High Courts02 Apr 2013
Nagar Parishad Chungi Karamchari Sangh, Beawar Vs State of Rajasthan and Another
Rajasthan High Court · (2013) LabIC 3896
COURT ARCHIVE
Rajasthan High Court judgments
44,813 judgments · page 956 of 2,241
High Courts02 Apr 2013Dismissed
Hans Raj Vs Smt. Dwarika and Others
Rajasthan High Court · (2013) 3 WLN 191
Criminal Procedure Code, 1973 (CrPC) — Section 397, 401Protection of Women From Domestic Violence Act, 2005 — Section 12, 23, 29
High Courts02 Apr 2013Allowed
Vradhi Chand Meena Vs State of Rajasthan
Rajasthan High Court · (2013) 2 RLW 1608
Criminal Procedure Code, 1973 (CrPC) — Section 70(2)Penal Code, 1860 (IPC) — Section 279, 337, 338
High Courts02 Apr 2013Dismissed
Bal Niketan and Shri Dungargarh Vs The State of Raj. and Others
Rajasthan High Court · (2013) 04 RAJ CK 0082
Constitution of India, 1950 — Article 226
High Courts02 Apr 2013
Shiv Kumar Vs State of Rajasthan and Others
Rajasthan High Court · (2013) 2 WLN 453
High Courts02 Apr 2013
Usman Gani Vs State of Rajasthan
Rajasthan High Court · (2013) 2 WLN 458
Civil Procedure Code, 1908 (CPC) — Section 24
High Courts02 Apr 2013Disposed Off
Ram Singh Vs State of Rajasthan and Others
Rajasthan High Court · (2013) 3 WLN 46
High Courts02 Apr 2013Allowed
Banay Singh Meena Vs State of Rajasthan
Rajasthan High Court · (2013) 2 WLN 620
Juvenile Justice (Care and Protection of Children) Act, 2000 — Section 12, 52, 53Penal Code, 1860 (IPC) — Section 120B, 466, 467, 471
High Courts02 Apr 2013
Amarjyoti Granites (I) Ltd. Vs State of Rajasthan and Others
Rajasthan High Court · (2013) 3 CDR 1647 : (2014) 1 RLW 774
High Courts02 Apr 2013
Managing Committee, Smt. Gulabi Devi Bidawatjika Girls Higher Secondary School Vs State of Raj.
Rajasthan High Court · (2013) 3 CDR 1563
Rajasthan Non-Government Educational Institutions Act, 1989 — Section 21
High Courts01 Apr 2013Dismissed
R.S.R.T.C. Vs Rajeev Kumar and Another
Rajasthan High Court · (2013) 3 ACC 673
High Courts01 Apr 2013
Kaluram and Another Vs State of Rajasthan
Rajasthan High Court · (2013) 2 WLN 380
Penal Code, 1860 (IPC) — Section 302, 34
High Courts01 Apr 2013Allowed
Ramu and Another Vs S.K. Raj. Agriculture University and Another
Rajasthan High Court · (2013) 3 WLN 37
High Courts01 Apr 2013
Mukesh Kumar Sharma and Others Vs The State of Rajasthan and Others
Rajasthan High Court · (2013) 3 RLW 2246 : (2013) 2 WLN 387
High Courts01 Apr 2013Dismissed
RSRTC Vs Pusha Ram and Others
Rajasthan High Court · (2014) 1 ACC 37
Motor Vehicles Act, 1988 — Section 166, 168, 173
High Courts01 Apr 2013
Sunil Singh Vs State of Rajasthan and Another
Rajasthan High Court · (2013) 04 RAJ CK 0072
High Courts01 Apr 2013Dismissed
Ramesh Chand Verma Vs State of Rajasthan and Another
Rajasthan High Court · (2013) 04 RAJ CK 0071
Criminal Procedure Code, 1973 (CrPC) — Section 161, 227, 228Penal Code, 1860 (IPC) — Section 120B, 120B, 419, 420, 465
High Courts01 Apr 2013Dismissed
Subhan Khan Vs Bundu Khan and Another
Rajasthan High Court · (2013) 2 WLN 312
Civil Procedure Code, 1908 (CPC) — Section 24Constitution of India, 1950 — Article 227
High Courts01 Apr 2013
Basanti Devi (Smt.) Vs Prakash Chandra and Others
Rajasthan High Court · (2013) 2 WLN 455
Civil Procedure Code, 1908 (CPC) — Order 22 Rule 3