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Rajasthan High Court judgments

44,813 judgments · page 922 of 2,241

High Courts08 Aug 2013Allowed

Madho Singh Vs Municipal Board and Others

Rajasthan High Court · (2014) 1 WLN 285

Civil Procedure Code, 1908 (CPC) — Order 41 Rule 30, Order 41 Rule 31, Order 43 Rule 1(w), Order 47 Rule 1, 115Constitution of India, 1950 — Article 226
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High Courts08 Aug 2013Partly Allowed

Ballo @ Balveer Vs State of Rajasthan

Rajasthan High Court · (2013) 08 RAJ CK 0082

Arms Act, 1959 — Section 25, 3Criminal Procedure Code, 1973 (CrPC) — Section 173(8), 313, 374(2)Evidence Act, 1872 — Section 27
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High Courts08 Aug 2013Partly Allowed

Badri and Others Vs Gokul and Another

Rajasthan High Court · (2014) 1 WLN 276

Civil Procedure Code, 1908 (CPC) — Order 41 Rule 27Constitution of India, 1950 — Article 366Hindu Adoptions and Maintenance Act, 1956 — Section 10, 11(5), 2(2), 6
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High Courts06 Aug 2013Dismissed

Vinod Kumar Sanadhya Vs Surendra Mohan

Rajasthan High Court · (2013) 4 WLN 277

Civil Procedure Code, 1908 (CPC) — Section 151Constitution of India, 1950 — Article 227Negotiable Instruments Act, 1881 (NI) — Section 80
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High Courts06 Aug 2013Dismissed

Ram Narain Dhabhai and Another Vs State and Others

Rajasthan High Court · (2014) 1 RLW 222 : (2014) 3 WLN 153

Constitution of India, 1950 — Article 14, 166, 226Land Acquisition Act, 1894 — Section 10, 11, 12, 13, 14Rajasthan Land Revenue Act, 1956 — Section 90B, 90B(3), 90B(7)
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