High Courts03 Jul 2013Dismissed
Shakuntala Devi Vs State of Rajasthan and Others
Rajasthan High Court · (2013) 07 RAJ CK 0238
COURT ARCHIVE
Rajasthan High Court judgments
44,813 judgments · page 938 of 2,241
High Courts03 Jul 2013Allowed
Arun Kumar Chopra Vs Daulat Singh and Others
Rajasthan High Court · (2013) 3 WLN 360
Civil Procedure Code, 1908 (CPC) — Order 18 Rule 17
High Courts03 Jul 2013Dismissed
Ranvir Singh Vs Smt. Santosh Devi
Rajasthan High Court · (2013) 07 RAJ CK 0218
Criminal Procedure Code, 1973 (CrPC) — Section 125Hindu Marriage Act, 1955 — Section 24, 9
High Courts03 Jul 2013Dismissed
Bhanwar Kanwar (Smt.) Vs Govind Singh
Rajasthan High Court · (2013) 3 WLN 392
Civil Procedure Code, 1908 (CPC) — Order 43 Rule 1(d), Order 9 Rule 13Hindu Marriage Act, 1955 — Section 13
High Courts03 Jul 2013Dismissed
United India Insurance Company Limited Vs Nathu Ram and Others
Rajasthan High Court · (2013) 07 RAJ CK 0181
Motor Vehicles Act, 1988 — Section 163A, 173
High Courts03 Jul 2013
Shri Shamsuddin Vs State of Rajasthan and Others
Rajasthan High Court · (2013) 07 RAJ CK 0170
High Courts03 Jul 2013Dismissed
Shri Mahaveer Digamber Jain Senior Secondary School Vs Civil Judge (Junior Scale) No. 1 and Another
Rajasthan High Court · (2013) 07 RAJ CK 0168
High Courts03 Jul 2013Disposed Off
Nanda and Others Vs The State of Rajasthan and Others
Rajasthan High Court · (2013) 07 RAJ CK 0165
Criminal Procedure Code, 1973 (CrPC) — Section 107, 116
High Courts03 Jul 2013Dismissed
Smt. Dropdi Vs Heera and Others
Rajasthan High Court · (2013) 4 WLN 110
Civil Procedure Code, 1908 (CPC) — Order 6 Rule 17Constitution of India, 1950 — Article 12
High Courts03 Jul 2013Disposed Off
Jai Singh Vs State of Rajasthan and Another
Rajasthan High Court · (2013) 4 WLN 485
High Courts03 Jul 2013
Satya Devi and Another Vs Administrator Officer and Others
Rajasthan High Court · (2013) 4 CDR 2234
High Courts03 Jul 2013
Savitri Devi (Smt.) and Another Vs District and Session Judge, Hanumangarh
Rajasthan High Court · (2013) 3 WLN 545
High Courts03 Jul 2013Disposed Off
Rajendra Kumar Vs Hemendra Kumar
Rajasthan High Court · (2014) 1 WLN 73
High Courts02 Jul 2013Dismissed
Steel Authority of India Ltd. Vs Shiv Mahima Ispat Pvt. Ltd.
Rajasthan High Court · (2013) 3 WLN 500
Civil Procedure Code, 1908 (CPC) — Order 40 Rule 1
High Courts02 Jul 2013
Assistant Commissioner, Anti-Evasion, Rajasthan-I Vs Godrej G.E. Appliances
Rajasthan High Court · (2014) 43 GST 89
Rajasthan Sales Tax Act, 1994 — Section 86
High Courts02 Jul 2013Allowed
The Union of India and Others Vs Smt. Sushma Soni and Another
Rajasthan High Court · (2014) 1 CDR 287 : (2013) LabIC 3947
Constitution of India, 1950 — Article 142, 161, 226, 227, 72Criminal Procedure Code, 1973 (CrPC) — Section 401, 426, 433APenal Code, 1860 (IPC) — Section 302, 304
High Courts02 Jul 2013Dismissed
Nemichand Sharma Vs Chief Manager, RSRTC and Others
Rajasthan High Court · (2013) 3 LLN 794 : (2013) 4 WLN 222
Constitution of India, 1950 — Article 227
High Courts02 Jul 2013Dismissed
Shriram General Insurance Company Ltd. Vs Sumerram and Others
Rajasthan High Court · (2013) 4 WLN 382
Motor Vehicles Act, 1988 — Section 173
High Courts02 Jul 2013Dismissed
Daya Ram Bhadu Vs State of Rajasthan and Another
Rajasthan High Court · (2013) 4 WLN 216