High Courts06 May 2013Allowed
Balli @ Baldhari Vs State of Rajasthan
Rajasthan High Court · (2013) 3 WLN 176
Juvenile Justice (Care and Protection of Children) Act, 2000 — Section 12, 52, 53Penal Code, 1860 (IPC) — Section 304B, 498A
COURT ARCHIVE
Rajasthan High Court judgments
44,813 judgments · page 950 of 2,241
High Courts06 May 2013
Moolchand @ Mangalchand and Others Vs Bhairu Singh Rawat and Others
Rajasthan High Court · (2013) 3 WLN 443
Motor Vehicles Act, 1988 — Section 166, 167
High Courts06 May 2013Dismissed
Shakhavat Hussain Vs Tulsi Ram
Rajasthan High Court · (2013) 3 WLN 262
Civil Procedure Code, 1908 (CPC) — Order 41 Rule 27, Order 6 Rule 17, 115Constitution of India, 1950 — Article 226, 227Government of India Act, 1935 — Section 107
High Courts06 May 2013
Anshul Jain and Others Vs State of Rajasthan
Rajasthan High Court · (2014) 2 Crimes 223 : (2014) 1 RCR(Criminal) 807
High Courts06 May 2013
Raj Pal Purohit Vs State of Rajasthan and Others
Rajasthan High Court · (2013) 3 WLN 234
High Courts06 May 2013
Dharamraj Vs Navneet Singh Solanki
Rajasthan High Court · (2014) 1 BC 342 : (2013) 4 RCR(Criminal) 709
High Courts03 May 2013Allowed
Deva Meena Vs Vardhichand and Others
Rajasthan High Court · (2013) 3 WLN 399
Civil Procedure Code, 1908 (CPC) — Order 16 Rule 14Constitution of India, 1950 — Article 227
High Courts03 May 2013
Assistant. Commercial Taxes Officer Vs M/s. I.C.I. (India), Ltd.
Rajasthan High Court · (2014) 43 GST 620 : (2013) 66 VST 9
Rajasthan Sales Tax Act, 1994 — Section 86
High Courts03 May 2013
Assistant. Commercial Taxes Officer Vs M/s. Indian Oil Corporation Ltd.
Rajasthan High Court · (2013) 05 RAJ CK 0146
Rajasthan Sales Tax Act, 1994 — Section 86
High Courts03 May 2013Dismissed
Kishori Vs The State of Rajasthan
Rajasthan High Court · (2013) 3 WLN 456
High Courts03 May 2013
Jesa Ram and Others Vs State of Rajasthan
Rajasthan High Court · (2013) 05 RAJ CK 0113
Criminal Procedure Code, 1973 (CrPC) — Section 357Evidence Act, 1872 — Section 134Penal Code, 1860 (IPC) — Section 307, 323, 325, 34, 341
High Courts03 May 2013
Ramesh and Another Vs State of Rajasthan
Rajasthan High Court · (2013) 05 RAJ CK 0112
Criminal Procedure Code, 1973 (CrPC) — Section 313, 357Evidence Act, 1872 — Section 134Penal Code, 1860 (IPC) — Section 147, 148, 149, 307, 324
High Courts03 May 2013Dismissed
Kanhaiyalal and Another Vs Presiding Officer, Civil Judge (Sr. Division) Baran and Others
Rajasthan High Court · (2013) 05 RAJ CK 0108
Civil Procedure Code, 1908 (CPC) — Order 1 Rule 10
High Courts03 May 2013
Shri Vishal Kaushik Vs Smt. Shipra Kaushik
Rajasthan High Court · (2013) 2 WLN 611
Constitution of India, 1950 — Article 15(3), 39Criminal Procedure Code, 1973 (CrPC) — Section 125, 354, 397, 401Penal Code, 1860 (IPC) — Section 406, 498A
High Courts03 May 2013Dismissed
Ramesh Kumar Malpani Vs Ummed Singh Sushila Devi Memorial Trust and Others Ummed Singh Sushila Devi Memorial Trust Vs The Rent Appellate Tribunal and Others
Rajasthan High Court · (2013) 4 CDR 1714
Civil Procedure Code, 1908 (CPC) — Order 23 Rule 3Constitution of India, 1950 — Article 129, 142
High Courts03 May 2013
M/s. PRL Project and Infrastructure Limited Vs RSRDC and Others
Rajasthan High Court · AIR 2013 Raj 193
High Courts03 May 2013
Assistant Commercial Taxes Officer, Flying Squad, Commercial Taxes Vs National Engineering Industries Ltd.
Rajasthan High Court · (2014) 68 VST 225
Rajasthan Sales Tax Act, 1994 — Section 86
High Courts02 May 2013Dismissed
Rajesh Kumar Vs Judge, Labour Court and Others
Rajasthan High Court · (2013) 3 WLN 387
Constitution of India, 1950 — Article 226, 227Industrial Disputes Act, 1947 — Section 11A
High Courts02 May 2013Dismissed
Devendra Singh and Another Vs State of Rajasthan and Others
Rajasthan High Court · (2013) 3 WLN 108
Constitution of India, 1950 — Article 227Rajasthan Land Revenue Act, 1956 — Section 76, 91
High Courts02 May 2013Dismissed
Madhav Lal Vs Chairman, Mewar Anchlik Gramin Bank and Others
Rajasthan High Court · (2013) 4 WLN 80