High Courts29 Jul 2013
Jagdish Rajatia Vs State of Rajasthan and Another
Rajasthan High Court · (2014) 2 WLN 177
COURT ARCHIVE
Rajasthan High Court judgments
44,813 judgments · page 925 of 2,241
High Courts29 Jul 2013
Suresh Kumar Saini Vs State of Rajasthan and Others
Rajasthan High Court · (2014) 1 CDR 9
High Courts29 Jul 2013Allowed
Basant Kumar Arya Vs Additional District and Session Judge No. 13 and Others
Rajasthan High Court · (2013) 4 WLN 333
Civil Procedure Code, 1908 (CPC) — Order 41 Rule 11, Order 41 Rule 3, Order 7 Rule 11
High Courts29 Jul 2013Dismissed
Ramveer Singh Vs State of Rajasthan and Others
Rajasthan High Court · (2013) 07 RAJ CK 0111
High Courts29 Jul 2013
M/s. Morani Cars Pvt. Ltd. Vs Rajasthan State Consumer Disputes Redressal Commission and Others
Rajasthan High Court · (2013) 07 RAJ CK 0106
Constitution of India, 1950 — Article 226, 227Consumer Protection Act, 1986 — Section 17, 19, 21, 21(b)
High Courts29 Jul 2013Disposed Off
Smt. Prema Bai Vs Shobhag Mal and Others
Rajasthan High Court · (2013) 07 RAJ CK 0093
High Courts29 Jul 2013Allowed
Smt. Dhapu and Others Vs Ajmer Vidyut Vitran Nigam Ltd. and Another
Rajasthan High Court · (2013) 07 RAJ CK 0080
High Courts29 Jul 2013
Lehri Bai Vs Bherulal
Rajasthan High Court · AIR 2013 Raj 183 : (2014) 1 CDR 549 : (2013) 4 RLW 3143 : (2014) 1 WLN 310
High Courts29 Jul 2013Partly Allowed
M/s. Security Exchange Corporation Vs Vijaya Bank
Rajasthan High Court · (2014) 1 WLN 248
High Courts29 Jul 2013Allowed
Rajendra Singh Vs Manjoor Khan
Rajasthan High Court · (2014) 2 CDR 1156
High Courts26 Jul 2013Dismissed
Khursheed Vs Smt. Mohammadi and Others
Rajasthan High Court · (2013) 4 CDR 2128
High Courts26 Jul 2013Disposed Off
Food Corporation of India and Others Vs Pansari and Company
Rajasthan High Court · (2014) 1 WLN 67
Arbitration and Conciliation Act, 1996 — Section 11, 11(6)
High Courts26 Jul 2013Dismissed
Bhoop Singh Vs Union of India and Others
Rajasthan High Court · (2013) 07 RAJ CK 0259
Limitation Act, 1963 — Section 5
High Courts26 Jul 2013Dismissed
Chouthu and Others Vs The Board of Revenue and Others
Rajasthan High Court · (2013) 07 RAJ CK 0193
High Courts26 Jul 2013Dismissed
Pokhardas Vs Govind Sharan and Others
Rajasthan High Court · (2013) 07 RAJ CK 0192
Civil Procedure Code, 1908 (CPC) — Order 18 Rule 3A
High Courts26 Jul 2013Dismissed
Shri Shyam Lal Jatav Vs Yaduvendra Mathur and Another
Rajasthan High Court · (2013) 07 RAJ CK 0185
Constitution of India, 1950 — Article 215Contempt of Courts Act, 1971 — Section 12
High Courts26 Jul 2013Disposed Off
Babulal @ Babudia Vs The State of Rajasthan and Others
Rajasthan High Court · (2014) 1 CDR 199 : (2014) 2 RLW 1316
Arms Act, 1959 — Section 25, 3Penal Code, 1860 (IPC) — Section 148, 149, 307, 323, 395
High Courts26 Jul 2013Dismissed
Dilip Baid H.U.F. Vs M/s. City Limozines (India) Ltd.
Rajasthan High Court · (2013) 07 RAJ CK 0121
Civil Procedure Code, 1908 (CPC) — Order 6 Rule 17Constitution of India, 1950 — Article 227Transfer of Property Act, 1882 — Section 106
High Courts26 Jul 2013
Megha Shetty (Smt.) Vs State of Raj. and Others
Rajasthan High Court · (2013) 4 CDR 2226 : (2013) 4 RLW 3227
High Courts26 Jul 2013Dismissed
Yogendra Modi and Another Vs Rajasthan High Court and Others
Rajasthan High Court · (2014) 1 WLN 374