High Courts08 Jul 2013
Gopal and Others Vs Om Prakash and Others
Rajasthan High Court · (2013) 07 RAJ CK 0187
Civil Procedure Code, 1908 (CPC) — Order 6 Rule 17, 115Constitution of India, 1950 — Article 12, 226, 227
COURT ARCHIVE
Rajasthan High Court judgments
44,813 judgments · page 936 of 2,241
High Courts08 Jul 2013
Richa Singh Vs State of Rajasthan and Others
Rajasthan High Court · (2013) 07 RAJ CK 0173
Constitution of India, 1950 — Article 21
High Courts08 Jul 2013
M/s. Balkrishna Industries Ltd. Vs UOI and Others
Rajasthan High Court · (2013) 07 RAJ CK 0159
High Courts08 Jul 2013Dismissed
National Insurance Co. Ltd. Vs Smt. Dhanki and Others
Rajasthan High Court · (2014) 1 ACC 351 : (2013) 4 WLN 446
Employees Compensation Act, 1923 — Section 30
High Courts08 Jul 2013Dismissed
Kailash and Another Vs Lrs. of Mohd. Daud and Another
Rajasthan High Court · (2013) 4 WLN 301
Constitution of India, 1950 — Article 227
High Courts08 Jul 2013Dismissed
Narayan Lal Vs Bachu Singh and Others
Rajasthan High Court · (2013) 4 WLN 303
Civil Procedure Code, 1908 (CPC) — Order 6 Rule 17Constitution of India, 1950 — Article 227
High Courts08 Jul 2013Dismissed
Girdhar Singh Sodha Vs State of Rajasthan and Others
Rajasthan High Court · (2013) 3 WLN 382
High Courts08 Jul 2013Allowed
Ramesh Gandhi Vs The State of Rajasthan and Others
Rajasthan High Court · (2013) 4 WLN 360
High Courts05 Jul 2013Disposed Off
Suo Motu Vs State of Raj. and Others
Rajasthan High Court · (2013) 07 RAJ CK 0245
High Courts05 Jul 2013
Commissioner of Income Tax Vs M/s. Instrumentation Limited
Rajasthan High Court · (2013) 07 RAJ CK 0239
Income Tax Act, 1961 — Section 260A, 35D
High Courts05 Jul 2013Disposed Off
Chhail Bihari Vs Mahesh Chand Jain and Others
Rajasthan High Court · (2013) 07 RAJ CK 0237
High Courts05 Jul 2013Allowed
Gopal Vs The State of Rajasthan
Rajasthan High Court · (2013) 07 RAJ CK 0219
Criminal Procedure Code, 1973 (CrPC) — Section 313Penal Code, 1860 (IPC) — Section 363, 366, 376
High Courts05 Jul 2013Disposed Off
Sanjeev Kumar and Others Vs State of Rajasthan and Others
Rajasthan High Court · (2014) 1 WLN 198
High Courts05 Jul 2013Dismissed
Kanhaiyalal and Another Vs Smt. Kamla and Others
Rajasthan High Court · (2013) 4 WLN 274
Civil Procedure Code, 1908 (CPC) — Order 41 Rule 23, Order 41 Rule 23A, Order 41 Rule 27, Order 43 Rule 1, Order 43 Rule 1(a)
High Courts05 Jul 2013
Bank of Baroda Vs Mrs. Jayashree Purkayastha
Rajasthan High Court · (2013) 07 RAJ CK 0189
Limitation Act, 1963 — Section 5
High Courts05 Jul 2013Dismissed
Jagdish Gurjar Vs State (Panchayati Raj Dep. ) and Others
Rajasthan High Court · (2013) 3 WLN 381
Rajasthan Panchayati Raj Act, 1994 — Section 37, 37(2)
High Courts05 Jul 2013
Sugan Singh and Others Vs State of Rajasthan and Another etc. etc.
Rajasthan High Court · (2013) 07 RAJ CK 0163
Companies Act, 1956 — Section 108Constitution of India, 1950 — Article 161, 163(3), 166, 166(1), 166(2)Jaipur Development Authority Act, 1982 — Section 38, 39, 41, 42, 72
High Courts05 Jul 2013Allowed
Dr. Raj. Kumari Verma Vs Raj. University of Health and Another
Rajasthan High Court · (2013) 07 RAJ CK 0144