High Courts25 Jul 2013Dismissed
Ram Ratan Yadav Vs Shri K.K. Pathak
Rajasthan High Court · (2013) 07 RAJ CK 0263
Constitution of India, 1950 — Article 215Contempt of Courts Act, 1971 — Section 12
COURT ARCHIVE
Rajasthan High Court judgments
44,813 judgments · page 926 of 2,241
High Courts25 Jul 2013Partly Allowed
Smt. Santosh Devi and Others Vs Mahendra Singh and Another
Rajasthan High Court · (2013) 07 RAJ CK 0260
High Courts25 Jul 2013Dismissed
Rajpal Singh and Others Vs Gopi Singh and Others
Rajasthan High Court · (2013) 07 RAJ CK 0241
Motor Vehicles Act, 1988 — Section 173
High Courts25 Jul 2013Allowed
Raman Singh Vs The State of Rajasthan and Others
Rajasthan High Court · (2013) 07 RAJ CK 0232
Penal Code, 1860 (IPC) — Section 148, 149, 302, 304A, 307
High Courts25 Jul 2013Dismissed
Mohammad Ikhlaque Vs The State of Rajasthan and Another
Rajasthan High Court · (2013) 07 RAJ CK 0130
High Courts25 Jul 2013Allowed
M/s. Balaji Marble Mines Vs State of Rajasthan and Others
Rajasthan High Court · (2013) 4 WLN 87
Civil Procedure Code, 1908 (CPC) — Section 152Partnership Act, 1932 — Section 63, 64, 72
High Courts25 Jul 2013Allowed
Rajesh Dwivedi Vs State of Rajasthan and Others
Rajasthan High Court · (2013) 4 CDR 2079 : (2014) LabIC 999
High Courts25 Jul 2013Allowed
Mohan Lal and Others Vs Mohan Lal
Rajasthan High Court · (2013) 4 RLW 3309 : (2014) 1 WLN 403
High Courts25 Jul 2013Partly Allowed
Savita Sharma Vs Kailash Chand
Rajasthan High Court · (2014) 2 ACC 627 : (2014) ACJ 1971
High Courts24 Jul 2013
Banswara Syntex Ltd. Vs Union of India
Rajasthan High Court · (2014) 304 ELT 396
High Courts24 Jul 2013Dismissed
Laxmi Narain Vs Smt. Saraswati Devi Mantri
Rajasthan High Court · (2013) 07 RAJ CK 0276
High Courts24 Jul 2013Dismissed
Ajmer Vidhyut Vitaran Nigam Limited and Others Vs Nathu Ram
Rajasthan High Court · (2013) 07 RAJ CK 0275
High Courts24 Jul 2013Dismissed
ICICI Lombard General Insurance Co. Ltd. Vs Bhoja Singh and Others
Rajasthan High Court · (2013) 07 RAJ CK 0242
Motor Vehicles Act, 1988 — Section 173
High Courts24 Jul 2013Dismissed
Surendra Kumar Sharma Vs Ms. Aparna Arora and Others
Rajasthan High Court · (2013) 07 RAJ CK 0194
Constitution of India, 1950 — Article 215Contempt of Courts Act, 1971 — Section 12
High Courts24 Jul 2013Dismissed
Satish Chand Gupta Vs Ahid Khan and Others
Rajasthan High Court · (2013) 07 RAJ CK 0132
Motor Vehicles Act, 1988 — Section 173
High Courts24 Jul 2013Allowed
Ram Roop Meena Vs State of Rajasthan and Another
Rajasthan High Court · (2013) 4 WLN 298
Penal Code, 1860 (IPC) — Section 120B, 420, 467, 468, 471
High Courts24 Jul 2013
Assistant Commercial Tax Officer Vs M/s. Bilve Forte India Limited and Another
Rajasthan High Court · (2013) 07 RAJ CK 0075
Rajasthan Sales Tax Act, 1994 — Section 78(5)
High Courts24 Jul 2013Allowed
Smt. Premlata Bai and Others Vs Shri Gani Mohammed and Others
Rajasthan High Court · (2014) 1 CDR 98 : (2014) 1 RLW 877
High Courts24 Jul 2013Dismissed
Anil Pratap Mewara Vs State of Rajasthan
Rajasthan High Court · (2014) CriLJ 75