High Courts17 Jul 2013Dismissed
Raina Vs Gurmeet Singh and Others
Rajasthan High Court · (2013) 07 RAJ CK 0248
Motor Vehicles Act, 1988 — Section 173
COURT ARCHIVE
Rajasthan High Court judgments
44,813 judgments · page 930 of 2,241
High Courts17 Jul 2013Disposed Off
Kotahwalas Exports (P) Ltd. Vs The State of Rajasthan and Others
Rajasthan High Court · (2013) 4 WLN 495
High Courts17 Jul 2013
Manna Lal Jhalani Vs State of Rajasthan and Another
Rajasthan High Court · (2014) 2 RLW 1318
Criminal Procedure Code, 1973 (CrPC) — Section 227, 228, 244, 245, 246Income Tax Act, 1961 — Section 132, 132(5), 148, 276C, 276C(1)
High Courts17 Jul 2013Disposed Off
Chamna and Others Vs Ganpat Singh
Rajasthan High Court · (2013) 07 RAJ CK 0152
Civil Procedure Code, 1908 (CPC) — Order 41 Rule 22, Order 41 Rule 23, Order 41 Rule 23A, Order 41 Rule 24, Order 43 Rule 1(u)
High Courts17 Jul 2013Disposed Off
R.C. Gupta Vs Nuclear Power Corporation of India Ltd. and Others
Rajasthan High Court · (2013) 07 RAJ CK 0137
High Courts17 Jul 2013Disposed Off
Hadmana Ram Vs Taza Ram and Others
Rajasthan High Court · (2013) 4 WLN 196
Civil Procedure Code, 1908 (CPC) — Order 39 Rule 1, Order 39 Rule 2
High Courts17 Jul 2013Dismissed
Smt. Kalpana Vs Shri Deepak Upratee and Others
Rajasthan High Court · (2013) 07 RAJ CK 0123
Constitution of India, 1950 — Article 215Contempt of Courts Act, 1971 — Section 12, 20
High Courts17 Jul 2013
Assistant Commercial Taxes Officer Vs Eagle Rubber Industries
Rajasthan High Court · (2013) 64 VST 510
High Courts17 Jul 2013Allowed
Vivek Sharma Vs Rajasthan Board of Secondary Education and Another
Rajasthan High Court · (2014) 1 WLN 15
High Courts17 Jul 2013Dismissed
National Insurance Co. Ltd. Vs Rampyari and Others
Rajasthan High Court · (2013) 4 WLN 66
High Courts17 Jul 2013Dismissed
Bhagwat Lal and Prahlad Kumar Vs Shiv Charan Lal and Shyam
Rajasthan High Court · (2014) 1 CDR 112
High Courts17 Jul 2013Partly Allowed
RSRTC Vs M/s. Rosmerta Autotech Pvt. Ltd. and Another
Rajasthan High Court · (2013) 4 WLN 288
High Courts17 Jul 2013Dismissed
Lal Chand Vs Manoj Kumar Bafna and Another
Rajasthan High Court · (2013) 4 WLN 365
High Courts17 Jul 2013Dismissed
Gaurishankar Vs State of Rajasthan
Rajasthan High Court · (2013) 4 WLN 31
High Courts17 Jul 2013
Shreyansh Daga Vs State of Rajasthan and Another
Rajasthan High Court · (2013) 4 RLW 3610
High Courts17 Jul 2013Dismissed
M/s. Deep Chand Babu Lal Mittal and Another Vs State of Rajasthan and Others
Rajasthan High Court · (2014) 1 WLN 75
High Courts17 Jul 2013
Assistant Commercial Taxes Officer Vs Cadbury India Limited
Rajasthan High Court · (2014) 73 VST 428
High Courts16 Jul 2013Disposed Off
M/s. S.R. Arch Steel Private Ltd. and Another Vs Raj. Financial Corporation and Another
Rajasthan High Court · (2013) 4 WLN 474
High Courts16 Jul 2013Dismissed
State of Raj. Vs Jayanti Lal and Others
Rajasthan High Court · (2014) 1 RLW 206