High Courts10 May 2013Disposed Off
Mistri Swaranjeet Singh Vs State of Rajasthan and Another
Rajasthan High Court · (2013) 3 WLN 215
Criminal Procedure Code, 1973 (CrPC) — Section 482
COURT ARCHIVE
Rajasthan High Court judgments
44,813 judgments · page 947 of 2,241
High Courts10 May 2013Allowed
Vijay Kumar and Another Vs Addl. District Judge and Others
Rajasthan High Court · (2013) 3 WLN 207
Limitation Act, 1963 — Section 5
High Courts10 May 2013Disposed Off
Saroj Vs State of Rajasthan and Others
Rajasthan High Court · (2013) 3 WLN 307
High Courts10 May 2013
Neeraj Kachhawaha Vs State of Rajasthan and Others
Rajasthan High Court · (2013) 3 WLN 193
High Courts10 May 2013Dismissed
Bheru Lal Vs Addl. District Judge and Another
Rajasthan High Court · AIR 2013 Raj 166 : (2013) 4 CDR 1841
High Courts10 May 2013
Rajasthan State Road Transport Corporation and Others Vs Hemlata
Rajasthan High Court · (2013) LabIC 4269
High Courts10 May 2013Partly Allowed
Ram Singh and Another Vs The State of Rajasthan
Rajasthan High Court · (2014) CriLJ 78
High Courts10 May 2013
Assistant Commercial Taxes Officer, Flying Squad Vs Tin Plate Company India Ltd.
Rajasthan High Court · (2014) 44 GST 733 : (2013) 66 VST 364
Rajasthan Sales Tax Act, 1994 — Section 78(5)
High Courts09 May 2013Disposed Of
Shaitana Ram Vs State Of Raj & Anr
Rajasthan High Court · (2013) 05 RAJ CK 0231
Indian Penal Code, 1860 — Section 323, 376, 379, 420Scheduled Caste And Scheduled Tribe (Prevention Of Atrocities) Act, 1989 — Section 3(2)(v)Code Of Criminal Procedure, 1973 — Section 161, 164
High Courts09 May 2013Allowed
Managing Director, State Bank of Bikaner and Jaipur and Another Vs Vishnu Singh
Rajasthan High Court · (2014) LabIC 1066
High Courts09 May 2013
Assistant Commercial Taxes Officer, Flying Squad, Bharatpur Vs Madhusudan Soap Udyog and Another
Rajasthan High Court · (2014) 69 VST 81
High Courts09 May 2013Allowed
State of Rajasthan and Others Vs Ayub Mohammed and Another
Rajasthan High Court · (2013) 3 WLN 557
High Courts09 May 2013Dismissed
Balaji Iron and Foundry Vs Satya Narain Puri and Others
Rajasthan High Court · (2013) 3 WLN 516
High Courts09 May 2013Dismissed
Akshanjali Morya Vs Union of India and Others
Rajasthan High Court · (2013) 05 RAJ CK 0111
Constitution of India, 1950 — Article 14, 226Indian Medical Council Act, 1956 — Section 19A, 33
High Courts09 May 2013Dismissed
Abdul Hameed and Others Vs Gopa Ram and Others
Rajasthan High Court · (2013) 3 WLN 389
Civil Procedure Code, 1908 (CPC) — Order 18 Rule 3Constitution of India, 1950 — Article 227
High Courts09 May 2013
Om Prakash Vs State of Rajasthan and Others
Rajasthan High Court · (2013) 3 WLN 441
High Courts09 May 2013Allowed
Premchand and Others Vs Smt. Rajeshwari Meghnani and Others
Rajasthan High Court · (2013) 05 RAJ CK 0062
Civil Procedure Code, 1908 (CPC) — Order 39 Rule 1, Order 39 Rule 2, 151Partition Act, 1893 — Section 4Transfer of Property Act, 1882 — Section 44
High Courts09 May 2013Dismissed
Shahbaj Ali and Another Vs State of Raj.
Rajasthan High Court · (2014) 1 RLW 24
High Courts09 May 2013Disposed Off
General Public of Mohalla Goriya Ka Bas and Nanha Bazar Vs LR's of Fatima and Others
Rajasthan High Court · (2013) 3 WLN 190
High Courts08 May 2013Partly Allowed
Jivan Singh and Another Vs State of Rajasthan
Rajasthan High Court · (2013) 3 WLN 495
Criminal Procedure Code, 1973 (CrPC) — Section 360Penal Code, 1860 (IPC) — Section 332, 333