High Courts07 Jun 2013Allowed
Smt. Gurcharan Kaur Vs Union of India and Others
Rajasthan High Court · (2013) 06 RAJ CK 0003
Constitution of India, 1950 — Article 226, 227
COURT ARCHIVE
Rajasthan High Court judgments
44,813 judgments · page 940 of 2,241
High Courts31 May 2013Allowed
Kailash Chand Jaat Vs State of Rajasthan and Others
Rajasthan High Court · (2013) 4 WLN 396
High Courts31 May 2013Disposed Off
Wg. Cdr. K.K. Shah Vs State of Rajasthan and Others
Rajasthan High Court · (2013) 3 WLN 216
High Courts31 May 2013
Kamlesh Kumar Sharma and Others Vs State of Rajasthan and Another
Rajasthan High Court · (2013) 4 CDR 1775 : (2013) 3 WLN 61
Criminal Procedure Code, 1973 (CrPC) — Section 172
High Courts31 May 2013Dismissed
Guddu @ Rajveer Singh Vs The State of Rajasthan
Rajasthan High Court · (2013) 05 RAJ CK 0157
Penal Code, 1860 (IPC) — Section 120B, 413, 420, 467, 468
High Courts31 May 2013
Kamal Singh Vs State of Rajasthan
Rajasthan High Court · (2013) 05 RAJ CK 0155
Criminal Procedure Code, 1973 (CrPC) — Section 313, 397, 401Penal Code, 1860 (IPC) — Section 379Railways Act, 1989 — Section 137, 138
High Courts31 May 2013Partly Allowed
Arjun Ram Vs State of Raj.
Rajasthan High Court · (2013) 4 RLW 3506
High Courts31 May 2013
Mohd. Mohsin Khan @ Bhooria Vs State
Rajasthan High Court · (2014) 1 CCR 81 : (2013) CriLJ 4156 : (2014) 2 RLW 972
Constitution of India, 1950 — Article 141, 21Criminal Procedure Code, 1973 (CrPC) — Section 374, 389Penal Code, 1860 (IPC) — Section 120B, 302, 304, 304B, 323
High Courts31 May 2013
Inderjeet Mewara Vs State of Raj. and Another
Rajasthan High Court · (2013) 05 RAJ CK 0121
Penal Code, 1860 (IPC) — Section 420, 467, 468, 471
High Courts31 May 2013
Shiv Kumar and Others Vs Board of Revenue and Others
Rajasthan High Court · (2013) 05 RAJ CK 0100
Constitution of India, 1950 — Article 226, 227Rajasthan Land Revenue Act, 1956 — Section 75, 9Rajasthan Tenancy Act, 1955 — Section 183B
High Courts31 May 2013
Shakeel @ Denger and Another Vs State of Rajasthan
Rajasthan High Court · (2013) 05 RAJ CK 0098
Criminal Procedure Code, 1973 (CrPC) — Section 313, 397, 401Penal Code, 1860 (IPC) — Section 34, 392
High Courts31 May 2013
Manmohan Singh and Another Vs The State of Rajasthan
Rajasthan High Court · (2013) 05 RAJ CK 0096
Criminal Procedure Code, 1973 (CrPC) — Section 299, 313, 397, 401Penal Code, 1860 (IPC) — Section 392
High Courts31 May 2013Dismissed
Vijaypal Vs The State of Rajasthan and Another
Rajasthan High Court · (2013) 05 RAJ CK 0090
Criminal Procedure Code, 1973 (CrPC) — Section 227, 319, 397, 401Penal Code, 1860 (IPC) — Section 307, 324, 326
High Courts31 May 2013
Vikas Sawlani Vs State of Rajasthan and Another
Rajasthan High Court · (2014) 2 DMC 414
Criminal Procedure Code, 1973 (CrPC) — Section 125, 156(3), 177, 178, 178(b)Penal Code, 1860 (IPC) — Section 323, 406, 498A, 506
High Courts31 May 2013
Om Singh Vs Dhirendra and Another
Rajasthan High Court · (2014) 1 CDR 399 : (2014) 1 RLW 366
Civil Procedure Code, 1908 (CPC) — Order 39 Rule 1, Order 39 Rule 2, Order 39 Rule 7, 151Constitution of India, 1950 — Article 227Contempt of Courts Act, 1971 — Section 19, 2(b)
High Courts30 May 2013Disposed Off
Vipul Sharma Vs Union of India and Others
Rajasthan High Court · (2013) 4 WLN 33
High Courts30 May 2013
Amrit Lal Gujar and Others Vs State of Raj. and Others
Rajasthan High Court · (2013) 4 CDR 1865 : (2013) 4 RLW 3436 : (2014) 2 WLN 116
High Courts30 May 2013Dismissed
Indra Singh Vs Appellate Rent Tribunal and Others
Rajasthan High Court · (2013) 4 CDR 2165