High Courts01 Aug 2013Dismissed
Shriram Jat Vs University of Rajasthan and Another
Rajasthan High Court · (2013) 08 RAJ CK 0043
COURT ARCHIVE
Rajasthan High Court judgments
44,813 judgments · page 924 of 2,241
High Courts01 Aug 2013
Assistant Commercial Taxes Officer, Flying Squad Vs M/s. Shri Magru. Varun Traders and Another
Rajasthan High Court · (2014) 67 VST 224
Rajasthan Sales Tax Act, 1994 — Section 78(5)
High Courts01 Aug 2013
Assistant Commercial Tax Officer Vs M/s. H.C.L. Infosystems Limited and Another
Rajasthan High Court · (2014) 69 VST 84
Rajasthan Sales Tax Act, 1994 — Section 78(5)
High Courts01 Aug 2013
Assistant Commercial Taxes Officer, Ward-II, Circle-B Vs Rebi Casting (Pvt.) Ltd. and Another
Rajasthan High Court · (2014) 44 GST 573 : (2014) 67 VST 280
Rajasthan Sales Tax Act, 1994 — Section 86
High Courts01 Aug 2013Disposed Off
Durga Vihar Samiti (Regd.) Vs State of Rajasthan and Others
Rajasthan High Court · (2014) 1 WLN 221
High Courts01 Aug 2013Allowed
Khema Devi (Smt.) and Others Vs Union of India
Rajasthan High Court · (2014) 1 WLN 316
High Courts01 Aug 2013
Rajendra Prasad Sharma and 126 Ors. Vs State and Others
Rajasthan High Court · (2014) 2 CDR 679
High Courts31 Jul 2013
Federation of Sand Stone Mining Industries Association and Others Vs State of Rajasthan and Others
Rajasthan High Court · (2013) 4 WLN 429
High Courts31 Jul 2013Dismissed
State of Rajasthan and Another Vs Datar Singh
Rajasthan High Court · (2013) 4 CDR 1943 : (2014) 1 RLW 357 : (2014) 3 SCT 552
High Courts31 Jul 2013Dismissed
Shrikrishna Meena Vs State of Rajasthan and Others
Rajasthan High Court · (2014) 1 WLN 8
Constitution of India, 1950 — Article 14, 21, 226, 227, 32
High Courts31 Jul 2013Dismissed
State of Rajasthan Vs Jabbar Hussain
Rajasthan High Court · (2013) 4 WLN 35
High Courts31 Jul 2013Dismissed
Mangu Singh Vs State
Rajasthan High Court · (2014) 3 RCR(Criminal) 175 : (2014) 1 RLW 670
High Courts30 Jul 2013Allowed
Nitesh Kumar Vs State of Rajasthan and Others
Rajasthan High Court · (2014) 1 WLN 353
High Courts30 Jul 2013Dismissed
Ashok Kumar Vs Smt. Kanchan Ben and Others
Rajasthan High Court · (2014) 1 WLN 268
High Courts30 Jul 2013Allowed
Aam Beema Seva Nivratt Karamchari Samiti and Another Vs Union of India and Others
Rajasthan High Court · (2013) 4 CDR 2112 : (2013) LabIC 4145 : (2013) 4 RLW 3173 : (2013) 4 WLN 199
High Courts30 Jul 2013
Kalu Ram Vs Panchayat Samiti, Degana and Others
Rajasthan High Court · (2014) 3 RLW 2177 : (2013) 4 WLN 152
High Courts29 Jul 2013Dismissed
Nagar Palika Khetri and Another Vs Rameshwar Lal
Rajasthan High Court · (2013) 07 RAJ CK 0293
High Courts29 Jul 2013Dismissed
M/s. Mukesh Engineers Pvt. Ltd. Vs M/s. Pratibha Aparna JV and Another
Rajasthan High Court · (2014) 1 CDR 278
Arbitration and Conciliation Act, 1996 — Section 2(e), 27, 37, 9Civil Procedure Code, 1908 (CPC) — Section 20, 27Contract Act, 1872 — Section 23