High Courts10 Apr 2013
Gheesalal and Another Vs State of Rajasthan and Others
Rajasthan High Court · (2013) 3 CDR 1699
COURT ARCHIVE
Rajasthan High Court judgments
44,813 judgments · page 954 of 2,241
High Courts10 Apr 2013
Shanker and Others Vs State of Rajasthan
Rajasthan High Court · (2013) 4 RLW 3262
High Courts10 Apr 2013
United India Insurance Co. Ltd. Vs Smt. Anachi Bai
Rajasthan High Court · (2014) 1 ACC 730 : (2014) 1 CDR 349
High Courts09 Apr 2013Partly Allowed
V. Prabha (Smt.) Vs Navsrajit Rent Tribunal and Another
Rajasthan High Court · (2013) 2 WLN 606
Rajasthan Rent Control Act, 2001 — Section 21(3)
High Courts09 Apr 2013
Hindustan Copper Limited Vs Commercial Taxes Officer
Rajasthan High Court · (2013) 42 GST 188 : (2013) 63 VST 63
Rajasthan Sales Tax Act, 1954 — Section 15(1), 15(2)
High Courts09 Apr 2013Dismissed
State of Rajasthan and Another Vs M/s. Jain Construction Company
Rajasthan High Court · (2013) 3 WLN 15
Arbitration Act, 1940 — Section 14, 17
High Courts09 Apr 2013
Manjula Mehta and Another Vs Shri Anil Chajjed and Others
Rajasthan High Court · (2013) 04 RAJ CK 0073
High Courts09 Apr 2013Dismissed
Paras Ram and Others Vs State of Rajasthan and Others
Rajasthan High Court · (2013) 3 WLN 45
High Courts09 Apr 2013Dismissed
R.S.R.T.C. and Another Vs Smt. Guddi Devi and Others
Rajasthan High Court · (2013) 3 WLN 40
High Courts09 Apr 2013Disposed Off
Gaj Singh Alsisar Vs State of Rajasthan and Others
Rajasthan High Court · (2013) 3 WLN 222
Constitution of India, 1950 — Article 226, 296Rajasthan Escheats Regulation Act, 1956 — Section 4, 4(d), 4(i)(a)(b), 6, 7
High Courts08 Apr 2013Allowed
Shera Devi and Others Vs State of Rajasthan and Others
Rajasthan High Court · (2013) 3 WLN 20
High Courts08 Apr 2013Dismissed
Gram Panchayat Vs Subasadak and Others
Rajasthan High Court · (2013) 2 WLN 325
Constitution of India, 1950 — Article 227
High Courts08 Apr 2013
S.P. Soni and Others Vs State of Rajasthan and Others
Rajasthan High Court · (2013) 4 CDR 1742 : (2013) LabIC 4052
High Courts08 Apr 2013Disposed Off
Birbal Ram and Others Vs State of Rajasthan and Others
Rajasthan High Court · (2013) 3 WLN 31
High Courts08 Apr 2013Dismissed
Ramakant Sharma and Others Vs State of Rajasthan and Others
Rajasthan High Court · (2013) 3 WLN 19
High Courts08 Apr 2013Dismissed
Dilip Vs Mewar Anchalik Gramin Bank, Udaipur
Rajasthan High Court · (2013) 4 WLN 45
High Courts08 Apr 2013Allowed
Dr. C.P. Acharya Vs Kendriya Vidyalaya Sangathan and Others
Rajasthan High Court · (2014) 1 CDR 230
High Courts05 Apr 2013Dismissed
RSRTC Vs Mst. Laxmi Devi and Others
Rajasthan High Court · (2013) 04 RAJ CK 0118