High Courts29 Apr 2013Partly Allowed
Mohammed Ibrahim Vs State of Rajasthan and Others
Rajasthan High Court · (2013) 4 CDR 2180
COURT ARCHIVE
Rajasthan High Court judgments
44,813 judgments · page 952 of 2,241
High Courts29 Apr 2013
Sunil Jain Vs Sugna National Engineering (E) and Another
Rajasthan High Court · (2014) 1 RCR(Civil) 502 : (2014) 1 RCR(Criminal) 346
High Courts29 Apr 2013Allowed
Chhotu Vs The State of Rajasthan
Rajasthan High Court · (2013) 3 WLN 511
High Courts27 Apr 2013Dismissed
Narayan Lal Vs Rent Tribunal, Baran and Others
Rajasthan High Court · (2013) 4 WLN 11
Rajasthan Rent Control Act, 2001 — Section 9(j)
High Courts27 Apr 2013
Rajasthan Tourism Development Corporation Ltd. Vs Presiding Officer, Labour Court and Another
Rajasthan High Court · (2013) 138 FLR 918 : (2013) 4 LLN 797
Constitution of India, 1950 — Article 226, 227Industrial Disputes Act, 1947 — Section 11A
High Courts27 Apr 2013Allowed
Babi (Smt.) and Others Vs Laxman and Others
Rajasthan High Court · (2013) 2 WLN 585
Motor Vehicles Act, 1988 — Section 163A, 168, 173, 2(44)
High Courts27 Apr 2013Dismissed
Sitaram and Another Vs State of Rajasthan and Others
Rajasthan High Court · (2013) 3 WLN 6
High Courts27 Apr 2013Allowed
Rai Sahab Vs State of Rajasthan and Another
Rajasthan High Court · (2013) 2 RLW 1714 : (2013) 3 SCT 566 : (2013) 3 SLJ 496
Constitution of India, 1950 — Article 226Criminal Procedure Code, 1973 (CrPC) — Section 320Penal Code, 1860 (IPC) — Section 147, 148, 149, 304, 323
High Courts27 Apr 2013Dismissed
Mohani Devi Vs Bena Ram and Others
Rajasthan High Court · (2013) 3 WLN 1
Civil Procedure Code, 1908 (CPC) — Order 41 Rule 1, 107, 96
High Courts27 Apr 2013Dismissed
Union of India Vs LRs. of Smt. Ratan Kaur
Rajasthan High Court · (2013) 3 WLN 7
Land Acquisition Act, 1894 — Section 54
High Courts27 Apr 2013Disposed Off
Ganga Ram Vs Prabhu Lal
Rajasthan High Court · (2013) 3 WLN 36
Civil Procedure Code, 1908 (CPC) — Order 21 Rule 35
High Courts27 Apr 2013
Rajmohan Vs Pawan Kumar and Others
Rajasthan High Court · AIR 2013 Raj 153
Civil Procedure Code, 1908 (CPC) — Order 39 Rule 1, Order 39 Rule 2Specific Relief Act, 1963 — Section 20
High Courts27 Apr 2013
Kailash Chandra Meena and Others Vs Rajasthan Public Service Commission and Others
Rajasthan High Court · (2013) 4 CDR 1852
High Courts26 Apr 2013Dismissed
Naresh Kumar Saini and Others Vs Civil Judge (JD) and JM and Others
Rajasthan High Court · (2013) 2 WLN 595
High Courts26 Apr 2013Dismissed
M/s. R.P. Bricks Industries Vs State and Others
Rajasthan High Court · (2014) 1 CDR 449 : (2013) 2 RLW 1634 : (2013) 2 WLN 459
Constitution of India, 1950 — Article 14, 226, 227Mines and Minerals (Development and Regulation) Act, 1957 — Section 15, 19, 2, 28Rajasthan Land Revenue Act, 1956 — Section 102, 261, 89(7), 90A, 91
High Courts26 Apr 2013Dismissed
Anand Choudhary and Others Vs Trilok Chand and Others
Rajasthan High Court · (2013) 2 WLN 593
Civil Procedure Code, 1908 (CPC) — Order 14 Rule 5
High Courts26 Apr 2013Allowed
Dayanand Verma and Others Vs Mangilal
Rajasthan High Court · (2013) 2 WLN 623
Civil Procedure Code, 1908 (CPC) — Order 39 Rule 1, Order 39 Rule 2
High Courts26 Apr 2013Disposed Off
Sudip B. Dutta Vs State of Rajasthan and Another
Rajasthan High Court · (2014) 1 BC 232 : (2013) 4 RLW 3564
High Courts22 Apr 2013
Meera (Smt.) and Another Vs State of Rajasthan and Others
Rajasthan High Court · (2014) 1 WLN 474
High Courts22 Apr 2013Disposed Off
Jabbar Singh Vs State of Rajasthan and Others
Rajasthan High Court · (2013) 3 WLN 156
Criminal Procedure Code, 1973 (CrPC) — Section 360, 372Penal Code, 1860 (IPC) — Section 148, 149, 308, 323, 325Probation of Offenders Act, 1958 — Section 11, 4