COURT ARCHIVE

Rajasthan High Court judgments

44,813 judgments · page 948 of 2,241

High Courts08 May 2013Dismissed

Firm Veer Chand Laxmi Narayan Vs LR's of Shivnaryan and Another

Rajasthan High Court · (2013) 3 WLN 396

Civil Procedure Code, 1908 (CPC) — Order 11 Rule 12, Order 11 Rule 14, Order 41 Rule 27Constitution of India, 1950 — Article 227

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High Courts08 May 2013Disposed Off

M/s. Durga Prasad and Co. Vs State of Rajasthan and Others

Rajasthan High Court · (2013) 3 WLN 373

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High Courts08 May 2013Dismissed

Sagar Mal Vs Mahavir Prasad Bal Chand Gadia Charitable Trust and Others

Rajasthan High Court · (2013) 3 WLN 203

Civil Procedure Code, 1908 (CPC) — Order 7 Rule 11, Order 8 Rule 1, 80

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High Courts08 May 2013

Aziz Vs The State of Rajasthan

Rajasthan High Court · (2013) 3 WLN 502

Criminal Procedure Code, 1973 (CrPC) — Section 164Penal Code, 1860 (IPC) — Section 114, 376

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High Courts08 May 2013

Leela Ram Vs Raj. State Cooperative Tribunal Jaipur and Others

Rajasthan High Court · (2013) 05 RAJ CK 0148

Rajasthan Co-operative Societies Act, 1965 — Section 124(1)(g), 34

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High Courts08 May 2013

Assistant Commercial Taxes Officer Vs Onkara Roadways Sanjay Gandhi Transport Nagar

Rajasthan High Court · (2014) 43 GST 381

Rajasthan Sales Tax Act, 1994 — Section 86

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High Courts08 May 2013Dismissed

Gopal Swami Vs Radhey Shyam Mathur and Others

Rajasthan High Court · (2013) 3 WLN 482

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High Courts08 May 2013

Rukma Devi and Others Vs State of Rajasthan and Another

Rajasthan High Court · (2013) 3 WLN 467

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High Courts08 May 2013Dismissed

Shyam Sunder and Others Vs Amar Chand and Another

Rajasthan High Court · (2013) 3 WLN 227

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High Courts08 May 2013

Lichhman Singh Vs Mahaveer Singh and Another

Rajasthan High Court · (2013) 3 WLN 447

Civil Procedure Code, 1908 (CPC) — Section 10

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High Courts08 May 2013Dismissed

Satish Kumar Vs Yogesh Kumar

Rajasthan High Court · (2013) 3 WLN 504

Civil Procedure Code, 1908 (CPC) — Order 14 Rule 2

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High Courts08 May 2013Dismissed

Saroj Bala (Smt.) Vs Urban Improvement Trust and Another

Rajasthan High Court · (2013) 3 WLN 235

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High Courts08 May 2013Partly Allowed

Shanker Vs State of Raj.

Rajasthan High Court · (2013) 4 RLW 3474

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High Courts08 May 2013Dismissed

Satya Narain Ajmera Vs Shri Jaswant Singh Bohra and Another

Rajasthan High Court · (2014) 1 CDR 341 : (2014) 1 RCR(Rent) 134 : (2013) 4 RLW 3490

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High Courts08 May 2013

Ramesh Kumar Vs The Chief Judicial Magistrate, Bikaner (Raj.)

Rajasthan High Court · (2013) 4 WLN 157

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High Courts07 May 2013Dismissed

Ram Swaroop Vs State of Rajas than and Others

Rajasthan High Court · (2013) 4 WLN 8

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High Courts07 May 2013Allowed

M/s. Assam Bombay Carrier Vs Smt Jhuma Devi and Others

Rajasthan High Court · (2013) 3 WLN 231

Motor Vehicles Act, 1988 — Section 140

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High Courts07 May 2013

Niyaz Parveen (Smt.) Vs State of Rajasthan and Another

Rajasthan High Court · (2013) 3 WLN 393

Constitution of India, 1950 — Article 226

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High Courts07 May 2013Partly Allowed

Jaswant Singh Rao Vs Union of India and Others

Rajasthan High Court · (2013) 3 WLN 52

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High Courts07 May 2013Allowed

Jaskaran Singh Vs Indrajeet Singh

Rajasthan High Court · (2013) 3 WLN 185

Civil Procedure Code, 1908 (CPC) — Order 6 Rule 17

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