High Courts14 May 2013
B.S.N. Ltd. and Another Vs C.K. Mathew and Others
Rajasthan High Court · (2013) 3 CDR 1620 : (2014) 1 RLW 673 : (2013) 4 WLN 142
COURT ARCHIVE
Rajasthan High Court judgments
44,813 judgments · page 946 of 2,241
High Courts14 May 2013Dismissed
LRs of Smt. Khatoon Vs Abdul Rahim and Others
Rajasthan High Court · (2013) 3 WLN 175
Civil Procedure Code, 1908 (CPC) — Order 43 Rule 1(na)
High Courts14 May 2013
Sarajuddin Vs Jai Narain Vyas University
Rajasthan High Court · (2014) 1 CDR 519 : (2014) 2 SCT 604 : (2013) 3 WLN 298
Constitution of India, 1950 — Article 37
High Courts14 May 2013Dismissed
Bhagat Singh Vs Smt. Amar Kaur
Rajasthan High Court · (2013) 3 WLN 507
Civil Procedure Code, 1908 (CPC) — Order 14 Rule 5, Order 7 Rule 11, 151
High Courts14 May 2013Allowed
Nanu Vs The State of Rajasthan and Another
Rajasthan High Court · (2013) 4 WLN 388
High Courts13 May 2013
Rajasthan Textile Mills Vs Union of India
Rajasthan High Court · (2014) 302 ELT 343 : (2014) 44 GST 445
High Courts13 May 2013Allowed
Kishna Ram Vishnoi Vs State of Rajasthan and Others
Rajasthan High Court · (2013) 4 WLN 29
Rajasthan Civil Services (Classification, Control and Appeal) Rules, 1958 — Rule 17
High Courts13 May 2013Allowed
Smt. Roop Kanwar Vs Sohan Singh and Others
Rajasthan High Court · (2013) 3 CDR 1392
Civil Procedure Code, 1908 (CPC) — Order 41 Rule 27, 41Constitution of India, 1950 — Article 226, 227Limitation Act, 1963 — Section 5
High Courts13 May 2013Dismissed
Rekha Madnani Vs High Court of Judicature for Rajasthan and Another
Rajasthan High Court · (2013) 3 WLN 158
Rajasthan Judicial Service Rules, 2010 — Rule 40
High Courts13 May 2013
ACTO Wart-I Vs M/s. Vazir Chand Karamchand
Rajasthan High Court · (2013) 3 WLN 347
High Courts13 May 2013Dismissed
State of Rajasthan and Others Vs Vidhya Pracharani Sabha
Rajasthan High Court · (2013) 3 WLN 377
Limitation Act, 1963 — Section 5
High Courts13 May 2013Dismissed
P. Ramesh and Another Vs State Commission Consumer Protection and Others
Rajasthan High Court · (2013) 3 WLN 135
Constitution of India, 1950 — Article 226, 227Consumer Protection Act, 1986 — Section 27, 27A
High Courts13 May 2013Dismissed
Ravindra Sharma Vs Registrar General Cum Appellate Authority, Rajasthan High Court and Others
Rajasthan High Court · (2013) 3 WLN 486
High Courts13 May 2013Dismissed
Commissioner of Income Tax Vs Ram Gopal Manda
Rajasthan High Court · (2013) 261 CTR 631 : (2013) 359 ITR 389
High Courts13 May 2013
Commissioner of Income Tax Vs Udaipur Dugdh Utpadak Sahakari Sangh Ltd.
Rajasthan High Court · (2014) 265 CTR 59 : (2014) 366 ITR 163
High Courts13 May 2013Dismissed
Narayan Singh and Others Vs JVVNL and Others
Rajasthan High Court · (2013) 3 WLN 253
High Courts12 May 2013Disposed Off
Jhabar Mal Vs Board of Revenue and Others
Rajasthan High Court · (2013) 3 WLN 471
High Courts10 May 2013
State Farms Corporation of India Ltd. Vs Civil Judge (JD) and Others
Rajasthan High Court · (2013) 3 WLN 491
Civil Procedure Code, 1908 (CPC) — Section 34
High Courts10 May 2013Allowed
Keshar Singh Vs State of Rajasthan and Others
Rajasthan High Court · (2013) 3 WLN 367
Hindu Adoptions and Maintenance Rules, 1956 — Rule 10(iv)