High Courts12 Jul 2013
J.K. Synthetics Ltd. Vs Labour Court and Another
Rajasthan High Court · (2013) 07 RAJ CK 0240
Industrial Disputes Act, 1947 — Section 17B, 33C(2)
COURT ARCHIVE
Rajasthan High Court judgments
44,813 judgments · page 933 of 2,241
High Courts12 Jul 2013Dismissed
Kalyan Prasad Sharma and Others Vs State of Rajasthan and Others
Rajasthan High Court · (2013) 07 RAJ CK 0228
High Courts12 Jul 2013Disposed Off
Jhabar Mal Vs Board of Revenue and Others
Rajasthan High Court · (2013) 07 RAJ CK 0226
Civil Procedure Code, 1908 (CPC) — Order 26 Rule 9, 10Constitution of India, 1950 — Article 227
High Courts12 Jul 2013Dismissed
Rajkumar and Others Vs State of Rajasthan and Others
Rajasthan High Court · (2013) 4 WLN 105
Constitution of India, 1950 — Article 226
High Courts12 Jul 2013Allowed
State of Rajasthan and Another Vs Dr. Yogendra Taneja and Others
Rajasthan High Court · (2013) 4 CDR 1935 : (2014) 1 RLW 214 : (2014) 3 SCT 302 : (2014) 2 WLN 197
High Courts12 Jul 2013Allowed
Chatra Vs The State of Rajasthan
Rajasthan High Court · (2013) 07 RAJ CK 0171
Criminal Procedure Code, 1973 (CrPC) — Section 161, 313Penal Code, 1860 (IPC) — Section 376
High Courts12 Jul 2013
Smt. Archana Sharma Vs The University of Rajasthan and Another
Rajasthan High Court · (2013) 07 RAJ CK 0109
High Courts12 Jul 2013Allowed
Smt. Farida Bano and Another Vs State of Rajasthan and Another
Rajasthan High Court · (2013) 07 RAJ CK 0104
High Courts12 Jul 2013Allowed
Ghanshyam Vs The Secretary, Ministry of Education and Others
Rajasthan High Court · (2013) 4 WLN 426
High Courts12 Jul 2013Allowed
Rajesh Kumar Choudhary Vs State of Rajasthan and Others
Rajasthan High Court · (2013) 4 WLN 261
High Courts12 Jul 2013Dismissed
Bihari Soni Vs General Manager,State Bank of Bikaner and Jaipur
Rajasthan High Court · (2013) 3 WLN 560
High Courts11 Jul 2013Allowed
Bhag Chand Vs The State of Rajasthan
Rajasthan High Court · (2014) 1 WLN 626
High Courts11 Jul 2013
Arjunlal Sharma Vs State of Rajasthan
Rajasthan High Court · (2013) 07 RAJ CK 0288
High Courts11 Jul 2013Dismissed
Jagannath Vs The State of Rajasthan
Rajasthan High Court · (2013) 07 RAJ CK 0280
High Courts11 Jul 2013Allowed
Chhitariya and Another Vs State of Rajasthan
Rajasthan High Court · (2013) 07 RAJ CK 0279
High Courts11 Jul 2013Allowed
Manju Agarwal and Another Vs The State of Rajasthan and Another
Rajasthan High Court · (2013) 07 RAJ CK 0264
High Courts11 Jul 2013Dismissed
Bhagwan Singh Vs Heera Singh and Others
Rajasthan High Court · (2013) 4 WLN 124
Motor Vehicles Act, 1988 — Section 173
High Courts11 Jul 2013
V.K. Gaur Vs Shri P.K. Dev and Others
Rajasthan High Court · (2013) 07 RAJ CK 0225
High Courts11 Jul 2013Dismissed
Mangeram Vs Superintending Engineer, CAD and Another
Rajasthan High Court · (2014) 1 WLN 239
Constitution of India, 1950 — Article 226
High Courts11 Jul 2013
Saroj Meena Vs Rajasthan Public Service Commission
Rajasthan High Court · (2013) 07 RAJ CK 0176