High Courts22 May 2013
Commercial Taxes Officer Vs Braham Prakash Modi
Rajasthan High Court · (2013) 66 VST 184
Rajasthan Sales Tax Act, 1994 — Section 10(3)
COURT ARCHIVE
Rajasthan High Court judgments
44,813 judgments · page 944 of 2,241
High Courts22 May 2013Dismissed
Dr. Ganpat Ram Kaler Vs The State of Rajasthan and Others
Rajasthan High Court · (2013) 3 WLN 101
Constitution of India, 1950 — Article 226(3)
High Courts22 May 2013
Mohd. Iqbal Vs Divisional Commissioner and Another
Rajasthan High Court · (2013) LabIC 3150 : (2013) 3 WLN 56
Rajasthan Civil Services (Classification, Control and Appeal) Rules, 1958 — Rule 17
High Courts22 May 2013
Assistant Commercial Taxes Officer, Ward-II Vs B.C. and Company and Another
Rajasthan High Court · (2013) 66 VST 3
Rajasthan Sales Tax Act, 1994 — Section 86
High Courts21 May 2013Disposed Off
Neta Ram and Another Vs State of Rajasthan and Others
Rajasthan High Court · (2013) 4 WLN 100
High Courts21 May 2013
Mamta Tak Vs State of Rajasthan and Others
Rajasthan High Court · (2013) 3 CDR 1657
High Courts21 May 2013Allowed
Nanuram @ Nanchuram Vs State of Rajasthan and Others
Rajasthan High Court · (2013) 3 WLN 183
Criminal Procedure Code, 1973 (CrPC) — Section 482Juvenile Justice (Care and Protection of Children) Act, 2000 — Section 7APenal Code, 1860 (IPC) — Section 120B, 201, 302, 365, 394
High Courts20 May 2013Allowed
Banshi Lal Vs State of Rajasthan
Rajasthan High Court · (2014) 3 RLW 2205
High Courts20 May 2013Allowed
Dadam Das Vaishnav Vs State of Rajasthan and Others
Rajasthan High Court · (2013) 3 WLN 181
High Courts20 May 2013Allowed
Jagmohan Singh Negi Vs CAT and Others
Rajasthan High Court · (2014) 1 CDR 245
High Courts20 May 2013
Sunita Agarwal Vs State of Rajasthan and Others
Rajasthan High Court · (2013) CriLJ 4666 : (2014) 3 RLW 2225
High Courts20 May 2013Allowed
Shailendra Kumar Bhatt Vs State of Rajasthan and Others
Rajasthan High Court · (2013) 3 CDR 1500 : (2013) 4 WLN 409
High Courts20 May 2013Dismissed
Gaurav Vs State of Rajasthan
Rajasthan High Court · (2013) 4 RLW 3540
High Courts20 May 2013Allowed
Smt. Veena Parihar Vs Smt. Parama Devi @ Parmeshwari and Others
Rajasthan High Court · (2013) 4 CDR 2186
High Courts20 May 2013
Shekhawati Ex-Servicemen Welfare Co-operative Society Ltd. Vs Ajmer Vidyut Vitran Nigam Ltd. and Others
Rajasthan High Court · (2013) 3 CDR 1689
High Courts20 May 2013Disposed Off
Leeladhar Sharma Vs The Union of India and Others
Rajasthan High Court · (2013) 4 WLN 295
High Courts17 May 2013Dismissed
Parbat Singh Vs Hem Singh and Others
Rajasthan High Court · (2013) 4 WLN 14
High Courts17 May 2013Dismissed
Anant Ram Sahu Vs Sacred Heart Convent School and Others
Rajasthan High Court · (2013) 4 WLN 330
High Courts17 May 2013Allowed
Seth G.L. Bihani S.D. Sr. Secondary School Vs State of Rajasthan and Others
Rajasthan High Court · (2013) 4 CDR 2098 : (2014) 3 WLN 130