High Courts24 Jul 2013Allowed
Subedar Kanwar Singh Vs Harnam Singh
Rajasthan High Court · (2014) 1 CDR 83
COURT ARCHIVE
Rajasthan High Court judgments
44,813 judgments · page 927 of 2,241
High Courts23 Jul 2013Disposed Off
Jai Singh Vs Hanuman Singh and Another
Rajasthan High Court · (2013) 4 WLN 425
High Courts23 Jul 2013Dismissed
Vishnu Swarup Saxena Vs Shrimati Kadimbini and Others
Rajasthan High Court · (2013) 07 RAJ CK 0294
High Courts23 Jul 2013Disposed Off
Radha Kishan Vs Smt. Shakuntala Devi and Others
Rajasthan High Court · (2013) 4 WLN 371
High Courts23 Jul 2013Allowed
Rakesh Kumar Sharma and Another Vs RPSC and Others etc.
Rajasthan High Court · (2013) 07 RAJ CK 0283
Rajasthan Public Service Commission (Ministerial and Subordinate Service) Rules and Regulations, 1999 — Rule 27
High Courts23 Jul 2013Disposed Off
Ranglal and Others Vs Mohan Lal and Others
Rajasthan High Court · (2013) 4 WLN 385
High Courts23 Jul 2013
Hanuman Sahay Raigar Vs State of Rajasthan and Others
Rajasthan High Court · (2013) 4 CDR 2214
High Courts23 Jul 2013
Commercial Taxes Officer Vs M/s. Sanjeev Industrial Corporation and Another
Rajasthan High Court · (2013) 07 RAJ CK 0234
Rajasthan Sales Tax Act, 1994 — Section 78(5)
High Courts23 Jul 2013Allowed
Udai Singh Vs Board of Revenue and Others
Rajasthan High Court · (2014) 1 CDR 376
High Courts23 Jul 2013Dismissed
Ramchandra Vs Ladu Lal and Others
Rajasthan High Court · (2013) 3 WLN 408
Constitution of India, 1950 — Article 226, 227
High Courts23 Jul 2013Dismissed
Dinesh Pediwal Vs The Additional District Judge (Fast Track) No. 2, Bhilwara and Others
Rajasthan High Court · (2014) 2 CDR 767 : (2014) 1 WLN 322
High Courts23 Jul 2013Disposed Off
State of Rajasthan Vs Shri Akhilesh Sharma
Rajasthan High Court · (2013) 07 RAJ CK 0151
Contempt of Courts Act, 1971 — Section 12, 2(b)Criminal Procedure Code, 1973 (CrPC) — Section 176(1A), 176(3)Penal Code, 1860 (IPC) — Section 143, 201, 302
High Courts23 Jul 2013Dismissed
Devi Sahai Vs Hari Singh and Others
Rajasthan High Court · (2013) 07 RAJ CK 0150
High Courts23 Jul 2013Dismissed
Dinesh Kumar Vs Narain and Others
Rajasthan High Court · (2013) 07 RAJ CK 0149
High Courts23 Jul 2013Partly Allowed
Digvijay Singh and Others Vs Sant Ram and Others
Rajasthan High Court · (2014) 1 CDR 201 : (2014) 1 RLW 803 : (2013) 3 WLN 412
Civil Procedure Code, 1908 (CPC) — Order 1 Rule 10, Order 22 Rule 4, Order 41 Rule 22, Order 41 Rule 27, Order 41 Rule 33Evidence Act, 1872 — Section 68Hindu Minority and Guardianship Act, 1956 — Section 10, 11, 12, 12, 6
High Courts23 Jul 2013Partly Allowed
Birda and Others Vs Jhala Kirti Singh and Others
Rajasthan High Court · (2013) 07 RAJ CK 0133
High Courts23 Jul 2013
Asstt. Commercial Taxes Officer Vs Prakash General and Medical Store
Rajasthan High Court · (2013) 07 RAJ CK 0122
High Courts23 Jul 2013Dismissed
Jameel and Others Vs The State of Rajasthan and Others
Rajasthan High Court · (2013) 07 RAJ CK 0083
Land Acquisition Act, 1894 — Section 11, 4, 5A, 6
High Courts23 Jul 2013Dismissed
Jameel Mohd. Vs Durgesh and Others
Rajasthan High Court · (2014) 1 RCR(Rent) 3 : (2013) 4 RLW 3566
High Courts23 Jul 2013Dismissed
Udhav Das and Others Vs Smt. Asha Rani and Others
Rajasthan High Court · (2013) 07 RAJ CK 0060