High Courts07 May 2013Allowed
M/s. Assam Bombay Carrier Vs Smt. Geeta Devi and Others
Rajasthan High Court · (2014) ACJ 1312 : (2013) 3 CDR 1583 : (2013) 3 RLW 2281
Motor Vehicles Act, 1988 — Section 140, 147, 147(1), 147(1)(b)(i), 173
COURT ARCHIVE
Rajasthan High Court judgments
44,813 judgments · page 949 of 2,241
High Courts07 May 2013
Narayan and Another Vs State of Rajasthan and Others
Rajasthan High Court · (2013) 3 WLN 329
High Courts07 May 2013Dismissed
Aarif Hussain Vs Bhuprendra Singh and Others
Rajasthan High Court · (2013) 05 RAJ CK 0133
High Courts07 May 2013Dismissed
Shanker Lal Vs State of Rajasthan and Others
Rajasthan High Court · (2013) 3 WLN 375
High Courts07 May 2013Dismissed
Om Prakash Gupta Vs Rajasthan High Court and Another
Rajasthan High Court · (2013) 3 WLN 104
High Courts07 May 2013Allowed
Raghunath Vs The State of Rajasthan
Rajasthan High Court · (2014) 1 Crimes 356 : (2013) 3 WLN 489
Penal Code, 1860 (IPC) — Section 323, 376
High Courts07 May 2013Allowed
Khoki @ Chandra Kishor Vs State of Rajasthan
Rajasthan High Court · (2013) 3 WLN 498
Penal Code, 1860 (IPC) — Section 376, 377, 457
High Courts07 May 2013Dismissed
Dinesh Kumar and Others Vs Union of India and Others
Rajasthan High Court · (2013) 3 CDR 1569
High Courts07 May 2013
Magan Bhai Vs LR's of Lachhi Ram and Another
Rajasthan High Court · (2013) 3 CDR 1606 : (2013) 4 RLW 3548 : (2014) 2 WLN 148
High Courts06 May 2013Dismissed
Sulzer Processors Pvt. Ltd. Vs Textile Committee, Cess Appellate Tribunal and Others
Rajasthan High Court · AIR 2013 Raj 147
Textiles Committee Act, 1963 — Section 5A(1)
High Courts06 May 2013Allowed
Bhanwar Lal Vs Narayan Lal and Others
Rajasthan High Court · (2013) 3 WLN 306
Civil Procedure Code, 1908 (CPC) — Order 8 Rule 1Constitution of India, 1950 — Article 227
High Courts06 May 2013Dismissed
Aditya Kumar @ Bebby Vs The State of Rajasthan
Rajasthan High Court · (2013) 4 RLW 3172 : (2014) 1 WLN 449 : (2013) 3 WLN 261
Juvenile Justice (Care and Protection of Children) Act, 2000 — Section 12, 52, 53Penal Code, 1860 (IPC) — Section 306
High Courts06 May 2013Dismissed
Kanhaiya and Another Vs Kunwarpal and Others
Rajasthan High Court · (2013) 3 WLN 211
Civil Procedure Code, 1908 (CPC) — Section 100Criminal Procedure Code, 1973 (CrPC) — Section 133
High Courts06 May 2013Dismissed
Mohd. Sharif Vs Nagar Palika and Another
Rajasthan High Court · (2013) 3 WLN 197
Civil Procedure Code, 1908 (CPC) — Section 100
High Courts06 May 2013Allowed
Bhur Bai (Smt.) Vs LRs. of Late Ram Singh
Rajasthan High Court · (2014) 1 CDR 47 : (2014) 1 RLW 867
High Courts06 May 2013Dismissed
Bacchu Singh Vs The State of Rajasthan and Another
Rajasthan High Court · (2013) 3 WLN 93
Civil Procedure Code, 1908 (CPC) — Section 100
High Courts06 May 2013Dismissed
Lal Chand Vs Hanuman and Others
Rajasthan High Court · (2013) 05 RAJ CK 0140
Civil Procedure Code, 1908 (CPC) — Order 1 Rule 10, Order 1 Rule 10(2), Order 6 Rule 17, Order 7 Rule 14, 151Constitution of India, 1950 — Article 227
High Courts06 May 2013Dismissed
Jaipur Development Authority Vs Bane Singh
Rajasthan High Court · (2013) 05 RAJ CK 0115
Criminal Procedure Code, 1973 (CrPC) — Section 313Jaipur Development Authority Act, 1982 — Section 15, 31, 31(1), 32, 32(7)
High Courts06 May 2013
Kamal Kishore Vs State of Rajasthan
Rajasthan High Court · (2013) 05 RAJ CK 0114
Criminal Procedure Code, 1973 (CrPC) — Section 313, 360Essential Commodities Act, 1955 — Section 3, 7