High Courts28 May 2013Dismissed
Smt. Anita Vs The State of Rajasthan and Another
Rajasthan High Court · (2013) 05 RAJ CK 0103
Criminal Procedure Code, 1973 (CrPC) — Section 164, 313Penal Code, 1860 (IPC) — Section 366, 375, 376
COURT ARCHIVE
Rajasthan High Court judgments
44,813 judgments · page 942 of 2,241
High Courts28 May 2013Allowed
Ram Chandra Meena Vs State of Rajasthan and Others
Rajasthan High Court · (2013) 2 CDR 1141
High Courts28 May 2013Allowed
Shambhu Lal and Another Vs Ishwar Lal
Rajasthan High Court · (2013) 3 WLN 151
Civil Procedure Code, 1908 (CPC) — Order 8 Rule 1, 151Constitution of India, 1950 — Article 227
High Courts28 May 2013Dismissed
Sanjay Kumar Singh Vs The Appellate Rent Tribunal and Others
Rajasthan High Court · (2013) 3 CDR 1381 : (2013) 2 RCR(Rent) 622 : (2013) 4 RLW 2962
Civil Procedure Code, 1908 (CPC) — Order 21 Rule 97Constitution of India, 1950 — Article 227
High Courts28 May 2013Allowed
Aparna Mody Vs Union of India and Others
Rajasthan High Court · (2013) 3 WLN 274
High Courts27 May 2013Dismissed
Bhojraj Vs Jagdish Prasad Ojha and Others
Rajasthan High Court · (2013) 3 WLN 257
Civil Procedure Code, 1908 (CPC) — Order 7 Rule 14, 151Constitution of India, 1950 — Article 227Government of India Act, 1915 — Section 107
High Courts27 May 2013Dismissed
Jaipur Vidyut Vitran Nigam Ltd. and Others Vs Manikat Sharma and Another
Rajasthan High Court · (2013) 3 WLN 232
Civil Procedure Code, 1908 (CPC) — Section 100
High Courts27 May 2013Dismissed
Santra Devi Garhwal Vs State of Rajasthan and Another
Rajasthan High Court · (2013) 05 RAJ CK 0160
High Courts27 May 2013
The State of Rajasthan and Another Vs Ram Singh and Another
Rajasthan High Court · (2013) 3 WLN 113
Constitution of India, 1950 — Article 12, 142
High Courts27 May 2013Dismissed
Hukam Singh and Others Vs State of Rajasthan and Others
Rajasthan High Court · (2013) 05 RAJ CK 0099
High Courts27 May 2013Dismissed
Om Veer Singh Chauhan Vs The Learned Presiding Officer, Learned Rent Tribunal and Others
Rajasthan High Court · (2013) 3 WLN 278
Civil Procedure Code, 1908 (CPC) — Order 21 Rule 102, Order 21 Rule 103, Order 21 Rule 97, Order 21 Rule 98, Order 21 Rule 99Constitution of India, 1950 — Article 226, 227Government of India Act, 1915 — Section 107
High Courts27 May 2013Disposed Off
Babu Lal and Another Vs The State of Rajasthan and Others
Rajasthan High Court · (2013) 3 WLN 240
High Courts27 May 2013
Bhagwati Polytex Pvt. Ltd. Vs District Level Screening Committee and Others
Rajasthan High Court · (2013) 66 VST 208
High Courts24 May 2013Dismissed
Bajrang Lal Vs Tulsiram and Others
Rajasthan High Court · (2013) 4 CDR 2163 : (2014) 2 WLN 51
High Courts24 May 2013Dismissed
Amba Lal Nayak Vs State of Rajasthan and Others
Rajasthan High Court · (2013) 3 WLN 97
Public Parks Act, 1956 — Section 4
High Courts24 May 2013
Assistant Commercial Taxes Officer, Flying Squad, Kota Vs Shri Banshi Lal
Rajasthan High Court · (2013) 66 VST 217
Rajasthan Sales Tax Act, 1994 — Section 22A(7)
High Courts24 May 2013
Jai Steel (India) Vs Asst. Commissioner of Income
Rajasthan High Court · (2013) 259 CTR 281 : (2013) 219 TAXMAN 223
Income Tax Act, 1961 — Section 132, 132(1), 132A, 139, 139(1)
High Courts24 May 2013
Sarawgi Charitable Trust Vs Union of India and Another
Rajasthan High Court · (2014) 1 RLW 389 : (2014) 3 SCT 557
High Courts24 May 2013Allowed
Niranjan Singh Sen Vs State of Rajasthan and Another
Rajasthan High Court · (2013) 3 WLN 384
Penal Code, 1860 (IPC) — Section 279, 337
High Courts24 May 2013
Shakir Ahmed Vs State of Rajasthan
Rajasthan High Court · (2013) 05 RAJ CK 0117
Criminal Procedure Code, 1973 (CrPC) — Section 313, 397, 401Penal Code, 1860 (IPC) — Section 380, 457