High Courts21 Aug 2013Dismissed
Munna Vs Girish and Another
Rajasthan High Court · (2013) 08 RAJ CK 0111
Civil Procedure Code, 1908 (CPC) — Section 100
COURT ARCHIVE
Rajasthan High Court judgments
44,813 judgments · page 921 of 2,241
High Courts21 Aug 2013Dismissed
Mr. Kanhaiya Lal Vs Smt. Naurati
Rajasthan High Court · (2014) 1 WLN 167
Civil Procedure Code, 1908 (CPC) — Order 9 Rule 13
High Courts21 Aug 2013Disposed Off
Suresh Jain Vs Addl. District Judge No. 3 and Others
Rajasthan High Court · (2013) 08 RAJ CK 0081
High Courts21 Aug 2013Allowed
Chander (deceased) represented by Mangal Ram Vs Cheenta Ram (deceased) represented by Dhanpal and Others
Rajasthan High Court · (2014) 1 CDR 69 : (2014) 1 WLN 187
High Courts21 Aug 2013
Gurvinder Singh Vs Union of India and Another
Rajasthan High Court · (2013) 4 CDR 2206 : (2014) 3 SCT 371
High Courts21 Aug 2013Dismissed
Union of India and Others Vs M/s. Kamal Enterprises
Rajasthan High Court · (2013) 08 RAJ CK 0056
Arbitration and Conciliation Act, 1996 — Section 34Limitation Act, 1963 — Section 5
High Courts21 Aug 2013Disposed Off
Sunil Kumar Sharma Vs The Rajasthan High Court
Rajasthan High Court · (2013) 08 RAJ CK 0044
High Courts21 Aug 2013
Commissioner of Income Tax Vs Pushpendra Surana
Rajasthan High Court · (2014) 264 CTR 204
High Courts19 Aug 2013Disposed Off
Smt. Gulab Vs State of Rajasthan and Others
Rajasthan High Court · (2013) 08 RAJ CK 0100
High Courts19 Aug 2013Dismissed
Rajesh Goyal Vs Addl. District and Session Judge No. 10 and Others
Rajasthan High Court · (2014) 1 CDR 34
High Courts19 Aug 2013Disposed Off
Nagar Palika Vs Shri Brij Lal and Others
Rajasthan High Court · (2014) 1 WLN 200
Civil Procedure Code, 1908 (CPC) — Order 21 Rule 32, 115
High Courts19 Aug 2013
Col. (Retd.) Ravindra Soral Vs Additional Civil Judge (Sr. Div.) and Additional Chief Metropolitan Magistrate No. 4, Jaipur Metropolitan and Another
Rajasthan High Court · (2014) 1 CDR 503
High Courts19 Aug 2013Dismissed
Thakur Ji Shri Radha Krashan Ji Vs Shantanu Prasad and Others
Rajasthan High Court · (2014) 1 CDR 55 : (2014) 1 WLN 131
High Courts13 Aug 2013Disposed Off
Khet Singh Vs State of Rajasthan and Others
Rajasthan High Court · (2013) 08 RAJ CK 0087
Criminal Procedure Code, 1973 (CrPC) — Section 161, 164Penal Code, 1860 (IPC) — Section 380
High Courts13 Aug 2013Dismissed
Vikas Verma Vs Rajasthan University of Veterinary and Animal Sciences, Bikaner and Others
Rajasthan High Court · (2014) 1 CDR 253 : (2014) 3 SCT 377 : (2013) 4 WLN 163
Constitution of India, 1950 — Article 14, 226, 32Veterinary Council Act, 1984 — Section 12, 15, 15(2), 19, 19(1)
High Courts12 Aug 2013
Suo Moto Vs Manoj Sharma and Another
Rajasthan High Court · (2013) 08 RAJ CK 0112
Advocates Act, 1961 — Section 34Constitution of India, 1950 — Article 215Contempt of Courts Act, 1971 — Section 15, 17, 18, 2(c)
High Courts12 Aug 2013
Munshi Ram Vs State of Rajasthan and Others
Rajasthan High Court · (2013) 08 RAJ CK 0050
High Courts12 Aug 2013Dismissed
Man Singh Meena and Others Vs Union of India and Others
Rajasthan High Court · (2013) 08 RAJ CK 0033
Civil Procedure Code, 1908 (CPC) — Order 23 Rule 1Constitution of India, 1950 — Article 14, 145(3), 19, 19(1)(g), 21Forest (Conservation) Act, 1980 — Section 2
High Courts10 Aug 2013
Assistant Commissioner, Commercial Taxes, Special Circle, Alwar Vs R.C. Oil Industries Assistant Commissioner, Commercial Taxes, Circle Nagaur Vs Bajrang Bali Oil Industries
Rajasthan High Court · (2014) 67 VST 184
Rajasthan Sales Tax Act, 1994 — Section 37