High Courts01 May 2013Dismissed
Aminuddin Khan Vs The State of Rajasthan
Rajasthan High Court · (2013) LabIC 4024
COURT ARCHIVE
Rajasthan High Court judgments
44,813 judgments · page 951 of 2,241
High Courts01 May 2013Dismissed
Prema Ram Vs State of Rajasthan and Others
Rajasthan High Court · (2013) 4 WLN 50
High Courts01 May 2013Dismissed
Anand Kumar Sharma Vs The State of Rajasthan and Others
Rajasthan High Court · (2014) LabIC 33 : (2013) 4 WLN 334
High Courts01 May 2013Disposed Off
Bhansali Engineering Polymers Ltd. Vs State of Rajasthan and Others
Rajasthan High Court · (2013) 3 WLN 465
Rajasthan Investment Promotion Scheme, 2003 — Clause 12, Clause 13
High Courts01 May 2013
The Director General of Police, Special Sector, Central Reserve Police Force (CRPF) and Another Vs Vijendra Kumar Bakolia and Others
Rajasthan High Court · (2013) LabIC 3975 : (2013) 3 WLN 479
High Courts01 May 2013
M/s. J.K. Lakshmi Cement Ltd. Vs State of Rajasthan and Others
Rajasthan High Court · (2013) 4 CDR 1890 : (2013) 4 RLW 3319 : (2014) 2 WLN 167
High Courts01 May 2013Dismissed
Kesa Ram Vs RSRTC and Others
Rajasthan High Court · (2013) 3 WLN 237
Constitution of India, 1950 — Article 227
High Courts01 May 2013Dismissed
Dhri Devi (Smt.) Vs Gorkha Ram and Others
Rajasthan High Court · (2013) 3 WLN 201
Civil Procedure Code, 1908 (CPC) — Order 39 Rule 1, Order 39 Rule 2, Order 7 Rule 1, 151
High Courts01 May 2013
Kanaram Meena Vs Gurucharan Singh Chahal and Another
Rajasthan High Court · (2013) 05 RAJ CK 0012
Civil Procedure Code, 1908 (CPC) — Order 39 Rule 1, Order 39 Rule 2, Order 43 Rule 1Rajasthan Land Revenue Act, 1956 — Section 90B
High Courts01 May 2013
Moman Ram Vs Municipality Pilibanga and Another
Rajasthan High Court · (2013) 3 WLN 460
High Courts01 May 2013Allowed
Rajeshwer Shankar Choudhary @ Rajesh Choudhary and Another Vs Shiv Shankar Choudhary and Others
Rajasthan High Court · (2014) 2 RLW 1561
Civil Procedure Code, 1908 (CPC) — Order 39 Rule 1, Order 39 Rule 2, Order 43 Rule 1
High Courts30 Apr 2013Dismissed
R.R.P.P.N. and Others Vs Satya Prakash
Rajasthan High Court · (2014) 1 CDR 228
High Courts30 Apr 2013Dismissed
Basanti Devi (Smt.) Vs Union of India and Others
Rajasthan High Court · (2013) 2 WLN 583
Constitution of India, 1950 — Article 227
High Courts29 Apr 2013Disposed Off
Kailash Yogi and Others Vs The State of Rajasthan and Others
Rajasthan High Court · (2013) 3 WLN 288
High Courts29 Apr 2013
Govind Kataria Vs State of Rajasthan and Others
Rajasthan High Court · (2013) 3 RLW 2500 : (2013) 4 WLN 340
Constitution of India, 1950 — Article 21Criminal Procedure Code, 1973 (CrPC) — Section 2(d), 252, 253, 254, 254(1)Evidence Act, 1872 — Section 138, 3
High Courts29 Apr 2013Dismissed
State of Rajasthan Vs Rajendra Kumar
Rajasthan High Court · (2013) 3 WLN 29
High Courts29 Apr 2013Allowed
Manohar Singh and Others Vs State of Raj. and Others
Rajasthan High Court · (2013) 3 CDR 1496 : (2014) 2 RLW 1109 : (2014) 3 SCT 568 : (2014) 2 WLN 13
Constitution of India, 1950 — Article 14, 309
High Courts29 Apr 2013
Commissioner of Income Tax-I, Jaipur Vs Punsumi India Ltd.
Rajasthan High Court · (2013) 04 RAJ CK 0086
Income Tax Act, 1961 — Section 147, 148
High Courts29 Apr 2013
Commissioner of Central Excise and Another Vs Customs, Excise and Gold (Control) Tribunal and Another
Rajasthan High Court · (2013) 21 GSTR 541
High Courts29 Apr 2013Allowed
Sailani and Others Vs The State of Rajasthan
Rajasthan High Court · (2013) 3 WLN 493
Penal Code, 1860 (IPC) — Section 366, 368, 376, 379