Civil Procedure Code, 1908 (CPC) — Order 47 Rule 1Motor Vehicles Act, 1988 — Section 163A
High Courts14 Feb 2013Allowed
Tej Singh Vs State of Rajasthan and Others
Rajasthan High Court · (2013) 02 RAJ CK 0048
High Courts13 Feb 2013
Krishna Lal and Party Vs State of Rajasthan and Others
Rajasthan High Court · (2013) 3 CDR 1165 : (2013) 2 WLN 22
Constitution of India, 1950 — Article 14, 226Rajasthan Excise Act, 1950 — Section 31, 33, 41, 41(2), 42
High Courts13 Feb 2013Dismissed
Laxman Das Vs Smt. Sheela Devi
Rajasthan High Court · (2013) 2 CDR 812 : (2013) 3 RLW 1857
Civil Procedure Code, 1908 (CPC) — Section 115Constitution of India, 1950 — Article 12, 226, 227
High Courts13 Feb 2013
Jagbir Singh Vs Shri K.H. Singh (Deswar) and Others
Rajasthan High Court · (2013) 02 RAJ CK 0123
High Courts13 Feb 2013Dismissed
Arun Mishra Vs Board of Secondary Education and Others
Rajasthan High Court · (2013) 3 CDR 1235
Constitution of India, 1950 — Article 226, 227
High Courts13 Feb 2013Dismissed
Bhagwan Ram and Others Vs Deen Dayal and Others
Rajasthan High Court · (2013) 3 ACC 386 : (2013) 2 WLN 279
Civil Procedure Code, 1908 (CPC) — Order 41 Rule 22Motor Vehicles Act, 1988 — Section 140, 163A, 173
High Courts13 Feb 2013
State of Rajasthan Vs Kunal Majumdar
Rajasthan High Court · (2013) CriLJ 1998
Criminal Procedure Code, 1973 (CrPC) — Section 161, 173, 277, 302, 354Penal Code, 1860 (IPC) — Section 302, 376, 511
High Courts13 Feb 2013
Babu Lal Vs State of Rajasthan
Rajasthan High Court · (2014) 1 ACC 336 : (2013) 2 RLW 1835
Criminal Procedure Code, 1973 (CrPC) — Section 313, 315, 397, 401, 482Motor Vehicles Act, 1988 — Section 134, 187Penal Code, 1860 (IPC) — Section 279, 304, 304A, 337
High Courts13 Feb 2013Allowed
Om Prakash Khadaria Vs Navratan Mal and Others
Rajasthan High Court · (2013) 2 CDR 956 : (2013) 3 RLW 2089
Civil Procedure Code, 1908 (CPC) — Order 2 Rule 2, Order 6 Rule 17, 10, 106Constitution of India, 1950 — Article 227Transfer of Property Act, 1882 — Section 106