High Courts23 Jul 2013Dismissed
Jhabarmal Vs Hardeva Ram and Others
Rajasthan High Court · (2013) 07 RAJ CK 0014
COURT ARCHIVE
Rajasthan High Court judgments
44,813 judgments · page 928 of 2,241
High Courts23 Jul 2013
CIT Vs Rajasthan Vanaspati Products (P.) Ltd.
Rajasthan High Court · (2013) 07 RAJ CK 0004
High Courts22 Jul 2013
Devlal Meghwal and Another Vs State of Rajasthan and Another
Rajasthan High Court · (2013) 07 RAJ CK 0285
High Courts22 Jul 2013
Hindustan Zinc Ltd. Vs U.O.I. and Others
Rajasthan High Court · (2014) 300 ELT 3 : (2014) 26 GSTR 248 : (2013) 4 RLW 3149 : (2014) 2 WLN 143
High Courts22 Jul 2013
Sothe Khan @ Sodhe Khan Vs Union of India and Others
Rajasthan High Court · (2013) 3 WLN 403
High Courts22 Jul 2013Disposed Off
Rajendra Kumar Vs State of Raj. and Others
Rajasthan High Court · (2013) 4 RLW 3460
High Courts22 Jul 2013
Asstt. Commercial Taxes Officer Vs M/s. Shiv Agrievo Ltd.
Rajasthan High Court · (2013) 07 RAJ CK 0235
High Courts22 Jul 2013Dismissed
Santu Singh Vs Abhey Singh and Another
Rajasthan High Court · (2013) 07 RAJ CK 0233
Civil Procedure Code, 1908 (CPC) — Order 22 Rule 4, Order 22 Rule 9, Order 9 Rule 9, 151Constitution of India, 1950 — Article 227Limitation Act, 1963 — Section 5
High Courts22 Jul 2013Allowed
State of Rajasthan and Others Vs Smt. Padam Kanwar and Others
Rajasthan High Court · (2013) 4 WLN 6
Legal Services Authorities Act, 1987 — Section 22(B)Medical Termination of Pregnancy Act, 1971 — Section 3
High Courts22 Jul 2013Dismissed
Smt. Geeta Devi Sharma Vs Bhanwar Singh and Others
Rajasthan High Court · (2013) 07 RAJ CK 0079
High Courts22 Jul 2013Dismissed
Rajasthan State Road Transport Corporation and Another Vs Ram Swaroop
Rajasthan High Court · (2013) 07 RAJ CK 0078
High Courts22 Jul 2013Dismissed
State of Rajasthan Vs Ibrahim and Another
Rajasthan High Court · (2013) 3 WLN 559
High Courts22 Jul 2013Disposed Off
Khemchand Vs Somwariya and Others
Rajasthan High Court · (2014) 1 WLN 199
High Courts19 Jul 2013Disposed Off
Dinesh Kumar and Purushottam Mittal Vs State of Rajasthan
Rajasthan High Court · (2013) 07 RAJ CK 0287
High Courts19 Jul 2013
Chatar Singh Vs Additional District Judge (F.T.) No. 1, Jaipur City and Another
Rajasthan High Court · (2014) 3 CDR 1365 : (2014) 2 RLW 1260 : (2013) 4 WLN 120
High Courts19 Jul 2013
Baluram Vs Ram Kishore Yadav
Rajasthan High Court · (2013) 3 WLN 401
Civil Procedure Code, 1908 (CPC) — Order 39 Rule 1(r), Order 43 Rule 1
High Courts19 Jul 2013Dismissed
Rajasthan State Road Transport Corporation and Another Vs Vishwas Suman and Others Vishwas Suman and Others Vs Rajasthan State Road Transport Corporation and Another
Rajasthan High Court · (2013) 07 RAJ CK 0268
High Courts19 Jul 2013Dismissed
Sanjeev Kumar Dixit Vs The State of Rajasthan and Another
Rajasthan High Court · (2013) 07 RAJ CK 0257
High Courts19 Jul 2013Dismissed
Hanuman Singh and Another Vs Suman Kanwar and Others
Rajasthan High Court · (2013) 07 RAJ CK 0229
High Courts19 Jul 2013Dismissed
Rajesh Kumar Sharma and Others Vs Deepak Upreti and Others
Rajasthan High Court · (2013) 07 RAJ CK 0167