High Courts11 Jul 2013
Miss Manju Mathur Vs State of Rajasthan and Others
Rajasthan High Court · (2013) LabIC 4171 : (2013) 4 LLN 398
COURT ARCHIVE
Rajasthan High Court judgments
44,813 judgments · page 934 of 2,241
High Courts11 Jul 2013Disposed Off
Dinesh Meena Vs State of Rajasthan and Another
Rajasthan High Court · (2013) 07 RAJ CK 0156
Criminal Procedure Code, 1973 (CrPC) — Section 482Penal Code, 1860 (IPC) — Section 380, 453
High Courts11 Jul 2013Dismissed
Smt. Sajida Rafiq Vs State of Rajasthan and Others
Rajasthan High Court · (2013) 4 WLN 83
Constitution of India, 1950 — Article 226
High Courts11 Jul 2013
Bhanwar Singh and Others Vs The Board of Revenue and Others
Rajasthan High Court · (2013) 3 WLN 405
Rajasthan Tenancy Act, 1955 — Section 183B, 42(b)
High Courts11 Jul 2013Dismissed
Dholiya Vs The State of Rajasthan and Others
Rajasthan High Court · (2013) 07 RAJ CK 0108
High Courts11 Jul 2013Disposed Off
Smt. Shrawani Devi and Another Vs State of Rajasthan and Another
Rajasthan High Court · (2013) 07 RAJ CK 0103
High Courts11 Jul 2013Dismissed
Latif Khan and Another Vs The State of Rajasthan
Rajasthan High Court · (2013) 07 RAJ CK 0102
High Courts11 Jul 2013
Kashi Ram Agarwal Vs State of Rajasthan and Others
Rajasthan High Court · (2013) 4 WLN 137
High Courts11 Jul 2013Partly Allowed
Bhagwan and Others Vs State of Rajasthan
Rajasthan High Court · (2014) CriLJ 135
High Courts11 Jul 2013Dismissed
Pooran Singh Yadav Vs Rajasthan Public Service Commission
Rajasthan High Court · (2013) 07 RAJ CK 0056
High Courts11 Jul 2013Allowed
Bhanwar Lal Vs State of Rajasthan
Rajasthan High Court · (2013) 07 RAJ CK 0017
High Courts10 Jul 2013Allowed
Sohan Lal Bhati Vs State of Rajasthan
Rajasthan High Court · (2014) 2 CDR 1163
High Courts10 Jul 2013Disposed Off
The Union of India and Others Vs Kana Ram and Others
Rajasthan High Court · (2013) 4 WLN 99
High Courts10 Jul 2013Dismissed
Balvinder Singh and Others Vs State of Rajasthan and Others
Rajasthan High Court · (2013) 4 WLN 239
High Courts10 Jul 2013Dismissed
Ramswaroop Vs The Urban Development and Housing Department and Others
Rajasthan High Court · (2013) 4 WLN 367
High Courts10 Jul 2013
Mahendra Kapur Sharma Vs Rajasthan Public Service Commission
Rajasthan High Court · (2013) 07 RAJ CK 0174
High Courts10 Jul 2013Disposed Off
Saurabh Gupta Vs The State of Rajasthan and Another
Rajasthan High Court · (2014) CriLJ 200
Criminal Procedure Code, 1973 (CrPC) — Section 482, 91Penal Code, 1860 (IPC) — Section 120B, 323, 420, 427, 452
High Courts10 Jul 2013Dismissed
State of Rajasthan and Others Vs Sayaid Sabir Ali
Rajasthan High Court · (2013) 07 RAJ CK 0084
High Courts10 Jul 2013Dismissed
Niranjan Malakar Vs Smt. Anita
Rajasthan High Court · (2013) 07 RAJ CK 0030
Hindu Marriage Act, 1955 — Section 13, 9