High Courts16 Jul 2013Disposed Off
Dr. Mukesh Bansal Vs The State of Rajasthan and Others
Rajasthan High Court · (2013) 07 RAJ CK 0282
COURT ARCHIVE
Rajasthan High Court judgments
44,813 judgments · page 931 of 2,241
High Courts16 Jul 2013
Ranjeet Kaur Vs Mahendra Kumar
Rajasthan High Court · (2013) 3 WLN 406
Civil Procedure Code, 1908 (CPC) — Order 39 Rule 1, Order 39 Rule 2, Order 39 Rule 4, 151
High Courts16 Jul 2013Partly Allowed
Smt. Shymu Bai and Others Vs Shri Lal Singh and Another
Rajasthan High Court · (2013) 4 WLN 1
Civil Procedure Code, 1908 (CPC) — Order 41 Rule 27Motor Vehicles Act, 1988 — Section 173
High Courts16 Jul 2013Dismissed
Hari Mohan Pangoriya Vs Additional District Judge and Another
Rajasthan High Court · (2014) 1 WLN 70
Constitution of India, 1950 — Article 227
High Courts16 Jul 2013Dismissed
Smt. Maya Vs Hindustan Zinc Limited
Rajasthan High Court · (2013) 4 WLN 129
Constitution of India, 1950 — Article 12Industrial Disputes Act, 1947 — Section 12(3)
High Courts16 Jul 2013Allowed
Virendra Singh Vs State of Rajasthan
Rajasthan High Court · (2013) 07 RAJ CK 0196
Criminal Procedure Code, 1973 (CrPC) — Section 313, 437APenal Code, 1860 (IPC) — Section 376
High Courts16 Jul 2013
Hanumana Ram Vs Abbas Ali and Others
Rajasthan High Court · (2013) 4 CDR 2242 : (2013) 4 WLN 353
Constitution of India, 1950 — Article 226(3)
High Courts16 Jul 2013Dismissed
Vikas Sharma Vs Shubhkaran Harijan and Others
Rajasthan High Court · (2013) 07 RAJ CK 0142
Motor Vehicles Act, 1988 — Section 173
High Courts16 Jul 2013Dismissed
Mohar Singh Vs Shri Tara Chand Meena and Another
Rajasthan High Court · (2013) 07 RAJ CK 0141
Constitution of India, 1950 — Article 215Contempt of Courts Act, 1971 — Section 12
High Courts16 Jul 2013Dismissed
Ajay Kaushal Vs Urban Improvement Trust and Another
Rajasthan High Court · (2013) 4 WLN 483
Constitution of India, 1950 — Article 226Limitation Act, 1963 — Section 14
High Courts16 Jul 2013
Ramgarh Silica Pvt. Ltd. Vs Assistant Commissioner, Commercial Taxes
Rajasthan High Court · (2013) 66 VST 514
High Courts16 Jul 2013
Mahendra Kumar Vs Arjun Kumar and Another
Rajasthan High Court · (2014) 1 WLN 227
High Courts16 Jul 2013Disposed Off
Dr. Rajneesh Soni Vs The State of Rajasthan and Others
Rajasthan High Court · (2013) 07 RAJ CK 0021
High Courts16 Jul 2013Dismissed
Rajendra Kumar Gupta Vs State of Rajasthan and Another
Rajasthan High Court · (2013) 07 RAJ CK 0016
High Courts15 Jul 2013Dismissed
Udai Singh Bairwa Vs State of Rajasthan and Others
Rajasthan High Court · (2013) 07 RAJ CK 0284
High Courts15 Jul 2013Dismissed
Chief Manager, RSRTC Vs Prem Narayan Sharma and Another
Rajasthan High Court · (2013) 07 RAJ CK 0281
High Courts15 Jul 2013Partly Allowed
Devi Lal Dholi Vs Moolchand and Others
Rajasthan High Court · (2013) 4 WLN 415
High Courts15 Jul 2013
Shambhu Kumar Vs Kumari Monu
Rajasthan High Court · (2013) 07 RAJ CK 0246
Civil Procedure Code, 1908 (CPC) — Order 21 Rule 48
High Courts15 Jul 2013
Gulam Moinudeen and Another Vs Peer Gulam Naseer Sajjadanasheen and Others
Rajasthan High Court · (2014) 1 WLN 383
High Courts15 Jul 2013Disposed Off
Savitri Devi Vs The Rent Tribunal and Another
Rajasthan High Court · (2013) 4 WLN 512
Rajasthan Rent Control Act, 2001 — Section 15(5)