High Courts17 May 2013Dismissed
Manju Rani Mishra Vs The High Court of Judicature for Rajasthan at Jodhpur
Rajasthan High Court · (2013) LabIC 3732
Rajasthan Judicial Service Rules, 2010 — Rule 40
COURT ARCHIVE
Rajasthan High Court judgments
44,813 judgments · page 945 of 2,241
High Courts17 May 2013Allowed
Mohan Singh Parihar Vs State of Rajasthan and Another
Rajasthan High Court · (2013) 3 WLN 238
Criminal Procedure Code, 1973 (CrPC) — Section 293, 313Evidence Act, 1872 — Section 45, 73Negotiable Instruments Act, 1881 (NI) — Section 138
High Courts17 May 2013Dismissed
Gyan Prakash Paliwal Vs State of Rajasthan and Another
Rajasthan High Court · (2013) 3 WLN 462
High Courts16 May 2013Allowed
Rishikesh @ Hansikesh Vs State of Rajasthan
Rajasthan High Court · (2013) 3 WLN 172
Juvenile Justice (Care and Protection of Children) Act, 2000 — Section 12, 52, 53Penal Code, 1860 (IPC) — Section 363, 366, 376(2)(g)
High Courts16 May 2013Allowed
Renu Sharma and Another Vs RPSC and Others
Rajasthan High Court · (2013) 3 WLN 167
High Courts16 May 2013
Assistant Commercial Tax Officer Vs Indian Oil Corporation Ltd.
Rajasthan High Court · (2014) 73 VST 425
High Courts16 May 2013
Mohan Lal Vs The Deputy Secretary, Revenue (Group-1) Department and Another
Rajasthan High Court · (2013) 4 WLN 407
High Courts16 May 2013Allowed
Surender Vs State of Rajasthan and Others
Rajasthan High Court · (2013) 3 WLN 510
High Courts16 May 2013Disposed Off
Ramesh Kumar Vs State of Rajasthan and Another
Rajasthan High Court · (2013) 3 WLN 485
Criminal Procedure Code, 1973 (CrPC) — Section 482Negotiable Instruments Act, 1881 (NI) — Section 138
High Courts16 May 2013Dismissed
Rajendra Kumar Jain Vs The General Manager, North Western Railways and Others
Rajasthan High Court · (2013) 3 WLN 514
High Courts16 May 2013Allowed
Dr. Om Prakash Lathi Vs State of Rajasthan and Others
Rajasthan High Court · (2013) 4 WLN 108
High Courts15 May 2013Allowed
Ravindra Nath Dubey Vs State of Rajasthan and Others
Rajasthan High Court · (2013) 3 WLN 126
Constitution of India, 1950 — Article 311
High Courts15 May 2013Dismissed
M/s. Anjani Motors and Another Vs LR's of Sh. Brij Mohan and Others
Rajasthan High Court · (2013) 3 WLN 328
Civil Procedure Code, 1908 (CPC) — Section 151Constitution of India, 1950 — Article 227Evidence Act, 1872 — Section 65
High Courts15 May 2013Allowed
Dr. Ganesh Dutt Sharma Vs Jai Narayan Vyas University and Another
Rajasthan High Court · (2013) LabIC 3287 : (2013) 3 WLN 118
High Courts15 May 2013
Amba Lal Suthar Vs The State of Rajasthan and Others
Rajasthan High Court · (2013) 3 WLN 445
High Courts15 May 2013Dismissed
Radhey Shyam Saini Vs Jaipur Development Authority and Others
Rajasthan High Court · (2013) 2 WLN 567
Constitution of India, 1950 — Article 14, 226, 227Jaipur Development Authority Act, 1982 — Section 72
High Courts15 May 2013
Durga Singh Vs State of Rajasthan and Others
Rajasthan High Court · (2013) 4 WLN 159
High Courts14 May 2013Dismissed
Bagdi Das @ Radhey Shyam Das Vs State of Rajasthan and Others
Rajasthan High Court · (2013) 4 WLN 78
High Courts14 May 2013
Assistant Commercial Taxes Officer Vs Dynamic Industries Traders
Rajasthan High Court · (2014) 73 VST 260