High Courts27 Feb 2013
Man Singh Vs State of Rajasthan
Rajasthan High Court · (2013) CriLJ 2553
Penal Code, 1860 (IPC) — Section 376, 511
COURT ARCHIVE
Rajasthan High Court judgments
44,813 judgments · page 963 of 2,241
High Courts27 Feb 2013Dismissed
Shekhar Bhatiya and Another Vs Dinesh Kumar and Another
Rajasthan High Court · (2014) 2 CCR 84 : (2013) 3 RLW 2446
Criminal Procedure Code, 1973 (CrPC) — Section 319, 465, 482Penal Code, 1860 (IPC) — Section 500, 501
High Courts27 Feb 2013Dismissed
Asha Meena Vs University of Raj. and Others
Rajasthan High Court · (2013) 02 RAJ CK 0051
High Courts27 Feb 2013Dismissed
M/s. Genus Power Infrastructure Ltd. Vs Union of India and Others
Rajasthan High Court · AIR 2013 Raj 122
Constitution of India, 1950 — Article 14
High Courts27 Feb 2013Dismissed
Girraj Prasad Sunar Vs State of Rajasthan and Another
Rajasthan High Court · (2013) 02 RAJ CK 0037
High Courts27 Feb 2013Dismissed
Shivgiri Swami Vs ICICI Bank Limited and Others
Rajasthan High Court · (2013) 2 WLN 343
Banking Regulation Act, 1949 — Section 44A, 5(c)(a)Constitution of India, 1950 — Article 12, 226
High Courts27 Feb 2013Allowed
Suresh Chand Vs State of Rajasthan and Others
Rajasthan High Court · (2013) CriLJ 3386 : (2014) 2 RLW 1006
Constitution of India, 1950 — Article 226Criminal Procedure Code, 1973 (CrPC) — Section 154(1), 154(3), 156, 156(1), 156(3)
High Courts27 Feb 2013Dismissed
Saroj Bai Verma Vs State of Rajasthan and Another
Rajasthan High Court · (2013) 02 RAJ CK 0008
High Courts26 Feb 2013Dismissed
Seema Vs Rameshwar Lal and Others
Rajasthan High Court · (2013) 2 CDR 1069
Civil Procedure Code, 1908 (CPC) — Order 39 Rule 1, Order 39 Rule 2, 151Hindu Succession Act, 1956 — Section 6
High Courts26 Feb 2013
Commercial Taxes Officer Vs M/s. Globe Transport Corporation
Rajasthan High Court · (2013) 02 RAJ CK 0130
Rajasthan Sales Tax Act, 1994 — Section 78(5)
High Courts26 Feb 2013Dismissed
Bhagirath Puri Vs The State of Rajasthan and Others
Rajasthan High Court · (2013) 02 RAJ CK 0109
Criminal Procedure Code, 1973 (CrPC) — Section 313Evidence Act, 1872 — Section 134Penal Code, 1860 (IPC) — Section 201, 301, 302, 436
High Courts26 Feb 2013Dismissed
Premnarayan Vs Hariom and Others
Rajasthan High Court · (2013) 2 CDR 1078
High Courts26 Feb 2013
BGR Energy Systems Ltd. Vs State of Rajasthan and Others
Rajasthan High Court · (2013) 62 VST 413
Constitution of India, 1950 — Article 226Rajasthan Value Added Tax Act, 2003 — Section 24, 25, 34, 55, 61
High Courts26 Feb 2013Dismissed
Moon Light Exim Pvt. Ltd. Vs Union of India
Rajasthan High Court · (2013) 296 ELT 172
High Courts26 Feb 2013
Jumadeen Vs State of Rajasthan and Others
Rajasthan High Court · (2013) 4 CDR 2265 : (2014) 4 EFLT 54 : (2014) 2 RLW 1792
High Courts26 Feb 2013Dismissed
Khursheed Khan Vs State of Rajasthan and Others
Rajasthan High Court · (2013) 02 RAJ CK 0007
High Courts26 Feb 2013
Satish Kumar Vs State of Rajasthan and Others
Rajasthan High Court · (2013) 2 WLN 327
Constitution of India, 1950 — Article 14
High Courts25 Feb 2013Allowed
Antar Singh Vs Rajasthan Board of Wakf and Others
Rajasthan High Court · (2013) 2 WLN 326
Waqf Act, 1995 — Section 83
High Courts25 Feb 2013Partly Allowed
Girdhar Kanwar (Smt.) Vs New India Assurance Co. Ltd. and Others
Rajasthan High Court · (2013) 3 ACC 224 : (2014) ACJ 448 : (2013) 4 RLW 2988
High Courts25 Feb 2013Allowed
Sharafat Ali Vs Union of India
Rajasthan High Court · (2014) 2 CDR 1166