High Courts19 Jul 2013Dismissed
M/s. Bhandari Brothers Vs Kailash Agrawal and Others
Rajasthan High Court · (2013) 3 WLN 459
Civil Procedure Code, 1908 (CPC) — Order 39 Rule 1, Order 39 Rule 2
COURT ARCHIVE
Rajasthan High Court judgments
44,813 judgments · page 929 of 2,241
High Courts19 Jul 2013Dismissed
Smt. Kishni Bai and Others Vs Ajay Kumar
Rajasthan High Court · (2013) 07 RAJ CK 0090
High Courts19 Jul 2013Disposed Off
Munshi Shah and Others Vs State of Rajasthan and Others
Rajasthan High Court · (2013) 4 WLN 227
High Courts19 Jul 2013Disposed Off
Bhanwar Lal and Others Vs Civil Nayayadish (Va. Kha.) Awam Atirikth Mukhya Nyayik Magistrate and Others
Rajasthan High Court · (2013) 4 WLN 421
High Courts19 Jul 2013
Assistant Commercial Taxes Officer Vs Jeet Iron Traders Bharatpur
Rajasthan High Court · (2014) 305 ELT 382 : (2014) 43 GST 179
Rajasthan Sales Tax Act, 1994 — Section 86
High Courts19 Jul 2013Allowed
Shanta Devi (Smt.) and Another Vs Smt. Aarti Devi and Others
Rajasthan High Court · (2014) 1 RCR(Civil) 660 : (2013) 4 RLW 3465
High Courts19 Jul 2013
Assistant Commercial Tax Officer Vs Mahindra Met Plast (P.) Ltd.
Rajasthan High Court · (2014) 43 GST 315 : (2014) 70 VST 290
Rajasthan Sales Tax Act, 1994 — Section 78(5)
High Courts18 Jul 2013Dismissed
Hanuman Sahai Vs Har Lal Choudhary
Rajasthan High Court · (2014) 2 ACC 580
High Courts18 Jul 2013Partly Allowed
Rajasthan State Road Transport Corporation, Udaipur Vs Shri Subhash Chandra Jain and Another
Rajasthan High Court · (2013) 4 WLN 37
High Courts18 Jul 2013Dismissed
Smt. Shanti Devi Parasar Vs Smt. Koshalya Devi Goyal
Rajasthan High Court · (2013) 4 CDR 2137
High Courts18 Jul 2013Allowed
Gangaram and Others Vs Shree Lal and Another
Rajasthan High Court · (2014) 3 CDR 1422 : (2014) 2 RLW 1302 : (2013) 4 WLN 192
Civil Procedure Code, 1908 (CPC) — Order 20 Rule 3, Order 41 Rule 23, Order 41 Rule 23A, Order 41 Rule 31, Order 43 Rule 1(U)
High Courts18 Jul 2013Dismissed
Smt. Anju Sharma Vs Smt. Binu Gupta and Another
Rajasthan High Court · (2013) 07 RAJ CK 0166
High Courts18 Jul 2013Dismissed
R.K.S. Jodha and Company Vs Indian Oil Corporation Ltd. and Another
Rajasthan High Court · (2013) 4 WLN 270
Constitution of India, 1950 — Article 14
High Courts18 Jul 2013Allowed
Kishan and Others Vs The State of Rajasthan
Rajasthan High Court · (2014) 2 RLW 1271
Criminal Procedure Code, 1973 (CrPC) — Section 313, 374(2)Evidence Act, 1872 — Section 27Penal Code, 1860 (IPC) — Section 147, 148, 149, 302, 307
High Courts18 Jul 2013Disposed Off
Chand Pal Vs State of Rajasthan and Another
Rajasthan High Court · (2013) 07 RAJ CK 0094
Rajasthan Civil Services (Pension) Rules, 1996 — Rule 53(1)
High Courts18 Jul 2013Allowed
Jeevan Devi (Smt.) Vs Mohd. Saddiq and Another
Rajasthan High Court · (2013) 4 WLN 329
High Courts18 Jul 2013
Rajasthan State Road Transport Corporation and Another Vs Maan Singh
Rajasthan High Court · (2013) 4 CDR 2212
High Courts18 Jul 2013Dismissed
Laxmi Devi Vs Addl. District and Sessions Judge
Rajasthan High Court · (2014) 1 WLN 320
High Courts17 Jul 2013Dismissed
Rajkumar Taya Vs State of Rajasthan and Others
Rajasthan High Court · (2013) 4 WLN 213
High Courts17 Jul 2013Dismissed
Prashant Pathak Vs Smt. Tapsya Sharma
Rajasthan High Court · (2013) 07 RAJ CK 0256
Hindu Marriage Act, 1955 — Section 9